Tribunals and Commissions02 May 2022
Swastik Road Carrier Vs Central Railside Warehouse Company Limited
Competition Commission Of India · (2022) 05 CCI CK 0001
Competition Act, 2002 — Section 19(1)(a), 26(2)
COURT ARCHIVE
Competition Commission Of India judgments
819 judgments · page 9 of 41
Tribunals and Commissions04 Apr 2022
Mr. Murali Vengaly Vs Rajasree Motors (P) Ltd
Competition Commission Of India · (2022) 04 CCI CK 0005
Competition Act, 2002 — Section 3, 3(4), 19(1)(a), 26(2)
Tribunals and Commissions04 Apr 2022
XYZ (Confidential) Vs Continental Milkose India Limited
Competition Commission Of India · (2022) 04 CCI CK 0004
Competition Act, 2002 — Section 3, 3(1), 3(3)(d), 4, 19(l)(a), 26(2), 33, 57
Tribunals and Commissions04 Apr 2022Disposed Of
Mr. Rohit Arora, Advocate, D 80, Block D, East Vinod Nagar, Delhi 110091 Vs Zomato Private Limited (now Zomato Limited)
Competition Commission Of India · (2022) 04 CCI CK 0003
Competition Act, 2002 — Section 3, 3(4) 3(4)(a), 3(4)(d), 4, 4(2)(b)(i), 19(1)(a), 26(2), 57Evidence Act, 1872 — Section 65B
Tribunals and Commissions04 Apr 2022
Mr. Savinder Singh Vs Secretary Department of Food & Civil Supplies Consumer Affairs, Government of Punjab Anaj Bhawan, Sector 39 C Chandigarh
Competition Commission Of India · (2022) 04 CCI CK 0002
Competition Act, 2002 — Section 3, 4, 26(2)
Tribunals and Commissions04 Apr 2022Disposed Of
National Restaurant Association of India (�NRAI�) Vs Zomato Limited (�Zomato�)
Competition Commission Of India · (2022) 04 CCI CK 0001
Competition Act, 2002 — Section 3(1), 3(4), 3(4)(d), 4, 19(1)(a), 19(3), 19(3)(a), 19(3)(b), 19(3)(c), 19(3)(d), 19(3)(e), 19(3)(f), 26(1), 57
Tribunals and Commissions31 Mar 2022Dismissed
Mr. Vipul Jain Vs Samsung India Electronics Private Limited
Competition Commission Of India · (2022) 03 CCI CK 0009
Competition Act, 2002 — Section 3, 3(1), 3(3)(d), 4, 4(1), 4(2)(c), 19(1)(a), 26(2), 33
Tribunals and Commissions31 Mar 2022Dismissed
Muralya Dairy Products (P) Ltd Vs Kerala Co operative Milk Marketing Federation Ltd
Competition Commission Of India · (2022) 03 CCI CK 0008
Competition Act, 2002 — Section 3, 3(4), 4, 4(2)(b)(i), 4(2)(c), 19(1)(a), 26(2), 33
Tribunals and Commissions22 Mar 2022Dismissed
Manav Seva Dham Vs Maruti Suzuki India Ltd and Others
Competition Commission Of India · (2022) 03 CCI CK 0007
Competition Act, 2002 — Section 3, 3(4)(a), 4, 26(2), 33
Tribunals and Commissions11 Mar 2022
Re: Allegations pertaining to private label brands related to Amazon sold on Amazon India marketplace Vs
Competition Commission Of India · (2022) 03 CCI CK 0006
Competition Act, 2002 — Section 57
Tribunals and Commissions08 Mar 2022Dismissed
Cryogas Equipment Private Limited Vs Inox India Private Limited
Competition Commission Of India · (2022) 03 CCI CK 0005
Competition Act, 2002 — Section 3(5), 4, 4(2)(a)(i), 4(2)(c), 19(1)(a), 26(2), 57Copyright Act, 1957 — Section 15(2), 17(c), 55, 60, 63General Regulations, 2009 — Regulation 35
Tribunals and Commissions03 Mar 2022Dismissed
AIOVA Sellers Association Vs Amazon Seller Services Pvt. Ltd Amazon Seller Services Pvt. Ltd
Competition Commission Of India · (2022) 03 CCI CK 0003
Competition Act, 2002 — Section 3(4), 4, 19(l)(a), 19(1)(a), 19(3), 19(3)(b), 19(3)(c), 19(3)(d), 19(3)(e), 19(3)(f), 26(2), 33Evidence Act, 1872 — Section 65B
Tribunals and Commissions03 Mar 2022
Vaibhav Mishra Vs Sppin India Pvt. Ltd. (Shopee)
Competition Commission Of India · (2022) 03 CCI CK 0002
Competition Act, 2002 — Section 3, 4, 19(l)(a), 26(2)
Tribunals and Commissions03 Mar 2022
Praveen Khandelwal Vs Sppin India Pvt. Ltd
Competition Commission Of India · (2022) 03 CCI CK 0001
Competition Act, 2002 — Section 3, 4, 19(l)(a), 26(1), 26(2)
Tribunals and Commissions28 Feb 2022Dismissed
Asianet Digital Network (P) Ltd Vs Star India Private Limited
Competition Commission Of India · (2022) 02 CCI CK 0008
Competition Act, 2002 — Section 3(1), 4, 4(1), 4(2)(a)(ii), 4(2)(c), 6, 19(1)(a), 26(1), 33
Tribunals and Commissions24 Feb 2022Dismissed
Mr. Dushyant Vs National Accreditation Board for Testing and Calibration Laboratories (NABL) and Ors
Competition Commission Of India · (2022) 02 CCI CK 0006
Competition Act, 2002 — Section 2(h), 3, 3(4), 3(4)(b), 4, 4(2)(a), 4(2)(c), 19(1)(a), 26(2), 33
Tribunals and Commissions21 Dec 2021Disposed Of
TT Friendly Super League Association Vs Suburban Table Tennis Association
Competition Commission Of India · (2021) 12 CCI CK 0005
Competition Act, 2002 — Section 2(f), 2(h), 2(u), 3, 3(1), 3(3), 3(3)(b), 4, 4(2)(a)(i), 4(2)(b)(i), 4(2)(c), 6, 26(1), 33, 42(2), 42(3)Companies Act, 2013 — Section 8
Tribunals and Commissions21 Dec 2021Disposed Of
Nishant P. Bhutada Vs Tata Motors Ltd
Competition Commission Of India · (2021) 12 CCI CK 0004
Competition Act, 2002 — Section 3(1), 3(4), 4, 4(1), 6, 26(1), 33
Tribunals and Commissions21 Dec 2021Disposed Of
Anupam Gupta Vs Overseas Courier Service India Pvt Ltd
Competition Commission Of India · (2021) 12 CCI CK 0003
Competition Act, 2002 — Section 26(2)
Tribunals and Commissions03 Dec 2021
Velankani Electronics Private Limited Vs Intel Corporation
Competition Commission Of India · (2021) 12 CCI CK 0002
Competition Act, 2002 — Section 2(r), 2(s), 2(t), 4, 4(1), 4(2)(b), 4(2)(c), 19(1)(a), 19(4), 19(6), 19(7), 26(1), 26(6), 57