COURT ARCHIVE

Competition Commission Of India judgments, 2026

42 judgments · page 1 of 3

Tribunals and Commissions09 Sept 2026Disposed Of

Damodar Valley Corporation Vs West Bengal State Electricity Distribution Company Limited

Competition Commission Of India · (2026) 09 CCI CK 2307

Competition Act, 2002-Section 2(r), 2(s), 2(t), 3, 3(1), 4, 4(2)(a)(ii), 4(2)(e), 18, 21, 21A, 26(1), 26(2), 57, 60, 62Damodar Valley Corporation Act, 1948West Bengal Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2011-Regulation 1.1.1(vii), 1.2.1(xxx), 2.2.1, 2.2.2, 2.2.2.(xvi)

Tribunals and Commissions09 Sept 2026Disposed Of

Mrs. Bharti Sharma Vs Mahindra & Mahindra Ltd. & Anr.

Competition Commission Of India · (2026) 09 CCI CK 2305

Competition Act, 2002-Section 19(1)(a), 3 and 4, 3(4) and 4, 26(1), 27, 26(2)

Tribunals and Commissions08 Sept 2026Disposed Of

Winzo Games Private Limited Vs Google LLC & Ors.

Competition Commission Of India · (2026) 09 CCI CK 2310

Competition Act, 2002-Section 4, 4(2), 4(2)(a)(i), 4(2)(b), 4(2)(b)(i), 4(2)(c), 18, 19, 19(1)(a), 26, 26(1), 33, 36, 36(1), 48B, 57Competition Commission of India (General) Regulations, 2009-Regulation 17Competition Commission of India (Commitment) Regulations, 2024-Regulation 3(3), 4(3), 4(7), 5, 5(1), 7

Tribunals and Commissions08 Sept 2026Disposed Of

Bipin T. Alappat & Anr. Vs The State Of Kerala & Anr.

Competition Commission Of India · (2026) 09 CCI CK 2303

Competition Act, 2002-Section 19(1)(a), 4, 4(2)(a)(i), 4(2)(b)(i), 4(2)(c), 26(2)Road Transport Corporations Act, 1950

Tribunals and Commissions03 Sept 2026

Rinima Borah Agarwal Vs Mrs. India Inc.

Competition Commission Of India · (2026) 09 CCI CK 2308

Competition Act, 2002-Section 19(1)(a), 3 and 4, 26(1), 33Competition Commission of India (General) Regulations, 2024-Regulation 32

Tribunals and Commissions03 Sept 2026Disposed Of

Vibrant Enterprise Vs Vygon India Pvt. Ltd.

Competition Commission Of India · (2026) 09 CCI CK 2306

Competition Act, 2002-Section 19(1)(a), 3(4), 4, 2(t)(ii), 19(3), 26(2), 57Competition Commission of India (General Regulations), 2024-Regulation 36

Tribunals and Commissions03 Sept 2026Disposed Of

Rinima Borah Agarwal Vs Mrs. India Inc.

Competition Commission Of India · (2026) 09 CCI CK 0242

Competition Act, 2002-Section 19(1)(a), 3, 4, 26(1), 33Competition Commission of India (General) Regulations, 2024-Regulation 32

Tribunals and Commissions02 Sept 2026

Muthoot Finance Limited Vs Trustees’ Association of India & Ors.

Competition Commission Of India · (2026) 09 CCI CK 2309

Competition Act, 2002-Section 2(b), 3, 3(1), 3(3), 3(3)(a), 3(3)(b), 4, 4(2), 19(1)(a), 21A, 26(1), 27, 27(a), 33, 48, 48(1), 48(3), 57Companies Act, 2013-Section 8, 71(5)Companies Act, 1956

Tribunals and Commissions02 Sept 2026

Muthoot Finance Limited Vs Trustees’ Association of India & Ors.

