High Courts04 Feb 2002Allowed
Madhusudan Mahto and Others Vs State of Bihar and Others
Jharkhand High Court · (2002) 02 JH CK 0121
COURT ARCHIVE
Jharkhand High Court judgments, 2002
1,079 judgments · page 51 of 54
High Courts04 Feb 2002Allowed
Babban Prasad Yadav Vs Union of India (UOI) and Others
Jharkhand High Court · (2002) 02 JH CK 0113
Constitution of India, 1950 — Article 311
High Courts04 Feb 2002Dismissed
Subhash Chandra Singh Vs State and Another
Jharkhand High Court · (2002) 2 CRIMES 230
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Corruption Act, 1947 — Section 13(1), 13(2), 5(1)
High Courts04 Feb 2002Allowed
Aditya Gautam Vs Jharkhand Secondary Examination Board and Others
Jharkhand High Court · (2002) 50 BLJR 657
High Courts04 Feb 2002Dismissed
Indu Bhushan Dwivedi Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 50 BLJR 650 : (2002) 94 FLR 331
High Courts01 Feb 2002
Safidan Bibi and Others Vs Hardesh Kumar Jaggi and Another
Jharkhand High Court · (2003) 3 ACC 391
Motor Vehicles Act, 1939 — Section 110A, 95(2)
High Courts01 Feb 2002
National Insurance Company Limited Vs Smt. Jharna Das and Another
Jharkhand High Court · (2003) 1 ACC 387
Motor Vehicles Act, 1988 — Section 166
High Courts01 Feb 2002Dismissed
National Insurance Company Ltd. Vs Keshav Bahadur and Others
Jharkhand High Court · (2002) 02 JH CK 0125
Motor Vehicles Act, 1939 — Section 110A
High Courts01 Feb 2002Dismissed
Dr. Narendra Narayan Roy and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 50 BLJR 668 : (2003) 1 LLJ 5
High Courts01 Feb 2002
Rajiv Ranjan @ Lalan Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2003) CriLJ 622 : (2002) Crimes 2 225
High Courts01 Feb 2002
Ganesh Narain Singh and Another Vs Tinplate Company of India Ltd. and Another
Jharkhand High Court · (2003) 1 ACC 431
Motor Vehicles Act, 1988 — Section 140, 166
High Courts31 Jan 2002Dismissed
Tetar Bhuian Vs Bharat Coking Coal Limited and Others
Jharkhand High Court · (2002) 01 JH CK 0060
High Courts31 Jan 2002Allowed
Chhedi Sao Vs State of Bihar
Jharkhand High Court · (2002) 01 JH CK 0040
Chotanagpur Tenancy Act, 1908 — Section 46, 71A
High Courts31 Jan 2002Dismissed
Baleshwar Mahto Vs State of Bihar (Now Jharkhand)
Jharkhand High Court · (2002) CRLJ 2275 : (2002) 0 AIR JHAR HCR 460 : (2002) 1 BLJR 687 : (2002) 1 EastCriC 351 : (2002) 1 JCR 263 : (2002) CriLJ 2275
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts31 Jan 2002
Colmoy Bapra and Others Vs Amrit Lal K. Rathore and Others
Jharkhand High Court · (2002) 2 ACC 270
Motor Vehicles Act, 1988 — Section 166
High Courts31 Jan 2002
Golmoy Banra and Others Vs Amrit Lal K. Rathore and Others
Jharkhand High Court · (2003) ACJ 1540
Motor Vehicles Act, 1988 — Section 166
High Courts30 Jan 2002
Most. Rina Devi and Others Vs Chandra Deo Singh and Others
Jharkhand High Court · (2003) ACJ 1176 : (2003) 1 ACC 37
Motor Vehicles Act, 1988 — Section 166
High Courts30 Jan 2002Dismissed
The Oriental Fire and General Insurance Co. Ltd. Vs Smt. Merry Kujur and Others
Jharkhand High Court · (2002) 01 JH CK 0041
Motor Vehicles Act, 1939 — Section 110A
High Courts30 Jan 2002Allowed
Mamta Kumari Vs Bihar School Examination Board and Others
Jharkhand High Court · AIR 2002 Jhar 92 : (2002) 50 BLJR 663
High Courts29 Jan 2002Allowed
Vyas Muni Gupta Vs Ranchi Regional Development Authority and Others
Jharkhand High Court · (2002) 01 JH CK 0035
Bihar Regional Development Authorities Act, 1981 — Section 35, 37, 37(5)