High Courts10 Sept 2001
Zenith Ceremics Co. (P) Ltd. Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2001) 09 JH CK 0011
COURT ARCHIVE
Jharkhand High Court judgments, 2001
690 judgments · page 9 of 35
High Courts10 Sept 2001
Nakul Raut Vs State of Jharkhand and Others
Jharkhand High Court · (2001) 09 JH CK 0010
Bihar Pension Rules, 1950 — Rule 43
High Courts10 Sept 2001Dismissed
Ashok Kumar Tulal Vs Sheela Dutt and Others
Jharkhand High Court · (2001) 09 JH CK 0002
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)Transfer of Property Act, 1882 — Section 106
High Courts07 Sept 2001Allowed
Sunil Nag Vs Bihar School Examination Board and Others
Jharkhand High Court · AIR 2002 Jhar 51 : (2001) 1 JLJR(Jhar) 315
High Courts06 Sept 2001Allowed
Dhananjay Mahato and Others Vs State of Bihar and Others
Jharkhand High Court · (2001) 09 JH CK 0063
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 100, 104(1), 105, 110Land Acquisition Act, 1894 — Section 30, 54
High Courts06 Sept 2001Allowed
Lal Chand Teli Vs Nabi Narayan Sahu and Others
Jharkhand High Court · (2001) 09 JH CK 0049
High Courts06 Sept 2001
Sachida Nand Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2001) 09 JH CK 0021
High Courts06 Sept 2001Allowed
Ram Narayan Saw Vs State of Jharkhand and Others
Jharkhand High Court · (2001) 09 JH CK 0015
Agricultural Produce Market Ordinance — Section 3(6), 31(B)Bihar Reorganisation Act, 2000 — Section 89(1)Constitution of India, 1950 — Article 226
High Courts05 Sept 2001
Alok Coal Agency Vs Dhaneshwari Devi
Jharkhand High Court · (2001) 09 JH CK 0043
Motor Vehicles Act, 1988 — Section 140Workmens Compensation Act, 1923 — Section 30
High Courts05 Sept 2001Allowed
Ram Krishna Prasad Mahato Vs Steel Authority of India Ltd. and Others
Jharkhand High Court · (2002) 50 BLJR 55 : (2002) 92 FLR 1154
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5, 5(1)
High Courts05 Sept 2001Allowed
Lalan Kumar Choudhary Vs State of Bihar and Others
Jharkhand High Court · (2001) 09 JH CK 0041
High Courts05 Sept 2001Dismissed
Mukul Chatterjee and Others Vs Bhabani Shankar Chatterjee and Another
Jharkhand High Court · (2001) 09 JH CK 0013
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(2)Succession Act, 1925 — Section 270, 61, 63
High Courts05 Sept 2001Allowed
Ram Krishna Prasad Mahato Vs Steel Authority of India and Others
Jharkhand High Court · (2002) 50 BLJR 55 : (2002) 92 FLR 1154
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5, 5(1)
High Courts04 Sept 2001Dismissed
Birsai Oraon Vs Tibra Kumhar and Others
Jharkhand High Court · (2001) 09 JH CK 0031
Ranchi District Tana Bhagat Raiyats Agricultural Lands Restoration Rules, 1948 — Rule 4Tana Bhagat Raiyats Agricultural Lands Restoration Act, 1947 — Section 8
High Courts04 Sept 2001Allowed
Dr. Ram Krit Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2001) 09 JH CK 0006
High Courts04 Sept 2001Allowed
Mundrika Choudhary and Another Vs Baij Nath Choudhary
Jharkhand High Court · AIR 2002 Jhar 98 : (2002) 1 CCC 445
Limitation Act, 1963 — Article 58, 59
High Courts03 Sept 2001Dismissed
Ishwar Charan Sarangi Vs Durga Prasad Trivedi
Jharkhand High Court · (2001) 09 JH CK 0057
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts03 Sept 2001
Ghanshyam Tiwari Vs Suresh Chandra Tiwari and Others
Jharkhand High Court · (2001) 09 JH CK 0050
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 30, 54
High Courts03 Sept 2001Dismissed
Mostt. Karuna and Others Vs Ram Kishun Ram and Others
Jharkhand High Court · (2001) 09 JH CK 0014
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts02 Sept 2001Partly Allowed
Dr. Ananda Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2001) 09 JH CK 0052