COURT ARCHIVE

Competition Commission Of India judgments

819 judgments · page 11 of 41

Tribunals and Commissions15 Apr 2021Disposed Of

Starlight Bruchem Ltd. Vs Flora And Fauna Housing & Land And Ors.

Competition Commission Of India · (2021) 04 CCI CK 0004

Competition Commission Of India (General) Regulations, 2009 — Regulation 44Constitution Of India, 1950 — Article 19(1)(g), 19(6), 47Competition Act, 2002 — Section 2(h), 2(i), 2(r), 2(s), 2(u), 2(x), 3, 3(1), 3(3)(b), 3(3)(d), 4, 4(2)(a), 4(2)(a)(i), 4(2)(c), 4(2)(e), 5, 6(2), 18, 19(1)(a), 19(5), 19(6), 19(7), 26, 26(1), 44, 45, 54

Tribunals and Commissions12 Apr 2021

S. Kannan, Managing Partner Vs Asian Paints Limited And Ors.

Competition Commission Of India · (2021) 04 CCI CK 0003

Competition Commission Of India (General) Regulations, 2009 — Regulation 35Competition Act, 2002 — Section 3, 3(4), 4, 19(1)(a), 26(2), 27

Tribunals and Commissions09 Apr 2021Disposed Of

Tamil Nadu Power Producer Association Vs Chettinad International Coal Terminal Pvt. Ltd. And Anr.

Competition Commission Of India · (2021) 04 CCI CK 0002

Competition Act, 2002 — Section 4, 4(2)(a)(i), 4(2)(d), 19(1)(a), 19(4), 26(1), 26(7), 36, 41

Tribunals and Commissions08 Apr 2021Dismissed

M. L. Ravi, Advocate Vs Superintending Engineer, Construction And Maintenance

Competition Commission Of India · (2021) 04 CCI CK 0001

Tamil Nadu Transparency In Tender Rules, 2000 — Rule 18Competition Act, 2002 — Section 2(h), 2(r), 4, 19(1)(a), 26(2), 33

Tribunals and Commissions31 Mar 2021

Air Cargo Agents Association Of India Vs International Air Transport Association And Ors.

Competition Commission Of India · (2021) 03 CCI CK 0009

Competition Commission Of India (General) Regulations, 2009 — Regulation 20(4), 20(6)Competition Act, 2002 — Section 2(h), 2(r), 2(s), 2(t), 2(u), 3, 3(1), 3(3), 3(3)(a), 3(3)(b), 4, 4(1), 5, 19(1)(a), 19(4), 19(5), 19(6), 19(7), 26(1), 26(3), 26(6)

Tribunals and Commissions30 Mar 2021

International Spirits And Wines Association Of India (ISWAI) Vs Uttarakhand Agricultural Produce And Ors.

Competition Commission Of India · (2021) 03 CCI CK 0008

Competition Act, 2002 — Section 2(h), 3(3), 4, 4(1), 4(2)(a), 4(2)(a)(i), 4(2)(b)(i), 4(2)(c), 4(2)(i), 5, 6(2), 19, 19(1)(a), 19(4), 26(1), 26(3), 27, 27(b), 53A, 53BUttarakhand Agriculture Produce Marketing (Development And Regulation) Act, 2011 — Section 47Constitution Of India, 1950 — Article 19(6)

Tribunals and Commissions24 Mar 2021Disposed Of

Prachi Agarwal Vs Urbanclap Technologies India Private Limited

Competition Commission Of India · (2021) 03 CCI CK 0007

Competition Act, 2002 — Section 2(r), 3(4), 3(4)(b), 3(4)(c), 3(4)(d), 4, 4(2)(a)(i), 4(2)(c), 19(1)(a), 26(2)

Tribunals and Commissions24 Mar 2021Dismissed

Vikas Verma Vs Adani Ports And Special Economic Zone Ltd. And Ors.

Competition Commission Of India · (2021) 03 CCI CK 0006

Competition Act, 2002 — Section 3, 3(1), 3(2), 4, 4(2), 19(1)(a), 26(2), 33Insolvency And Bankruptcy Code, 2016 — Section 9, 31(4)

Tribunals and Commissions24 Mar 2021

In Re: Updated Terms Of Service And Ors. Vs WhatsApp LLC And Anr.

