Competition Commission Of India Judgments 2017

Tribunals and Commissions29 Dec 2017Disposed Of

Dwarikesh Sugar Industries Limited Vs Wave Distilleries & Breweries Ltd. And Ors

Competition Commission Of India · (2017) 12 CCI CK 0003

Competition Act, 2002 — Section 3, 3(1), 3(3)(a), 4, 19(1)(a), 26(1)U.P. Sheera Niyantram Adhiniyam, 1964 — Section 7, 8U.P. Sheera Niyantram Adhiniyam, 1964 — Rule 22

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Tribunals and Commissions29 Dec 2017Dismissed

Shri C.P. Paul Vs Kerala State Electricity Board Limited

Competition Commission Of India · (2017) 12 CCI CK 0002

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)Indian Electricity Act, 2003 — Section 56(2)

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Tribunals and Commissions29 Dec 2017Dismissed

Jawahar Ganj, Gurudwara Road Vs Zion Bizworld, Subhash Road And Ors

Competition Commission Of India · (2017) 12 CCI CK 0001

Competition Act, 2002 — Section 2(r), 3(3), 3(1), 4, 4(2), 5, 19(4), 19(1)(a), 26(2), 28Information Technology Act, 2000 — Section 72, 72AIndian Penal Code, 1860 — Section 420

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Tribunals and Commissions30 Nov 2017Dismissed

Vijay Menon Vs Maharashtra State Power Generation Company Ltd.

Competition Commission Of India · (2017) 11 CCI CK 0004

Competition Act, 2002 — Section 3, 4, 19, 19(1)(a), 26(2)

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Tribunals and Commissions28 Nov 2017Dismissed

Pankaj Rai Vs NIIT Limited

Competition Commission Of India · (2017) 11 CCI CK 0002

Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)

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Tribunals and Commissions14 Nov 2017Dismissed

Association Of Registration Plates Manufacturers Of India Vs Shimnit UTSCH India Private Limited

Competition Commission Of India · (2017) 11 CCI CK 0003

Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)Delhi Special Police Establishment Act, 1946 — Section 6Indian Penal Code, 1860 — Section 120B, 420

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Tribunals and Commissions14 Nov 2017Dismissed

R. Ramkumar, Vs Akshaya Private Ltd.

Competition Commission Of India · (2017) 11 CCI CK 0001

Competition Act, 2002 — Section 4, 19(1)(a)

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Tribunals and Commissions14 Oct 2017Dismissed

Usha Roy Vs ANS Developers Pvt. Ltd. And Anr

Competition Commission Of India · (2017) 10 CCI CK 0007

Competition Act, 2002 — Section 2, 4, 4(2)(d), 4(2)(c), 4(2)(e), 5(b), 19(1)(a), 26(1), 26(2)

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Tribunals and Commissions12 Oct 2017Dismissed

Tata Power Delhi Distribution Limited Vs Ntpc Limited

Competition Commission Of India · (2017) 10 CCI CK 0004

Competition Act, 2002 — Section 3, 3(4), 4, 4(2)(b), 4(2)(c), 4(2)(a)(i), 19(1)(a), 26(2), 79(1)(a), 79(1)(f)

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Tribunals and Commissions09 Oct 2017Dismissed

Maharashtra Electrical Engineers Association Vs Sashana Heights, Subash Road And Ors

Competition Commission Of India · (2017) 10 CCI CK 0006

Competition Act, 2002 — Section 3, 4, 4(2)(a), 4(2)(c), 4(2)(d), 19(1)(a), 26(2), 33

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Tribunals and Commissions03 Oct 2017Dismissed

Akhil R. Bhansali Vs Skoda Auto India Pvt. Ltd.

Competition Commission Of India · (2017) 10 CCI CK 0005

Competition Act, 2002 — Section 4, 4(2)(b), 19(1)(a), 26(2)

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Tribunals and Commissions03 Oct 2017Allowed

Justickets Pvt. Ltd. Vs Big Tree Entertainment Pvt. Ltd

Competition Commission Of India · (2017) 10 CCI CK 0003

Competition Act, 2002 — Section 2(h), 3, 3(4)(d), 3(4), 3(4)(d), 4, 4(2)(c), 4(2)(e), 19(1)(a), 26(2), 27, 48

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Tribunals and Commissions03 Oct 2017Dismissed

P. V. Basheer Ahamed Vs Film Distributors Association (Kerala)

Competition Commission Of India · (2017) 10 CCI CK 0002

Competition Act, 2002 — Section 3, 3(3), 4, 19(1)(a), 26(2)

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Tribunals and Commissions28 Sept 2017Dismissed

Rishi Keshwani Vs M/s Kanti Traders

Competition Commission Of India · (2017) 09 CCI CK 0004

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

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Tribunals and Commissions12 Sept 2017Dismissed

International Air Transport Association (Iata) Vs Air Cargo Agents Association Of India (Acaai)

Competition Commission Of India · (2017) 09 CCI CK 0001

Competition Act, 2002 — Section 3, 3(1), 3(3)(b), 4, 19(1)(a), 26(1), 26(2)

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Tribunals and Commissions07 Sept 2017Allowed

Ve Commercial Vehicles Limited Vs Uttar Pradesh State Road Transport Corporation

Competition Commission Of India · (2017) 09 CCI CK 0002

Competition Act, 2002 — Section 3, 3(1), 3(3), 3(4), 3(3)(a), 3(3)(b), 3(3)(c), 3(3)(d), 4, 4(2)(a), 4(2)(b), 4(2)(c), 19(1)(a), 26(2)Road Transport Act, 1959 — Section 3

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Tribunals and Commissions06 Sept 2017