High Courts14 Feb 2002Dismissed
Vidya Kumar Vs Indian Iron and Steel Co. Limited and Others
Jharkhand High Court · (2002) 02 JH CK 0076
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Jharkhand High Court judgments, 2002
1,079 judgments · page 48 of 54
High Courts14 Feb 2002Dismissed
Ramdhani Mahto and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2002) 50 BLJR 531
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 4
High Courts14 Feb 2002
Oriental Insurance Company Ltd. Vs Bhulan Kumar Yadav and Another
Jharkhand High Court · (2002) 02 JH CK 0048
Motor Vehicles Act, 1988 — Section 166
High Courts14 Feb 2002
Sudha Pandey Vs Smt. Leela Devi and Others
Jharkhand High Court · (2003) 2 ACC 450
Motor Vehicles Act, 1988 — Section 166
High Courts14 Feb 2002
General Manager, Bhaat Coking Coal Limited Vs Smt. Suma Devi and Another
Jharkhand High Court · (2002) 3 ACC 606
Motor Vehicles Act, 1988 — Section 140, 166
High Courts14 Feb 2002
General Manager, Bharat Coking Coal Ltd. Vs Smt. Suma Devi and Another
Jharkhand High Court · (2002) 3 ACC 606
Motor Vehicles Act, 1988 — Section 140, 166
High Courts14 Feb 2002Dismissed
New India Assurance Company Ltd. Vs Sri Madan Goari and Others
Jharkhand High Court · (2002) 02 JH CK 0001
Motor Vehicles Act, 1939 — Section 110A
High Courts13 Feb 2002Allowed
Asiya Shah Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 50 BLJR 1037
Bihar Reorganisation Act, 2000 — Section 70Constitution of India, 1950 — Article 14
High Courts13 Feb 2002Dismissed
Devendra Nath Tiu and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 02 JH CK 0082
Indian Medical Council (Post Graduate Medical Education) Regulations, 2000 — Regulation 9
High Courts13 Feb 2002Allowed
Dinesh Kumar Agrawal Vs State of Jharkhand and Another
Jharkhand High Court · (2002) 02 JH CK 0075
Bihar Reorganisation Act, 2000 — Section 70
High Courts13 Feb 2002Dismissed
Director, Soil Conservation Department, Damodar Valley Corporation, Hazaribagh Vs Shri Sudan Sao and Others
Jharkhand High Court · (2003) 1 ACC 184 : (2002) 95 FLR 391
Workmens Compensation Act, 1923 — Section 12, 3, 30, 4
High Courts13 Feb 2002
Smt. Shukarmani Devi Vs Krishna Pandey and Others
Jharkhand High Court · (2004) ACJ 151
Motor Vehicles Act, 1988 — Section 166, 173
High Courts13 Feb 2002Dismissed
New India Assurance Company Ltd. Vs Sajda Khatoon and Others
Jharkhand High Court · (2002) 02 JH CK 0062
Workmens Compensation Act, 1923 — Section 4, 4A(3)
High Courts13 Feb 2002Dismissed
Sunil Pratap Vs State of Bihar and Others
Jharkhand High Court · (2002) 02 JH CK 0061
High Courts13 Feb 2002
Pritam Singh and Others Vs State
Jharkhand High Court · (2002) CRLJ 3295 : (2002) 0 AIR JHAR HCR 737 : (2002) 1 BLJR 527 : (2002) 4 RecCriR 516 : (2002) 2 JCR 528 : (2002) 4 RCR(Criminal) 516
Criminal Procedure Code, 1973 (CrPC) — Section 210, 482Penal Code, 1860 (IPC) — Section 323, 34, 341, 504
High Courts13 Feb 2002Allowed
Er. Kailash Prasad Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 02 JH CK 0022
High Courts13 Feb 2002Allowed
Laxmi Narayan Vs State of Jharkhand and Others
Jharkhand High Court · AIR 2002 Jhar 104
Bihar Reorganisation Act, 2000 — Section 70Constitution of India, 1950 — Article 14, 5
High Courts13 Feb 2002Dismissed
Dipti Mookerjee and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 1 BLJR 575
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 156
High Courts13 Feb 2002
Mostt. Baso Orain and Others Vs Narender Timber and Others
Jharkhand High Court · (2003) 2 ACC 701
Motor Vehicles Act, 1939 — Section 110A
High Courts12 Feb 2002Dismissed
Bipin Bihari Nand Tiwary Vs State of Bihar
Jharkhand High Court · (2002) CRLJ 2501 : (2002) 0 AIR JHAR HCR 496 : (2002) 1 EastCriC 466 : (2002) 50 BLJR 615 : (2002) CriLJ 2501
Penal Code, 1860 (IPC) — Section 302, 307, 325