High Courts01 Sept 2001Dismissed
Lachminiya Sahun and Others Vs Mangaru Sao and Others
Jharkhand High Court · (2001) 09 JH CK 0028
Evidence Act, 1872 — Section 50
COURT ARCHIVE
Jharkhand High Court judgments, 2001
690 judgments · page 10 of 35
High Courts31 Aug 2001Allowed
Sachidanand Prasad Sharma Vs State of Jharkhand and Others
Jharkhand High Court · (2002) 50 BLJR 104
High Courts31 Aug 2001Dismissed
Bidesh Singh Vs Madhav Singh and Others
Jharkhand High Court · (2001) 08 JH CK 0017
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 7 Rule 11Conduct of Elections Rules, 1961 — Rule 94, 94ARepresentation of the People Act, 1951 — Section 107, 81, 82, 83, 83(1)
High Courts31 Aug 2001
Shyam Narayan Choudhary Vs State of Jharkhand and Others
Jharkhand High Court · (2001) 08 JH CK 0016
High Courts30 Aug 2001Allowed
Bihar Hydro Carbon Products Ltd. Vs Bihar State Electricity Board and Others
Jharkhand High Court · (2002) 50 BLJR 264
High Courts30 Aug 2001
Umdanand Mishra Vs State of Jharkhand
Jharkhand High Court · (2002) CRLJ 2851 : (2002) 0 AIR JHAR HCR 607 : (2001) 4 CurCriR 422 : (2002) CriLJ 2851
Constitution of India, 1950 — Article 134Criminal Procedure Code, 1973 (CrPC) — Section 397, 397(1), 397(2)Government of India Act, 1935 — Section 205(1)
High Courts30 Aug 2001
Tata Iron and Steel Co. Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2001) 08 JH CK 0044
Bihar Finance Act, 1981 — Section 64(4), 7(3)Central Sales Tax Act, 1956 — Section 14, 15Constitution of India, 1950 — Article 226
High Courts30 Aug 2001
Shailendra Pathak Vs Vinobha Bhave University and Others
Jharkhand High Court · (2001) 08 JH CK 0039
High Courts30 Aug 2001Allowed
Sakel Khan Vs State of Bihar and Others
Jharkhand High Court · (2002) 50 BLJR 266
Bihar Saw Mills (Regulation) Act, 1990 — Section 5
High Courts30 Aug 2001Allowed
Manoj Kumar Singh Vs Coal India Ltd. and Others
Jharkhand High Court · (2001) 08 JH CK 0022
High Courts30 Aug 2001Allowed
Nunu Yadav Vs Samri and Another
Jharkhand High Court · (2001) 08 JH CK 0003
High Courts28 Aug 2001Allowed
Bethesda Women's Teachers Training College Ranchi and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2001) 08 JH CK 0067
Bihar State Universities Act, 1976 — Section 10(12)National Council for Teacher Education Act, 1993 — Section 13, 14, 14(1), 17
High Courts28 Aug 2001Allowed
Bishwanath Jha Vs Bihar State Electricity Board and Others
Jharkhand High Court · (2002) 93 FLR 1125
Civil Services Regulations — Section 49
High Courts28 Aug 2001
Anil Kumar Vs State of Bihar and Others
Jharkhand High Court · (2001) 49 BLJR 1974
Bihar Finance Act, 1981 — Section 33(5)Essential Commodities Act, 1955 — Section 6Penal Code, 1860 (IPC) — Section 120B, 379, 406, 461
High Courts27 Aug 2001
Durga Charan Deogharia Vs State of Jharkhand and Another
Jharkhand High Court · (2002) CRLJ 1901 : (2002) 0 AIR JHAR HCR 354 : (2001) 1 JLJR(Jhar) 356
Constitution of India, 1950 — Article 215
High Courts27 Aug 2001Allowed
Pritam Auto Mech. Private Ltd. Vs Bihar State Electricity Board and Others
Jharkhand High Court · (2001) 08 JH CK 0030
High Courts27 Aug 2001
Ram Jiwan Thakur Vs State of Jharkhand and Others
Jharkhand High Court · (2001) 08 JH CK 0029
High Courts27 Aug 2001
Kujri Jonko and Others Vs The State
Jharkhand High Court · (2001) 08 JH CK 0023
High Courts24 Aug 2001Allowed
Arjun Kumar Vs State of Bihar and Others
Jharkhand High Court · (2001) 08 JH CK 0073
High Courts24 Aug 2001
Bijoy Singh Vs Bihar State Electricity Board and Others
Jharkhand High Court · (2001) 08 JH CK 0072
Constitution of India, 1950 — Article 226