High Courts12 Sept 2001Dismissed
Budheshwar Karmakar Vs State of Jharkhand and Others
Jharkhand High Court · (2001) 09 JH CK 0062
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Jharkhand High Court judgments, 2001
690 judgments · page 8 of 35
High Courts12 Sept 2001Dismissed
Geeta Kumari and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2001) 09 JH CK 0061
High Courts12 Sept 2001
Jharkhand State Electricity Board Vs Santosh Kumar Bedi
Jharkhand High Court · (2001) 09 JH CK 0048
High Courts12 Sept 2001Allowed
Joshi Topno @ Joshi Amrit Topno Vs The State of Bihar and Others
Jharkhand High Court · (2001) 09 JH CK 0044
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts12 Sept 2001
Marry Toppo Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2001) 09 JH CK 0032
High Courts12 Sept 2001Allowed
Misrilal Rabidas Vs Dewanti Devi and Another
Jharkhand High Court · (2001) 09 JH CK 0026
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1), 14
High Courts12 Sept 2001Dismissed
Ramji Singh I Vs Union of India and Others
Jharkhand High Court · (2001) 09 JH CK 0023
Constitution of India, 1950 — Article 226
High Courts12 Sept 2001
Reveka Gari and Others Vs State of Bihar and Others
Jharkhand High Court · (2002) 92 FLR 1021
High Courts12 Sept 2001
The Commissioner of Central Excise Vs International Auto Products (P) Ltd., Jamshedpur
Jharkhand High Court · (2001) 09 JH CK 0007
Central Excises and Salt Act, 1944 — Section 11AB, 35H, 35H(1), 35H(4), 38
High Courts11 Sept 2001Allowed
Raman Kumar Srivastava Vs Government of Jharkhand and Others
Jharkhand High Court · (2001) 09 JH CK 0080
High Courts11 Sept 2001Allowed
Dr. Amreshwar Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2001) 09 JH CK 0070
High Courts11 Sept 2001
Ajit Kumar Modak and Others Vs Kanchan Lata Baral
Jharkhand High Court · (2001) 09 JH CK 0054
High Courts11 Sept 2001Dismissed
Shamsul Hoda Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2001) 09 JH CK 0033
Bihar Reorganisation Act, 2000 — Section 53, 72
High Courts11 Sept 2001
Surendra Prasad Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2001) 09 JH CK 0025
Constitution of India, 1950 — Article 14, 226
High Courts11 Sept 2001
Arun Vs State of Bihar and Others
Jharkhand High Court · (2001) 09 JH CK 0020
Administrative Service (Appointment by Selection) Regulations, 1997 — Regulation 4Administrative Service (Recruitment) Rules, 1954 — Rule 8(2)Bihar Reorganisation Act, 2000 — Section 72, 72(1), 74, 74(1)
High Courts11 Sept 2001Allowed
Rabindra Nath Mahato and Another Vs State of Bihar and Others
Jharkhand High Court · (2001) 09 JH CK 0005
High Courts10 Sept 2001
TISCO Mazdoor Union Vs Tata Iron and Steel Co. Ltd.
Jharkhand High Court · (2002) 101 ECR 605
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 107 , 115
High Courts10 Sept 2001Dismissed
Chandra Prabha Devi and Others with Jago Mandal with Veena Devi and Others with Ram Das Mandal and Others Vs The Regional Institute of Technology and Others
Jharkhand High Court · (2001) 09 JH CK 0058
Constitution of India, 1950 — Article 12, 14, 226
High Courts10 Sept 2001Dismissed
Bir Singh Uraon and Others Vs Bisawa Oraon
Jharkhand High Court · (2001) 09 JH CK 0035
High Courts10 Sept 2001Dismissed
Pratap Singh Vs State of Jharkhand and Another
Jharkhand High Court · (2001) 09 JH CK 0024
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2, 32, 49, 53, 69Juvenile Justice Act, 1986 — Section 2, 32