Competition Commission Of India Judgments 2018

Competition Act, 2002 — Section 2(r), 4, 4(2)(a)(i), 4(2)(a)(ii), 19(4), 19(1)(a), 26(2), 33Credit Information Companies Regulations, 2006 — Regulation 10(a)(i), 10(a)(ii)Credit Information Companies (Regulations) Act, 2005 — Section 18

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Tribunals and Commissions06 Nov 2018

M/S Alis Medical Agency And Ors Vs Federation Of Gujarat State Chemists And Druggists And Ors

Competition Commission Of India · (2018) 11 CCI CK 0011

Competition Act, 2002 — Section 27, 38, 43

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Tribunals and Commissions06 Nov 2018Dismissed

Samir Agrawal Vs ANI Technologies Pvt. Ltd.

Competition Commission Of India · (2018) 11 CCI CK 0008

Competition Act, 2002 — Section 3, 3(1), 3(3)(a), 3(4)(e), 3(3)(a), 4, 4(2)(a)(ii), 19(1)(a), 26(2)

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Tribunals and Commissions06 Nov 2018Dismissed

All India Online Vendors Association Vs Flipkart India Private Limited

Competition Commission Of India · (2018) 11 CCI CK 0004

Competition Act, 2002 — Section 4, 4(2)(a), 4(2)(c), 4(2)(e), 5, 6, 19(1)(a), 26(2), 29(3), 33

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Tribunals and Commissions10 Oct 2018Dismissed

P. Sesharatnam W/O Late Rama Rao And Ors Vs Sudershan Reddy S/O Deva Reddy And Ors

Competition Commission Of India · (2018) 10 CCI CK 0002

Competition Act, 2002 — Section 3, 3(3), 3(4), 19(1)(a), 26(2)

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Tribunals and Commissions04 Oct 2018Dismissed

Tamil Nadu Consumer Products Distributors Association Vs Fangs Technology Private Limited And Anr

Competition Commission Of India · (2018) 10 CCI CK 0001

Competition Act, 2002 — Section 3, 3(4), 3(4)(e), 3(4)(b), 4, 19(1)(a), 26(2)

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Tribunals and Commissions27 Sept 2018

House Of Diagnostics Llp Informant Vs Esaote S.P.A And Anr

Competition Commission Of India · (2018) 09 CCI CK 0003

Competition Act, 2002 — Section 2(s), 2(t), 3, 4, 4(2)(a)(i), 4(2)(a)(ii), 4(2)(b), 4(2)(c), 19(1)(a), 19(6), 19(7), 26(1), 27, 27(b)

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Tribunals and Commissions18 Sept 2018Dismissed

Milind Madhavrao Bhadane Vs Viraj Lomate, Director

Competition Commission Of India · (2018) 09 CCI CK 0001

Competition Act, 2002 — Section 2(h), 3, 4, 19(1)(a), 26(2)

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Tribunals and Commissions11 Sept 2018Dismissed

Shiju R Vs Sunil Kumar V

Competition Commission Of India · (2018) 09 CCI CK 0002

Competition Act, 2002 — Section 2(h), 3, 3(1), 4, 19(1)(a), 26(2), 27

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Tribunals and Commissions31 Aug 2018Dismissed

Vijay Kapoor Vs DLF Limited

Competition Commission Of India · (2018) 08 CCI CK 0010

Competition Act, 2002 — Section 4, 19(4), 19(7), 19(1)(a), 26(1), 26(6)

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Tribunals and Commissions31 Aug 2018Dismissed

Amit Mittal Vs DLF Limited

Competition Commission Of India · (2018) 08 CCI CK 0009

Competition Act, 2002 — Section 4, 4(2)(a)(i), 19(4), 19(1)(a), 19(7), 26(1), 26(6)

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Tribunals and Commissions30 Aug 2018Allowed

Anticompetitive Conduct In The Dry-Cell Batteries Market In India Vs Panasonic Corporation, Japan And Ors

Competition Commission Of India · (2018) 08 CCI CK 0013

Competition Commission Of India (Lesser Penalty) Regulations, 2009 — Regulation 5, 26Competition Act, 2002 — Section 3, 3(1), 3(3), 3(3)(a), 19(1), 19(3), 26(1), 27, 27(b), 46, 48, 48(1), 48(2), 57

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Tribunals and Commissions30 Aug 2018Disposed Off

M/S Alis Medical Agency And Ors Vs Federation Of Gujarat State Chemists And Druggists Associations And Ors

Competition Commission Of India · (2018) 08 CCI CK 0012

Competition Act, 2002 — Section 3(1), 3(3)(b), 27, 43, 48, 48(1), 48(2)

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Tribunals and Commissions30 Aug 2018

G. Krishnamurthy Vs Karnataka Film Chamber Of Commerce (Kfcc) And Ors

Competition Commission Of India · (2018) 08 CCI CK 0011

Competition Commission Of India (General) Regulations, 2009 — Regulation 26Competition Act, 2002 — Section 2(b), 3, 3(1), 3(3), 3(3)(b), 3(4), 4, 18, 19(1)(a), 19(3), 19(3)(a), 19(3)(c), 19(3)(d), 19(3)(e), 26(1), 26(3), 27, 33, 42, 43, 48, 48(1), 48(2)Evidence Act, 1872 — Section 65(B)

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Competition Commission Of India judgments, 2018