High Courts19 Feb 2002
Inder Mohan Menon @ Indra Mohan Menon Vs National Insurance Company and Others
Jharkhand High Court · (2003) 1 ACC 43
Motor Vehicles Act, 1988 — Section 147, 166
COURT ARCHIVE
Jharkhand High Court judgments, 2002
1,079 judgments · page 47 of 54
High Courts19 Feb 2002Dismissed
Sunil Kumar Gupta Vs Kunti Gupta
Jharkhand High Court · AIR 2003 Jhar 42 : (2003) 1 DMC 553
Hindu Marriage Act, 1955 — Section 13
High Courts19 Feb 2002
Raju Pandey alias Rajeshwar Pandey Vs State of Jharkhand and Another
Jharkhand High Court · (2002) CRLJ 2316 : (2002) 0 AIR JHAR HCR 477 : (2002) 1 EastCriC 462 : (2002) JLJR 1 717 : (2002) CriLJ 2316
Constitution of India, 1950 — Article 226
High Courts18 Feb 2002Dismissed
Krist Sanjay Erik Toppo Vs The State
Jharkhand High Court · (2002) CRLJ 3642 : (2002) 0 AIR JHAR HCR 492 : (2002) 1 BLJR 571 : (2002) 1 EastCriC 479
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 201, 302, 364, 366
High Courts18 Feb 2002Dismissed
Mostt. Badama Devi and Others Vs Ram Lakshman Sharma @ Pancham Singh
Jharkhand High Court · (2002) 02 JH CK 0112
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 10, 11Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7
High Courts18 Feb 2002
Smt. Snehlata and Others Vs Raj Kishor Singh and Others
Jharkhand High Court · (2003) 1 ACC 425
Motor Vehicles Act, 1939 — Section 110A, 95(2)
High Courts15 Feb 2002
Chhote Lal Prasad Sinha Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 50 BLJR 533
Bihar Pension Rules, 1950 — Rule 43
High Courts15 Feb 2002Allowed
Director, Xavier Institute of Social Service, Ranchi Vs Mostt. Etwari Devi and Others
Jharkhand High Court · (2003) 97 FLR 76 : (2003) 2 LLJ 784
Workmens Compensation Act, 1923 — Section 2, 4
High Courts15 Feb 2002
Mayur Lime Products Ltd. Vs P.O. District Recovery Tribunal and Others
Jharkhand High Court · (2002) 02 JH CK 0109
High Courts15 Feb 2002Dismissed
Saleka Khatoon Vs Sundarlal Gorain and Another
Jharkhand High Court · (2003) 2 ACC 471
Motor Vehicles Act, 1988 — Section 166
High Courts15 Feb 2002Dismissed
Nutu Nayak and Others Vs Manager Oriental Insurance Co. Ltd. and Others
Jharkhand High Court · (2003) 1 ACC 310
Motor Vehicles Act, 1988 — Section 166
High Courts15 Feb 2002
Telani Guria and Others Vs State of Jharkhand and Others
Jharkhand High Court · AIR 2002 Jhar 121 : (2002) 50 BLJR 1191
High Courts15 Feb 2002Dismissed
Divisional Manager, National Insurance Company Limited, Ranchi Vs Smt. Rekha Pandey and Others
Jharkhand High Court · (2003) 1 ACC 460
Motor Vehicles Act, 1988 — Section 140, 166
High Courts15 Feb 2002Allowed
Manish Jain @ Manish Kumar Jain @ Manish Chandra Jain Vs State of Jharkhand
Jharkhand High Court · (2002) CRLJ 3980 : (2002) 0 AIR JHAR HCR 927 : (2002) CriLJ 3980 : (2006) 4 JCR 124
Criminal Procedure Code, 1973 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 392
High Courts15 Feb 2002Dismissed
Vijay Kumar Vs State of Jharkhand and Another
Jharkhand High Court · (2002) 1 BLJR 532
Criminal Procedure Code, 1973 (CrPC) — Section 156, 397, 401Penal Code, 1860 (IPC) — Section 376, 420, 497
High Courts15 Feb 2002
Gulam Ali Mian and Charka Mian alias Charka Mian and Others Vs The of State Bihar (Now Jharkhand)
Jharkhand High Court · (2002) 1 BLJR 579
Penal Code, 1860 (IPC) — Section 109, 300, 302, 304, 323
High Courts15 Feb 2002Dismissed
Kailash Turi and Others Vs General Manager, Bihar State Road Transport Corporation and Others
Jharkhand High Court · (2002) 02 JH CK 0024
Motor Vehicles Act, 1988 — Section 166
High Courts15 Feb 2002
Nutu Nayak and Others Vs Manager, Oriental Insurance Co. Ltd. and Others
Jharkhand High Court · (2003) 3 ACC 261
High Courts15 Feb 2002Allowed
Steel Authority of India Ltd. Vs Smt. Nirmala Devi
Jharkhand High Court · (2004) ACJ 1314 : (2003) 1 ACC 355 : (2002) 98 FLR 616
Workmens Compensation Act, 1923 — Section 2, 3
High Courts14 Feb 2002Allowed
General Manager, South Eastern Railway and Others Vs Shri Abdul Wahid
Jharkhand High Court · (2002) 3 CLR 310 : (2002) LLR 64 : (2002) 0 LIC 2115 : (2002) 3 LLJ 615 : (2003) ACJ 1197 : (2003) ACJ 1197
Workmens Compensation Act, 1923 — Section 3