COURT ARCHIVE

Competition Commission Of India judgments, 2017

58 judgments · page 2 of 3

Tribunals and Commissions23 Aug 2017Dismissed

Kush Kalra Vs Reserve Bank Of India And Ors

Competition Commission Of India · (2017) 08 CCI CK 0003

Competition Act, 2002 — Section 2(b), 3, 3(1), 3(3), 19(1)(a), 26(1), 26(2)Banking Regulation Act, 1949 — Section 45ZC, 45ZD, 45ZE, 45ZF, 45ZC(3), 45ZE(4)

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Tribunals and Commissions17 Aug 2017Dismissed

XYZ Vs Hyundai Motor India Limited And Ors

Competition Commission Of India · (2017) 08 CCI CK 0005

Competition Act, 2002 — Section 3, 3(3)(a), 4, 4(1), 19(1)(a), 26(2), 27(d), 27(g)

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Tribunals and Commissions16 Aug 2017Dismissed

Flyash Based Bricks Manufacturers & Promoters Association Vs Chief Secretary, Government Of Uttar Pradesh Sachivaliya, And Ors

Competition Commission Of India · (2017) 08 CCI CK 0002

Competition Act, 2002 — Section 2(r), 3, 4, 19(4), 19(1)(a), 26(2)

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Tribunals and Commissions10 Aug 2017Dismissed

Capt. Deepak Shrikrishnarao Satam Vs Tata Housing Development Co. Ltd.

Competition Commission Of India · (2017) 08 CCI CK 0006

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

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Tribunals and Commissions08 Aug 2017Dismissed

Sreedhar Reddy V Vs Sjr Enterprises Pvt. Ltd.

Competition Commission Of India · (2017) 08 CCI CK 0001

Competition Act, 2002 — Section 2(r), 4, 19(1)(a), 26(2)

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Tribunals and Commissions19 Jul 2017Disposed Of

Fast Track Call Cab Pvt. Ltd. And Ors Vs Ani Technologies Pvt. Ltd.

Competition Commission Of India · (2017) 07 CCI CK 0006

Competition Act, 2002 — Section 2(t), 3, 3(4), 4, 4(2), 4(2)(a)(ii), 5, 19(4), 19(1)(a), 26(1), 26(2), 27(b), 28

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Tribunals and Commissions19 Jul 2017Dismissed

XYZ Vs Sanofi India Limited

Competition Commission Of India · (2017) 07 CCI CK 0005

Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)

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Tribunals and Commissions26 Jun 2017Dismissed

Prem Prakash Vs Director General

Competition Commission Of India · (2017) 06 CCI CK 0003

Competition Act, 2002 — Section 2(h), 4, 19(1)(a), 26(1), 26(2)

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Tribunals and Commissions21 Jun 2017Dismissed

K Sera Sera Digital Cinema Ltd. Vs Pen India Ltd. And Anr

Competition Commission Of India · (2017) 06 CCI CK 0006

Competition Act, 2002 — Section 3, 3(3), 3(5)(i)(a), 4, 19(1)(a), 26(2)

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Tribunals and Commissions15 Jun 2017Dismissed

C. Shanmugam Vs Reliance Jio Infocomm Limited

Competition Commission Of India · (2017) 06 CCI CK 0007

Competition Act, 2002 — Section 4, 4(1), 4(2)(a), 4(2)(c), 4(2)(e), 4(2)(a)(ii), 19(4), 19(1)(a), 26(2)

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Tribunals and Commissions12 Jun 2017Dismissed

Karnataka Power Corporation Limited Vs Singareni Collieries Company Limited

Competition Commission Of India · (2017) 06 CCI CK 0002

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

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Tribunals and Commissions09 Jun 2017Dismissed

Bablu & Company Vs Fatehchand & Company And Ors

Competition Commission Of India · (2017) 06 CCI CK 0004

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

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Tribunals and Commissions02 Jun 2017Dismissed

Bijay Poddar Vs Coal India Limited And Ors

Competition Commission Of India · (2017) 06 CCI CK 0005

Competition Act, 2002 — Section 3, 4, 4(2)(a)(i), 26(2)

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Tribunals and Commissions01 Jun 2017Dismissed

Vinod Kumar Gupta, Chartered Accountant Vs Whatsapp Inc.

Competition Commission Of India · (2017) 06 CCI CK 0001

Competition Act, 2002 — Section 2(r), 4, 19(1)(a), 26(2)

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Tribunals and Commissions05 May 2017Dismissed

Applesoft Vs Chief Secretary To The Government Of Karnataka

Competition Commission Of India · (2017) 05 CCI CK 0002

Competition Act, 2002 — Section 2(h), 3, 4, 19(1)(a), 26(2)

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Tribunals and Commissions05 May 2017Dismissed

Ujjwal Narayan Vs Goel Enclave And Ors

Competition Commission Of India · (2017) 05 CCI CK 0001

Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)

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Tribunals and Commissions03 May 2017Dismissed

Budhheshwaran Shukla Vs Executive Engineer

Competition Commission Of India · (2017) 05 CCI CK 0003

Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2), 33

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Tribunals and Commissions21 Apr 2017Disposed Of

Vidharbha Industries Association Vs Mseb Holding Company Ltd. And Ors

Competition Commission Of India · (2017) 04 CCI CK 0001

Competition Act, 2002 — Section 2(r), 2(t), 2(s), 4, 4(2)(c), 4(2)(a)(ii), 4(2)(b)(i), 19(6), 19(7), 19(1)(a), 26(1), 26(3)Electricity Act, 2003 — Section 2(17), 2(27), 45, 60, 62, 142

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Tribunals and Commissions20 Mar 2017Dismissed

Bharti Airtel Limited Vs Reliance Industries Limited

Competition Commission Of India · (2017) 03 CCI CK 0002

Competition Act, 2002 — Section 3, 3(1), 4, 4(2)(a)(ii), 4(2)(e), 19(1)(a), 26(2)

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Tribunals and Commissions17 Mar 2017Dismissed

Prem Prakash Vs Principal Secretary

Competition Commission Of India · (2017) 03 CCI CK 0005

Competition Act, 2002 — Section 3, 2(h), 2(u), 4, 4(2)(a)(i), 19(1)(a), 26(1), 26(2), 45(1)

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