COURT ARCHIVE

Competition Commission Of India judgments, 2017

58 judgments · page 3 of 3

Tribunals and Commissions15 Mar 2017Dismissed

Aditya Automobile Spares Private Limited and Ors Vs Kotak Mahindra Bank Ltd.

Competition Commission Of India · (2017) 03 CCI CK 0007

Competition Act, 2002 — Section 4, 4(2)(a)(ii), 4(2)(c), 19(1)(a), 26(2)

Tribunals and Commissions14 Mar 2017Dismissed

Tirath Ram Vs Baba Associate, Rep. by Sh. Rajender Gupta (Partner)

Competition Commission Of India · (2017) 03 CCI CK 0006

Competition Act, 2002 — Section 2(r), 2(t), 2(s), 4, 4(2)(a), 19(1)(a), 26(2)

Tribunals and Commissions14 Mar 2017Dismissed

Dr. Biswanath Prasad Singh Vs Director General Of Health Services (Dghs) And Ors

Competition Commission Of India · (2017) 03 CCI CK 0003

Competition Act, 2002 — Section 2(h), 2(r), 2(t), 3, 3(3), 4, 19(1)(a), 26(1), 26(2), 53B

Tribunals and Commissions09 Mar 2017Dismissed

South Gujarat Warp Knitters Association Vs Prafful Overseas Private Limited

Competition Commission Of India · (2017) 03 CCI CK 0004

Competition Act, 2002 — Section 2(r), 3, 4, 19(4), 19(1)(a), 26(2)

Tribunals and Commissions08 Mar 2017Dismissed

M/S Kiran Enterprise Vs M/S Abbott Healthcare Pvt. Ltd.

Competition Commission Of India · (2017) 03 CCI CK 0009

Competition Act, 2002 — Section 3, 3(4)(d), 4, 19(1)(a), 26(2)

Tribunals and Commissions08 Mar 2017Dismissed

Rajeev Nohwar Vs Lodha Group

Competition Commission Of India · (2017) 03 CCI CK 0008

Competition Act, 2002 — Section 2(s), 2(t), 3(2), 4, 19(1)(a), 26(2)Maharashtra Apartment Ownership Act, 1970 — Section 6

Tribunals and Commissions27 Feb 2017Dismissed

Shree Gajanana Motor Transport Company Limited Vs Karnataka State Road Transport Corporation (KSRTC)

Competition Commission Of India · (2017) 02 CCI CK 0006

Competition Act, 2002 — Section 3, 4, 4(2)(a)(i), 4(2)(b)(i), 19(1)(a), 26(2)Motor Vehicles Act, 1988 — Section 67, 67(1)

Tribunals and Commissions21 Feb 2017Dismissed

Ashish Dandona Vs Dhanlaxmi Bank limited

Competition Commission Of India · (2017) 02 CCI CK 0004

Competition Act, 2002 — Section 2(r), 4, 19(1)(a), 26(2)

Tribunals and Commissions08 Feb 2017Dismissed

Rachakonda Satya Sravan Kumar Vs ACE Educational Services Private Limited

Competition Commission Of India · (2017) 02 CCI CK 0007

Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)Income Tax Act, 1961 — Section 12A

Tribunals and Commissions08 Feb 2017Dismissed

Indian Competition Review Vs Gateway Terminals India Private Limited (GTIPL) And Ors

Competition Commission Of India · (2017) 02 CCI CK 0003

Competition Act, 2002 — Section 3(4), 4, 4(2)(b)(i), 4(2)(c), 4(2)(d), 4(2)(e), 19(1)(a), 26(1), 26(2)

Tribunals and Commissions03 Feb 2017Dismissed

Onicra Credit Rating Agency Of India Limited Vs Indiabulls Housing Finance Limited

Competition Commission Of India · (2017) 02 CCI CK 0002

Competition Act, 2002 — Section 3(1), 3(3), 3(4), 4, 4, 19(1)(a), 26(2)

Tribunals and Commissions02 Feb 2017Dismissed

Debabrat Mishra Vs Daimler Financial Services India Private Limited And Ors

Competition Commission Of India · (2017) 02 CCI CK 0005

Competition Act, 2002 — Section 2(r), 2(t), 3, 3(1), 3(3), 3(4)(a), 3(4)(b), 3(1), 4, 19(1)(a), 26(2)

Tribunals and Commissions02 Feb 2017Allowed

Satyendra Singh Vs Ghaziabad Development Authority

Competition Commission Of India · (2017) 02 CCI CK 0001

Competition Act, 2002 — Section 2(h), 4, 4(2)(a), 4(2)(a)(ii), 19(1)(a), 26(1)Urban Planning And Development Act, 1973 — Section 4

Tribunals and Commissions31 Jan 2017Dismissed

M/s Shah Associates Vs Timken India Limited

Competition Commission Of India · (2017) 01 CCI CK 0002

Competition Act, 2002 — Section 4, 19(1)(a), 26(4)

Tribunals and Commissions24 Jan 2017Dismissed

Rajendra Kumar Nigam Vs Franco-Indian Pharmaceuticals Private Limited

Competition Commission Of India · (2017) 01 CCI CK 0004

Competition Act, 2002 — Section 2(2), 3, 3(1), 3(4), 4, 19(1)(a), 19(4), 26(2)

Tribunals and Commissions17 Jan 2017Dismissed

Major Siya Ram (Retd.) Vs Wave Megacity Centre Private Ltd.

Competition Commission Of India · (2017) 01 CCI CK 0005

Competition Act, 2002 — Section 2(r), 2(t), 2(s), 4, 19(1)(a), 26(2)

Tribunals and Commissions17 Jan 2017Dismissed

Ravi Beriwala Vs Lexus Motors Ltd.

Competition Commission Of India · (2017) 01 CCI CK 0003

Competition Act, 2002 — Section 2(r), 3, 4, 19(1)(a), 26(2)

Tribunals and Commissions12 Jan 2017Allowed

Sudarshan Kumar Kapur Vs Delhi Development Authority

Competition Commission Of India · (2017) 01 CCI CK 0001

Competition Act, 2002 — Section 2(h), 2(r), 2(u), 2(i), 4, 19(1)(a), 19(4), 26(1), 55Companies Act, 1956 — Section 617Delhi Development Act, 1957 — Section 6