COURT ARCHIVE

Competition Commission Of India judgments, 2018

51 judgments · page 3 of 3

Tribunals and Commissions24 May 2018

Dr. Chandra Shekhar Sahukar Vs Secretary, Department Of Animal Husbandry & Dairying, Ministry Of Agriculture And Farmers Welfare

Competition Commission Of India · (2018) 05 CCI CK 0595

Central Civil Services (Pension) Rules, 1972-Rule 48, 48-A, 48-A(2), 48-A(4)Administrative Tribunals Act, 1985

Read judgment

Tribunals and Commissions11 May 2018Dismissed

India Glycols Ltd. Vs Indian Sugar Mills Association And Ors

Competition Commission Of India · (2018) 05 CCI CK 0003

Competition Act, 2002 — Section 2(l), 2(h), 3, 3(3)(a), 3(3)(b), 4, 4(2)(a), 4(2)(e), 19(1), 19(1)(a), 26(1), 48

Read judgment

Tribunals and Commissions11 May 2018Dismissed

Masood Raza Vs Uttar Pradesh Avas Avam Vikas Parishad (Upavp)

Competition Commission Of India · (2018) 05 CCI CK 0002

Competition Act, 2002 — Section 2(h), 2(r), 4, 19(1)(a), 26(2)

Read judgment

Tribunals and Commissions08 Mar 2018Dismissed

Sarv Prakash Developers Vs Phantom Films

Competition Commission Of India · (2018) 03 CCI CK 0001

Competition Act, 2002 — Section 3, 3(1), 3(3)(b), 3(4)(d), 19(1)(a), 26(2)

Read judgment

Tribunals and Commissions28 Feb 2018Disposed Off

Ramachandran V Vs Jsw Cements Limited And Anr

Competition Commission Of India · (2018) 02 CCI CK 0003

Competition Act, 2002 — Section 2(r), 4, 19(4), 19(1)(a), 26(2)

Read judgment

Tribunals and Commissions27 Feb 2018Dismissed

Prem Prakash Vs Airport Authority Of India

Competition Commission Of India · (2018) 02 CCI CK 0002

Competition Act, 2002 — Section 3(4), 4, 19(4), 19(4), 19(4)(g), 19(1)(a), 26(2)

Read judgment

Tribunals and Commissions06 Feb 2018Disposed Off

Industries and Commerce Association Vs Coal India Limited And Anr

Competition Commission Of India · (2018) 02 CCI CK 0001

Competition Act, 2002 — Section 2(h), 4, 4(2)(a)(i), 4(2)(a)(ii), 19(1)(a), 26(2)Companies Act, 2013 — Section 2(45)

Read judgment

Tribunals and Commissions31 Jan 2018Dismissed

Usha Roy Vs Ans Developers Pvt. Ltd.

Competition Commission Of India · (2018) 01 CCI CK 0005

Read judgment

Tribunals and Commissions24 Jan 2018Dismissed

Asmi Metal Products Pvt Ltd. Vs SKF India Ltd.

Competition Commission Of India · (2018) 01 CCI CK 0004

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

Read judgment

Tribunals and Commissions24 Jan 2018Dismissed

Arun Mishra Vs State Of U.P. through Chief Secretary And Ors

Competition Commission Of India · (2018) 01 CCI CK 0002

Competition Act, 2002 — Section 3, 3(1), 3(3)(d), 19(1)(a), 26(2)Electricity Act, 2003 — Section 63, 173, 174, 175

Read judgment

Tribunals and Commissions04 Jan 2018Dismissed

Indudhar M. Patil Vs DS-Max Properties Private Limited

Competition Commission Of India · (2018) 01 CCI CK 0003

Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)

Read judgment