Competition Commission Of India · (2021) 03 CCI CK 0005

Competition Commission Of India (General) Regulations, 2009 — Regulation 11, 11(1), 11(3), 35Competition Act, 2002 — Section 3, 4, 4(2)(a)(i), 4(2)(c), 4(2)(e), 6, 26(1), 33, 35, 57, 62

Tribunals and Commissions19 Mar 2021Disposed Of

Gujarat Paper Mills Association Vs Indian Corrugated Case Manufacturers’ Association And Others

Competition Commission Of India · (2021) 03 CCI CK 0004

Competition Commission Of India (General) Regulations, 2009 — Regulation 20Competition Act, 2002 — Section 2(c), 3, 3(1), 3(3), 3(3)(a), 3(3)(b), 19(1)(a), 26(1), 26(2)

Tribunals and Commissions17 Mar 2021

People's All India Anti-Corruption And Crime Prevention Society Vs Usha International Ltd. & Others

Competition Commission Of India · (2021) 03 CCI CK 0003

Constitution Of India, 1950 — Article 21Competition Commission Of India (General) Regulations, 2009 — Regulation 20(6)Competition Act, 2002 — Section 2(b), 3, 3(1), 3(2), 3(3), 3(3)(a), 3(3)(b), 3(3)(c), 3(3)(d), 19, 19(1)(a), 19(3), 26(1), 27, 27(a), 27(b), 36, 36(2), 41, 41(2), 48, 48(1), 48(2)

Tribunals and Commissions09 Mar 2021

Federation Of Hotel & Restaurant Associations And Ors. Vs MakeMyTrip India Pvt. Ltd. (MMT) And Ors.

Competition Commission Of India · (2021) 03 CCI CK 0002

Competition Commission Of India (General) Regulations, 2009 — Regulation 25, 27(1), 31(2)Competition Act, 2002 — Section 3, 3(4), 4, 18, 19(3), 26(1), 33, 57Evidence Act, 1872 — Section 65B

Tribunals and Commissions17 Nov 2020

XYZ Vs Lakeforest Wines Private Limited And Ors

Competition Commission Of India · (2020) 11 CCI CK 0004

Competition Act, 2002 — Section 3, 3(1), 3(3), 3(3)(b), 3(3)(d), 19(1)(a), 26(1), 26(2), 48

Tribunals and Commissions17 Nov 2020

Sunil Goyal Vs Greater Noida Industrial Development Authority

Competition Commission Of India · (2020) 11 CCI CK 0003

Competition Act, 2002 — Section 4, 19(1)(a), 26(2), 33

Tribunals and Commissions12 Nov 2020

Deepak Sultania Vs Security Printing And Minting Corporation Of India And Anr

Competition Commission Of India · (2020) 11 CCI CK 0002

Competition Act, 2002 — Section 2(r), 2(s), 2(t), 4, 4(2)(a)(i) , 4(2)(c), 19(1)(a), 26(2)

Tribunals and Commissions09 Nov 2020

XYZ Vs Alphabet Inc. And Ors

Competition Commission Of India · (2020) 11 CCI CK 0001

Competition Act, 2002 — Section 3, 3(1), 3(4), 4, 4(1), 4(2), 4(2)(a), 4(2)(a)(i), 4(2)(b), 4(2)(c), 4(2)(e), 18, 19, 19(1), 19(1)(a), 26(1), 26(2), 35, 57

Tribunals and Commissions29 Oct 2020Allowed

Nutan Agrawal And Anr Vs Uppal Chadha Hi-Tech Developers Pvt Ltd. And Anr

Competition Commission Of India · (2020) 10 CCI CK 0003

Competition Act, 2002 — Section 4, 4(2), 19(1)(a), 26(2), 33

Tribunals and Commissions08 Oct 2020Disposed Of

Indian Laminate Manufacturers Association Vs Sachin Chemicals And Ors

Competition Commission Of India · (2020) 10 CCI CK 0002

Competition Act, 2002 — Section 3, 3(1), 3(3)(a), 4, 19(1)(a), 26(1), 43

Tribunals and Commissions08 Oct 2020

XYZ Vs Hindalco Industries Limited And Anr

Competition Commission Of India · (2020) 10 CCI CK 0001

Competition Commission Of India (General) Regulations, 2009 — Regulation 35Competition Act, 2002 — Section 3, 3(1), 3(3)(a), 3(3)(c), 3(3)(d), 19(1)(a), 26(2)

Tribunals and Commissions11 Sept 2020

Lifestyle Equities C.V. And Anr Vs Amazon Seller Services Private Limited. And Ors

Competition Commission Of India · (2020) 09 CCI CK 0002

Competition Act, 2002 — Section 3, 3(1), 3(3), 3(4), 4, 4(1), 4(2), 19(1)(a), 26(2)Evidence Act, 1872 — Section 65(B)