High Courts12 Feb 2002Dismissed
State of Bihar Vs Arvind Vijay Bilung and Another
Jharkhand High Court · (2002) 02 JH CK 0105
Bihar Reorganisation Act, 2000 — Section 72, 74
COURT ARCHIVE
Jharkhand High Court judgments, 2002
1,079 judgments · page 49 of 54
High Courts12 Feb 2002Dismissed
Dr. Harish Chandra Dhody Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 02 JH CK 0056
High Courts12 Feb 2002Dismissed
S. Raman Rao Vs Indian Copper Corporation Ltd. and Others
Jharkhand High Court · (2002) 02 JH CK 0051
Motor Vehicles Act, 1939 — Section 85A
High Courts12 Feb 2002
Bholla Nath Yadav Vs Hemwati and Others
Jharkhand High Court · (2002) 02 JH CK 0017
Motor Vehicles Act, 1988 — Section 147, 149(2), 166
High Courts12 Feb 2002Allowed
Tata Engineering and Locomotive Co. Ltd. Vs Smt. Reba Rani Mazumdar
Jharkhand High Court · (2003) 2 ACC 587 : (2003) 97 FLR 776
Workmens Compensation Act, 1923 — Section 3, 4
High Courts11 Feb 2002
Agricultural Produce Market Committee, Dhanbad and Another Vs Jagdish Singh and Sons and Others etc. etc.
Jharkhand High Court · (2002) 02 JH CK 0087
Bihar Agricultural Produce Markets Act, 1960 — Section 17, 27
High Courts11 Feb 2002
Jhandu Mahto Vs Central Fuel Research Institute and Another
Jharkhand High Court · (2002) 02 JH CK 0070
Constitution of India, 1950 — Article 12
High Courts11 Feb 2002Dismissed
New India Assurance Company Ltd. Vs Nitu Singh and Others
Jharkhand High Court · (2002) 02 JH CK 0067
Workmens Compensation Act, 1923 — Section 4
High Courts11 Feb 2002Dismissed
Sankar Pradhan Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 02 JH CK 0064
High Courts11 Feb 2002Allowed
Bharti Prasad Thakur Vs Sidhu Kanhu University, Dumka and Others
Jharkhand High Court · (2002) 02 JH CK 0038
Bihar Reorganisation Act, 2000 — Section 53
High Courts11 Feb 2002Dismissed
Ramadhar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 50 BLJR 1120 : (2002) 94 FLR 688
Bihar and Orissa Subordinate Services (Discipline and Appeal) Rules, 1935 — Rule 2
High Courts11 Feb 2002Allowed
Sourav Banerjee and Others Vs Jharkhand Secondary Examination Council and Others
Jharkhand High Court · AIR 2002 Jhar 118
Bihar School Examination Board Regulations, 1964 — Regulation 2
High Courts11 Feb 2002Dismissed
Ram Sevak Ram and Another Vs Hoshildar and Another
Jharkhand High Court · (2003) 1 ACC 384
High Courts08 Feb 2002Dismissed
Branch Manager, New India Assurance Company Limited Vs Md. Rizwan and Others
Jharkhand High Court · (2002) 02 JH CK 0107
Workmens Compensation Act, 1923 — Section 11, 4
High Courts08 Feb 2002Dismissed
N.C.D.C. Bhurkunda Colliery Karmachari Sahakari Sakh Samiti, Bhurkunda Vs State of Jharkhand and Others
Jharkhand High Court · AIR 2003 Jhar 70
Bihar Co-operative Societies Rules, 1959 — Rule 21P(2), 21U(5), 21U(J)
High Courts08 Feb 2002
Chandeshwar Chaudhary and Others Vs Arun Kumar and Another
Jharkhand High Court · (2003) 1 ACC 312
Motor Vehicles Act, 1988 — Section 166
High Courts08 Feb 2002Dismissed
Genda Oraon Vs State of Bihar
Jharkhand High Court · (2002) 02 JH CK 0066
Penal Code, 1860 (IPC) — Section 302, 324, 84
High Courts08 Feb 2002
Harihar Rajhans Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 02 JH CK 0050
Bihar Agricultural Produce Markets Rules, 1975 — Rule 64Jharkhand Agricultural Produce Markets Act, 2000 — Section 33A, 83A
High Courts08 Feb 2002Dismissed
Sapna Banerjee Vs Rabindra Nath Banerjee
Jharkhand High Court · AIR 2002 Jhar 111 : (2002) 2 DMC 405
Hindu Marriage Act, 1955 — Section 9
High Courts08 Feb 2002Dismissed
The New India Assurance Company Ltd. and Another Vs Shri Anwar Hussain and Another
Jharkhand High Court · (2002) 0 LIC 1812 : (2002) 3 CLR 679 : (2002) 3 LLJ 382
Workmens Compensation Act, 1923 — Section 4, 4A