High Courts25 Feb 2002Dismissed
Charku Kharia and Others Vs The State
Jharkhand High Court · (2002) CRLJ 4361 : (2002) 0 AIR JHAR HCR 466 : (2002) EastCriC 2 75 : (2002) 2 JCR 510 : (2002) JLJR 1 753
Penal Code, 1860 (IPC) — Section 302, 323, 34
COURT ARCHIVE
Jharkhand High Court judgments, 2002
1,079 judgments · page 46 of 54
High Courts25 Feb 2002
Parmu Manjhi and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2003) 1 JCR 235
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 302, 306, 34
High Courts23 Feb 2002Dismissed
State of Bihar (Now Jharkhand) Vs Manoj Sahu @ Manoj Prasad Sahu
Jharkhand High Court · (2002) CRLJ 2278 : (2002) 0 AIR JHAR HCR 437 : (2002) 2 JCR 8 : (2002) JLJR 1 759 : (2002) CriLJ 2278
Penal Code, 1860 (IPC) — Section 302
High Courts22 Feb 2002Dismissed
Pandit Deen Dayal Upadhyay Smriti Kendra Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 02 JH CK 0101
Constitution of India, 1950 — Article 226
High Courts22 Feb 2002
Tata Workers Union Vs State of Jharkhand and Another
Jharkhand High Court · (2002) LLR 806 : (2002) 0 LIC 1528 : (2002) 3 LLJ 474 : (2002) FLR 95 39
Trade Unions Act, 1926 — Section 3, 8
High Courts21 Feb 2002
Govind Prasad Kanaudia @ G.P. Kanaudia and Kashinath Kanaudia Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 02 JH CK 0110
High Courts21 Feb 2002Allowed
Divisional Manager, Oriental Insurance Company Ltd. Vs Mahendra Kaur and Another
Jharkhand High Court · (2003) 2 LLJ 62
Workmens Compensation Act, 1923 — Section 4
High Courts21 Feb 2002Allowed
Sunil Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2002) CRLJ 2507 : (2002) 0 AIR JHAR HCR 499 : (2002) 2 CRIMES 473 : (2002) 2 DMC 424 : (2002) 1 EastCriC 458 : (2002) JLJR 1 724 : (2002) CriLJ 2507 : (2003) 2 RCR(Criminal) 135
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 167(2)Penal Code, 1860 (IPC) — Section 201, 304, 304B, 34
High Courts20 Feb 2002
New India Assurance Company Ltd. Vs Phulo Murmu and Others
Jharkhand High Court · (2002) 02 JH CK 0099
Motor Vehicles Act, 1988 — Section 147
High Courts20 Feb 2002Dismissed
Oriental Insurance Company Ltd. Vs Bipat Uraon and Others
Jharkhand High Court · (2002) 3 ACC 46
Motor Vehicles Act, 1988 — Section 147, 149(2), 2(14)
High Courts20 Feb 2002Allowed
Cambridge Trust of India Tatisilwai Vs State of Jharkhand and Others
Jharkhand High Court · AIR 2002 Jhar 99
All India Council for Technical Education Act, 1987 — Section 10, 23Jharkhand Combined Entrance Competitive Examination Act, 1995 — Section 3, 6
High Courts20 Feb 2002Dismissed
Sahu Gupta Industries Mahilong, Ranchi Vs Bihar State Electricity Board and Others
Jharkhand High Court · (2002) 02 JH CK 0044
High Courts20 Feb 2002
Oriental Insurance Company Limited Vs Bipat Oraon and Others
Jharkhand High Court · (2002) 3 ACC 46
Motor Vehicles Act, 1988 — Section 147, 149, 2, 95
High Courts19 Feb 2002Dismissed
Murli Manohar Jaiswal and Another Vs Rajesh Vishwakarma and Another
Jharkhand High Court · (2004) ACJ 1259 : (2003) 1 ACC 162
Motor Vehicles Act, 1988 — Section 147, 166
High Courts19 Feb 2002Dismissed
State of Jharkhand Vs Gray Hound Transport Company (Pvt.) Ltd. and Others
Jharkhand High Court · AIR 2002 Jhar 77
Motor Vehicles Act, 1988 — Section 146, 147, 196Representation of the People Act, 1951 — Section 160, 161
High Courts19 Feb 2002
Jainul Seikh Vs State of Jharkhand and Others
Jharkhand High Court · AIR 2002 Jhar 94
Bihar Minor Mineral Concession Rules, 1972 — Rule 22
High Courts19 Feb 2002Allowed
David Kerketta Vs State of Jharkhand
Jharkhand High Court · (2002) 02 JH CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482
High Courts19 Feb 2002
Mantu Tudu and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 02 JH CK 0041
High Courts19 Feb 2002
Shivam Coke (P) Ltd. Vs State of Jharkhand
Jharkhand High Court · (2002) 126 STC 436
Bihar Finance Act, 1981 — Section 7
High Courts19 Feb 2002Dismissed
Bishwanath Pandey Vs Anjana Devi
Jharkhand High Court · AIR 2002 Jhar 112 : (2002) 2 DMC 397
Hindu Marriage Act, 1955 — Section 10, 13(1)