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Competition Commission Of India judgments, 2021

36 judgments · page 1 of 2

Tribunals and Commissions29 Oct 2021

Food Corporation of India Vs Shivalik Agro Poly Products Ltd

Competition Commission Of India · (2021) 10 CCI CK 0008

Competition Act, 2002 — Section 2(b), 3, 3(1), 3(2), 3(3), 3(3)(a), 3(3)(b), 3(3)(c), 3(3)(d), 19(1)(b), 19(3), 26(1), 27(a), 46, 48, 48(1), 48(2), 57Competition Commission of India (Lesser Penalty) Regulations, 2009 — Regulation 5, 41, 41(5)Evidence Act, 1872 — Section 24
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Tribunals and Commissions12 Oct 2021

Eastern Railway, Kolkata Vs M/s Chandra Brothers

Competition Commission Of India · (2021) 10 CCI CK 0004

Competition Act, 2002 — Section 2(b), 3, 3(1), 3(2), 3(3), 3(3)(1), 3(3)(a), 3(3)(b), 3(3)(c), 3(3)(d), 19(3), 26(1), 27, 27(b), 46, 48Competition Commission of India (Lesser Penalty) Regulations, 2009 — Regulation 3, 5(1), 5(2)
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Tribunals and Commissions06 Oct 2021

Harshit Vijayvergia Vs Indian Railways

Competition Commission Of India · (2021) 10 CCI CK 0001

Competition Act, 2002 — Section 2(h), 4, 4(2)(a), 4(2)(b), 19(1)(a), 26(1), 26(2)Railways Act, 1989 — Section 30(1)
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Tribunals and Commissions17 Sept 2021

PF Digital Media Services Ltd Vs UFO Moviez India Ltd

Competition Commission Of India · (2021) 09 CCI CK 0005

Competition Act, 2002 — Section 2(b), 2(h), 2(t), 3, 3(1), 3(3)(c), 3(4), 3(4)(a), 3(4)(b), 3(4)(c), 3(4)(d), 4, 4(2)(, 4(2)(e), 19(1)(a), 26(1), 27, 33, 57, 61Commercial Court Act, 2015 — Section 11Code of Civil Procedure, 1908 — Order 7 Rule 11
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