High Courts20 Sept 2001Partly Allowed
Madan Kishore Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 93 FLR 1028
COURT ARCHIVE
Jharkhand High Court judgments, 2001
690 judgments · page 7 of 35
High Courts20 Sept 2001
Ghasi Ram Gope Vs The State of Jharkhand and Others
Jharkhand High Court · (2001) 09 JH CK 0039
High Courts20 Sept 2001
Asiatic Oxygen Limited and Others Vs Bihar Air Products Limited and Others
Jharkhand High Court · (2001) 09 JH CK 0037
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2
High Courts19 Sept 2001Allowed
Padmawati Jain Vs Ajit Kumar Jain and Others
Jharkhand High Court · AIR 2002 Jhar 36
Succession Act, 1925 — Section 218, 61
High Courts18 Sept 2001Dismissed
Budhan Mian Vs Hari Lal Rana and Others
Jharkhand High Court · (2001) 09 JH CK 0068
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts18 Sept 2001Dismissed
Nirmal Kumar Auddy and Another Vs Gayatri Devi
Jharkhand High Court · (2001) 09 JH CK 0064
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1), 14, 14(8)
High Courts18 Sept 2001Dismissed
Jamuna Prasad Vs Bihar State Electricity Board and Others
Jharkhand High Court · (2002) 50 BLJR 174
High Courts18 Sept 2001
Bihar Air Products Vs B.S.E.B. and Others
Jharkhand High Court · (2001) 09 JH CK 0018
Electricity (Supply) Act, 1948 — Section 26(6)Electricity Act, 1910 — Section 26(6)
High Courts17 Sept 2001Dismissed
Vijay Sahu Vs Sukhram Prasad
Jharkhand High Court · (2002) 50 BLJR 108
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)
High Courts17 Sept 2001Dismissed
Gautam Kumar Barnwal Vs Ishwari Prasad Saha
Jharkhand High Court · (2002) 50 BLJR 110
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1), 14, 14(4)
High Courts17 Sept 2001
Basudeo Mahto Vs C.C.L. and Others
Jharkhand High Court · (2001) 09 JH CK 0027
High Courts17 Sept 2001
Bihar Rajya Vidyut Union Vs Bihar State Electricity Board and Others
Jharkhand High Court · (2002) CriLJ 2737
Contempt of Courts Act, 1971 — Section 12, 2
High Courts14 Sept 2001Dismissed
Rit Lal Prasad Verma Vs Tilakdhari Prasad Singh and Others
Jharkhand High Court · AIR 2002 Jhar 44
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 7 Rule 11Conduct of Elections Rules, 1961 — Rule 94ARepresentation of the People Act, 1951 — Section 107, 117, 81, 82, 83
High Courts14 Sept 2001Allowed
Md. Ainul Ansari il Mian Vs State of Bihar
Jharkhand High Court · (2002) CRLJ 851 : (2002) 0 AIR JHAR HCR 194 : (2002) AllCriLR 3 188
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 439Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts14 Sept 2001
Arjun Gupta Vs State of Jharkhand
Jharkhand High Court · (2001) 09 JH CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 4
High Courts13 Sept 2001Dismissed
Ramrup Sao Vs Sharo Devi
Jharkhand High Court · (2001) 09 JH CK 0082
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1), 14
High Courts13 Sept 2001
Bihar State Financial Corporation and Others Vs Automobile Ancillary Industries, Jamshedpur
Jharkhand High Court · (2001) 09 JH CK 0059
Constitution of India, 1950 — Article 226
High Courts13 Sept 2001
Ram Janam Ojha Vs J.S.E.B. and Others
Jharkhand High Court · (2001) 09 JH CK 0017
Constitution of India, 1950 — Article 226
High Courts13 Sept 2001Dismissed
Brahma Ramani @ Rabbani Vs J.S.E.B. and Others
Jharkhand High Court · (2002) 92 FLR 1020
High Courts12 Sept 2001Allowed
Funia Mahatani and Others Vs Ledo Mahato and Others
Jharkhand High Court · (2001) 09 JH CK 0074
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21Constitution of India, 1950 — Article 123Limitation Act, 1963 — Section 5