High Courts10 Jan 2001
Dhrubalal Bose and Others Vs State of Bihar and Others
Jharkhand High Court · (2001) 01 JH CK 0045
Bihar Scheduled Areas Regulations, 1969 — Regulation 2Chotanagpur Tenancy Act, 1908 — Section 46
COURT ARCHIVE
Jharkhand High Court judgments, 2001
690 judgments · page 35 of 35
High Courts10 Jan 2001
Roop Jain Vs Srikant Prasad Verma and Another
Jharkhand High Court · (2001) 3 CCC 45 : (2001) 1 JLJR(Jhar) 116
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 99
High Courts10 Jan 2001
Binod Kumar Vs Ranchi Kshetriya Gramin Bank and Others
Jharkhand High Court · (2001) 49 BLJR 1057
High Courts10 Jan 2001Allowed
Krishna Singh Vs State of Bihar
Jharkhand High Court · (2001) 01 JH CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 202, 313Penal Code, 1860 (IPC) — Section 409, 420
High Courts09 Jan 2001Dismissed
Kameshwar Pandey and Others Vs Rajdeo Pandey and Others
Jharkhand High Court · AIR 2001 Jhar 39
High Courts05 Jan 2001Allowed
Rameshwaram Vs State of Jharkhand and Others
Jharkhand High Court · (2001) 01 JH CK 0015
High Courts05 Jan 2001Allowed
Lucy Hansda and Others with Lucy Jayanti Tirkey and Others Vs State of Bihar and Others
Jharkhand High Court · AIR 2001 Jhar 9 : (2001) 1 JLJR(Jhar) 85 : (2001) 49 BLJR 747
Bihar Non-Government Physical Training Colleges and Non-Government Teachers Training Colleges and Non-Government Primary Teachers Education Colleges (Control and Regulation) Act, 1982 — Section 5Bihar State Universities Act, 1976 — Section 4(19)National Council for Teacher Education Act, 1993 — Section 14, 14(1), 14(6), 16
High Courts04 Jan 2001Dismissed
Ghanshyam Das Bajaj Vs Keshav Prasad Modi and Another
Jharkhand High Court · (2001) 01 JH CK 0043
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14, 14(8)
High Courts03 Jan 2001Dismissed
Bharat Coking Coal Limited and Others Vs Jha Briquette Unit and Others
Jharkhand High Court · (2001) 01 JH CK 0049
High Courts03 Jan 2001Dismissed
Kshetriya Gramin Bank and Another Vs D.P. Singh @ Dinanath Prasad Singh and Others Lalu Oraon and Others Vs Ranchi Kshetriya Gramin Bank and Others
Jharkhand High Court · (2001) LIC 3315 : (2002) LLJ 1 765 : (2001) 1 JLJR(Jhar) 118