Tribunals and Commissions15 Dec 2023
Deepak Kumar Vs Air India Limited
Competition Commission Of India · (2023) 12 CCI CK 0001
Competition Act, 2002 — Section 3(3), 3(3)(d), 3(4)(d), 4, 19(1)(a), 26(2)
COURT ARCHIVE
Competition Commission Of India judgments, 2023
23 judgments · page 1 of 2
Tribunals and Commissions30 Nov 2023Dismissed
Shri. Nadie Jauhri Vs Lupin Ltd & Another
Competition Commission Of India · (2023) 11 CCI CK 0003
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2), 33Essential Commodities Act, 1965 — Section 3
Tribunals and Commissions30 Nov 2023Dismissed
A.Ram Babu Vs Indian Bank Zonal Office, New Delhi & Another
Competition Commission Of India · (2023) 11 CCI CK 0002
Competition Act, 2002 — Section 4, 4(2)(a), 4(2)(b), 19(1)(a), 26(2), 33
Tribunals and Commissions30 Nov 2023Dismissed
XYZ (Confidential) Vs Survey of India, Uttarakhand & Another
Competition Commission Of India · (2023) 11 CCI CK 0001
Competition Act, 2002 — Section 3, 3(3), 4, 19(1)(a), 26(2), 33
Tribunals and Commissions14 Sept 2023Dismissed
Sobhagaya Media Pvt Ltd Vs DEN Networks Ltd
Competition Commission Of India · (2023) 09 CCI CK 0002
Competition Act, 2002 — Section 3, 3(4), 3(4)(d), 4, 19(1)(a), 26, 26(2), 33
Tribunals and Commissions14 Sept 2023Dismissed
Sri Balaji Enterprises Vs Hero Moto Corp. Limited (Head Office)
Competition Commission Of India · (2023) 09 CCI CK 0001
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26, 26(2), 33
Tribunals and Commissions23 Aug 2023
Solar Life Sciences Medicare Private Limited Vs Chemist Association, Raisingh Nagar
Competition Commission Of India · (2023) 08 CCI CK 0010
Competition Act, 2002 — Section 3, 3(1), 3(3), 3(3)(a), 3(3)(b), 19(1)(a), 19(3), 26(1), 27, 33, 36(2), 41(2), 48Evidence Act, 1872 — Section 65BCompetition Commission of India (General) Regulations, 2009 — Regulation 41(3)(c), 41(5)
Tribunals and Commissions22 Aug 2023
Prem Prakash Vs National Accreditation Board for Testing and Calibration Laboratories (NABL)
Competition Commission Of India · (2023) 08 CCI CK 0009
Competition Act, 2002 — Section 2(h), 2(r), 3, 3(3), 4, 4(2), 19(1)(a), 26(2)
Tribunals and Commissions22 Aug 2023
Transvahan Technologies India Pvt. Ltd. Vs Sepson India Private Limited
Competition Commission Of India · (2023) 08 CCI CK 0008
Competition Act, 2002 — Section 3(4), 4, 4(2)(a)(i), 4(2)(b), 4(2)(c), 4(2)(d), 4(2)(e), 19(1)(a), 26(1), 26(2), 27, 57
Tribunals and Commissions22 Aug 2023
Macleods Pharmaceuticals Limited Vs Boehringer Ingelheim Pharma GmbH & Co. KG D
Competition Commission Of India · (2023) 08 CCI CK 0007
Competition Act, 2002 — Section 4, 4(1), 4(2)(c), 19(1)(a), 19(4), 26(1), 26(2), 57Patents Act, 1970 — Section 64(1)Competition Commission of India (General) Regulations, 2009 — Regulation 35
Tribunals and Commissions22 Aug 2023
Ramesh Kumar Vs Chandigarh Housing Board
Competition Commission Of India · (2023) 08 CCI CK 0006
Competition Act, 2002 — Section 2(r), 2(t), 3(2), 4, 4(1), 4(2)(a)(i), 19(1)(a), 19(4), 19(7), 26(1), 27, 27(a), 27(b), 33Chandigarh Housing Board (Allotment, Management and Sale of Tenements) Regulations, 1979 — Regulation 7, 7(4)
Tribunals and Commissions18 Aug 2023
XYZ (Confidential) Vs H.N.B. Garhwal University
Competition Commission Of India · (2023) 08 CCI CK 0005
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2), 57Income Tax Act, 1961 — Section 44AD
Tribunals and Commissions10 Aug 2023
Creed Gym Vs Curefit Services Pvt. Ltd
Competition Commission Of India · (2023) 08 CCI CK 0004
Competition Act, 2002 — Section 3, 4, 4(1), 19(1)(a), 26(2), 57
Tribunals and Commissions10 Aug 2023
Synco Industries Limited Vs Hero FinCorp Ltd
Competition Commission Of India · (2023) 08 CCI CK 0003
Competition Act, 2002 — Section 2(h), 2(r), 2(s), 2(t), 4, 4(1), 19(1)(a), 19(4), 26(2)
Tribunals and Commissions07 Aug 2023
Mrs. Kanwaljeet Kaur Soni Vs Association of Certified Fraud Examiners Inc
Competition Commission Of India · (2023) 08 CCI CK 0002
Competition Act, 2002 — Section 3, 3(4), 4, 4(2)(a), 4(2)(b), 4(2)(c), 4(2)(e), 19(1)(a), 26(1), 26(2), 33
Tribunals and Commissions07 Aug 2023
Prem Prakash Proprietor Vs Director General, CPWD
Competition Commission Of India · (2023) 08 CCI CK 0001
Competition Act, 2002 — Section 2(h), 3(1), 3(4), 4, 4(2)(a)(i), 4(2)(b), 4(2)(c), 19(1)(a), 26(2)
Tribunals and Commissions26 Jul 2023Dismissed
Shrikant Ishwar Mendke Vs Insurance Regulatory and Development Authority of India
Competition Commission Of India · (2023) 07 CCI CK 0005
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2), 33Companies Act, 2013 — Section 8 Insurance Act, 1938 — Section 42D, 64UM, 114ACompanies Act, 1956 — Section 25
Tribunals and Commissions19 Jul 2023
Devendra Nath Vs M3M India Private Limited
Competition Commission Of India · (2023) 07 CCI CK 0004
Competition Act, 2002 — Section 2(h), 3(4), 4, 19(1)(a), 26(1), 26(2), 27
Tribunals and Commissions17 Jul 2023Dismissed
Shri Ravinder Singh Vs Dr. Janaki Jangpangi, Additional Director, Central Government Health Scheme (CGHS)
Competition Commission Of India · (2023) 07 CCI CK 0003
Competition Act, 2002 — Section 3, 3(1), 3(3), 4, 19(1)(a), 26(2), 33
Tribunals and Commissions13 Jul 2023
Mr. Jitendra Bathla Vs M/s DLF Gayatri Developers
Competition Commission Of India · (2023) 07 CCI CK 0002
Competition Act, 2002 — Section 2(s), 2(t), 4, 19(1)(a), 26(2)