COURT ARCHIVE

Competition Commission Of India judgments, 2019

44 judgments · page 1 of 3

Tribunals and Commissions01 Nov 2019

M/S Manjeet Plastic Industries Vs Charanpaaduka Industries Private Limited And Ors

Competition Commission Of India · (2019) 11 CCI CK 0002

Competition Commission Of India (General) Regulations, 2009 — Regulation 12(2)Competition Act, 2002 — Section 3(3), 3(4), 4(2), 19(1)(a), 26(2), 33

Tribunals and Commissions01 Nov 2019

M/S Maa Metakani Rice Industries Vs State Of Odisha And Ors

Competition Commission Of India · (2019) 11 CCI CK 0001

Competition Act, 2002 — Section 2(h), 4, 19(1)(a), 33

Tribunals and Commissions29 Oct 2019

Vijayachitra Kamalesh Vs Rci India Private Limited

Competition Commission Of India · (2019) 10 CCI CK 0003

Competition Act, 2002 — Section 3, 4, 19, 19(1)(a), 20, 26, 26(2), 29, 30, 32, 33

Tribunals and Commissions28 Oct 2019

Federation Of Hotel And Restaurant Associations Of India Vs Makemytrip India Pvt. Ltd. (Mmt) And Ors

Competition Commission Of India · (2019) 10 CCI CK 0001

Competition Act, 2002 — Section 3, 3(4), 4, 19(1)(a), 26(1), 26(2)

Tribunals and Commissions16 Oct 2019

Ashok Suchde Vs Pernod Ricard India Private Limited

Competition Commission Of India · (2019) 10 CCI CK 0004

Competition Act, 2002 — Section 3, 3(4), 4, 19(1)(a), 26(2)

Tribunals and Commissions11 Oct 2019

Sainath Autolinks Pvt. Ltd. Vs State Bank Of India And Anr

Competition Commission Of India · (2019) 10 CCI CK 0005

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

Tribunals and Commissions03 Oct 2019

Suresh Chander Gupta Vs Vatika Limited

Competition Commission Of India · (2019) 10 CCI CK 0006

Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2), 33

Tribunals and Commissions03 Oct 2019

Air Works India (Engineering) Private Limited Vs Gmr Hyderabad International Airport Limited And Anr

Competition Commission Of India · (2019) 10 CCI CK 0002

Competition Act, 2002 — Section 2(t), 4, 4(2)(a)(i), 4(2)(b), 4(2)(b)(i), 4(2)(c), 4(2)(e), 19(1)(a), 26(1), 33

Tribunals and Commissions09 Aug 2019

Naveen Kataria Vs Jaiprakash Associates Limited

Competition Commission Of India · (2019) 08 CCI CK 0009

Competition Commission of India (General) Regulations, 2009 — Regulation 20(6)Competition Act, 2002 — Section 2(u), 4, 4(2)(a)(i), 19, 19(1)(a), 19(4), 26, 26(1), 26(3), 26(5), 26(6), 26(7), 27, 62

Tribunals and Commissions09 Aug 2019Allowed

Matrix Info Systems Private Limited Vs Intel Corporation

Competition Commission Of India · (2019) 08 CCI CK 0005

Competition Act, 2002 — Section 3, 3(4), 3(4)(e), 3(4)(d), 3(4)(c), 4, 4(2)(a), 4(2)(a)(i), 4(2)(b)(i), 4(2)(c), 19(1)(a), 19(3), 19(4), 32Evidence Act, 1872 — Section 65B

Tribunals and Commissions07 Aug 2019

Ashokbhai M. Mehta Vs Gujarat State Board Of School Textbook

Competition Commission Of India · (2019) 08 CCI CK 0007

Competition Act, 2002 — Section 2(h), 4, 19(1)(a), 19(4), 26(1), 26(2), 33

Tribunals and Commissions07 Aug 2019Allowed

Shravan Yadav And Ors Vs Volleyball Federation Of India (Vfi) And Anr

Competition Commission Of India · (2019) 08 CCI CK 0004

Competition Act, 2002 — Section 2(r), 2(h), 3, 3(1), 3(3)(b), 3(4)(d), 4, 4(2)(a)(i), 4(2)(b)(i), 4(2)(c), 4(2)(d), 19(1)(a)

Tribunals and Commissions05 Aug 2019

National Consumers Co-Operative Federation Of India Limited Vs New Town Electric Supply Company Limited And Anr

Competition Commission Of India · (2019) 08 CCI CK 0008

Competition Act, 2002 — Section 2(r), 2(t), 2(s), 4, 19(1)(a), 26(2), 33

Tribunals and Commissions02 Aug 2019

Nagrik Chetna Manch Vs Saar It Resources Private Limited And Ors

Competition Commission Of India · (2019) 08 CCI CK 0010

Competition Act, 2002 — Section 3, 3(1), 3(2), 3(3), 3(3)(a), 3(3)(b), 3(3)(c), 3(3)(d), 15, 19, 19(1)(a), 19(3), 26(1), 27, 27(b), 48, 48(1), 48(2)Evidence Act, 1872 — Section 65(B)

Tribunals and Commissions02 Aug 2019Dismissed

Indian National Shipowners’ Association (Insa) Vs Oil And Natural Gas Corporation Limited (Ongc)

Competition Commission Of India · (2019) 08 CCI CK 0006

Competition Act, 2002 — Section 2(h), 2(t), 3(1), 3(4), 4, 4(2)(a), 4(2)(a)(i), 15, 19(4), 19(6), 19(1)(a), 26(1), 27, 33Specific Relief Act, 1963 — Section 14(1)(d)Territorial Waters, Continental Shelf, Indian EEZ And Other Maritime Zones Act, 1976 — Section 7(4)(a)

Tribunals and Commissions02 Aug 2019Dismissed

United Breweries Limited Vs Commissioner Department Of Excise, Entertainment And Luxury Tax

Competition Commission Of India · (2019) 08 CCI CK 0003

Competition Act, 2002 — Section 2(h), 3, 3(4)(e), 3(4), 4, 4(2), 19(1)(a), 26(2)

Tribunals and Commissions02 Aug 2019Dismissed

National Consumers Co-Operative Vs Ew Town Electric Supply Company And Anr

Competition Commission Of India · (2019) 08 CCI CK 0002

Competition Act, 2002 — Section 2(r), 2(t), 2(s), 4, 19(1)(a), 26(2), 33

Tribunals and Commissions01 Aug 2019Dismissed

Ashok Kumar Vallabhaneni Vs Geetha Sp Entertainment Llp

Competition Commission Of India · (2019) 08 CCI CK 0001

Competition Act, 2002 — Section 3, 3(3)(b), 4, 19(1)(a), 26(2)

Tribunals and Commissions31 Jul 2019Dismissed

RKG Hospitalities Pvt. Ltd. Vs Oravel Stays Pvt. Ltd.

Competition Commission Of India · (2019) 07 CCI CK 0002

Competition Act, 2002 — Section 4, 4(2), 15, 19(4), 19(1)(a), 26(2)

Tribunals and Commissions27 Jul 2019Dismissed

Beach Mineral Producers Association Vs Directorate General Of Foreign Trade (Dgft) And Anr

Competition Commission Of India · (2019) 07 CCI CK 0005

Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)