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Jharkhand High Court judgments, 2002

1,079 judgments · page 54 of 54

High Courts07 Jan 2002Allowed

Indian Bank Vs State and Another

Jharkhand High Court · (2002) CRLJ 3300 : (2002) 0 AIR JHAR HCR 671 : (2002) 1 CRIMES 482 : (2002) 1 JCR 128 : (2002) JLJR 1 490

Penal Code, 1860 (IPC) — Section 120B, 34, 406, 420, 436