Competition Commission Of India · (2026) 09 CCI CK 0416

Competition Act, 2002-Section 19(1)(a), 3, 4, 3(3), 3(1), 4(2), 33, 3(3)(a), 26(1), 21A, 3(3)(b), 48(1), 48(3), 48, 2(b), 27, 27(a), 57Companies Act, 2013-Section 71(5), 8Securities and Exchange Board of India (Issue and Listing of Non-Convertible Securities) Regulations, 2021-Regulation 8

Tribunals and Commissions31 Aug 2026Disposed Of

Advocate Ramkishan Saraswat Vs The Secretary, Ministry Of Electronics And Information Technology (MeitY), Government Of India

Competition Commission Of India · (2026) 08 CCI CK 1293

Competition Act, 2002-Section 19(1)(a), 3(4), 4, 19(3), 26(1), 33, Clause (h) of Section 2, 26(2)Information Technology Act, 2000-Section 17, 3, 18(b), 18

Tribunals and Commissions28 Aug 2026Disposed Of

Mr. Rushab Aggarwal Vs Mercedes-Benz Financial Services India Pvt. Ltd., Mercedes-Benz India Pvt. Ltd., Global Star Auto LLP

Competition Commission Of India · (2026) 08 CCI CK 1294

Competition Act, 2002-Section 19(1)(a), 3 and 4, 3(4)(a), 3(4)(d), 4(2)(a)(i), 4(2)(e), 3(4) and 4, 26(1), 41, 27, 33, 4(2)(a)(i) and 4(2)(e), 4, 3(4), 3 and Section 4, 26(2)

Tribunals and Commissions21 Aug 2026

Ulink Agritech Private Limited Vs Agro Input Dealers Association & Ors.

Competition Commission Of India · (2026) 08 CCI CK 1396

Competition Act, 2002-Section 2(h), 3, 3(1), 3(3), 3(3)(b), 26(1), 27, 27(a), 27(b), 27(g), 33, 35, 48, 48(1), 48(2), 48(3), 57Insecticides (Second Amendment) Rules, 2022Insecticides Rules, 1971-Rule 10(4A), 10(E)

Tribunals and Commissions21 Aug 2026

State Of Haryana Vs J. K. Tyre & Industries Limited & Ors.

Competition Commission Of India · (2026) 08 CCI CK 1395

Competition Act, 2002-Section 19(1)(b), 3, 26(1), 26(3A), 3(3), 3(1), 48(1), 48, 19(3), 27(b), 48(3), 3(3)(d), 3(1)(d), 27 (a), 27 (b), 57, 43Competition Commission Of India (General) Regulations, 2024-Regulation 36The Competition Commission of India (Determination of Monetary Penalty) Guidelines, 2024-Guideline 3(1)

Tribunals and Commissions21 Aug 2026Disposed Of

Ulink Agritech Private Limited Vs Agro Input Dealers Association, Agro Input Welfare Association, Mr. Manmohan C. Kalantri, Mr. Arvindbhai Jerambhai Patel

Competition Commission Of India · (2026) 08 CCI CK 0249

Competition Act, 2002-Section 27, 3(3)(b), 3(1), 27(a), 48, 27(b), 3, 27(g), 57General Regulations-Regulation 36

Tribunals and Commissions21 Aug 2026Disposed Of

State Of Haryana Vs J. K. Tyre & Industries Limited

Competition Commission Of India · (2026) 08 CCI CK 0248

the Act-Section 48, 48(1), 3(3)(d), 3(1), 3(3), 3, 27(b), 27 (a), 57, 43General Regulations, 2024-Regulation 36

Tribunals and Commissions10 Aug 2026Information closed

Mrs. Rashi Anand Suri Vs Maharashtra Public Works Department, Techfab India Infrastructure Llp

Competition Commission Of India

Competition Act, 2002-Section 26(2), Section 19(1)(a), Sections 3 and 4, Section 3(3)(d), Section 3(4), Section 4, Sections 3 or 4General Financial Rules, 2017-Rule 144

Tribunals and Commissions05 Aug 2026Information closed

Ms. Meher Mansi Tatineni Vs Hensel Electric India Private Limited

Competition Commission Of India

Competition Act, 2002-Section 26(2), 19(1)(a), 3, 4, 3(4)(e), 3(4)(c), 4(2)(a)(ii); Section 19(1)(a)

Tribunals and Commissions09 Jun 2026

Indian Steel Association Vs. Bhadrasahi/Guali Truck Association and Others

Competition Commission Of India · (2026) 06 CCI CK 0410

Competition Act, 2002- Section 3, 3(1), 3(3), 3(3)(a), 3(3)(b), 4, 19(1)(a), 19(3), 26(1), 27, 27(a), 33, 35, 48, 48(1), 48(3)

Tribunals and Commissions08 Jun 2026Disposed Of

Mr. Harmeet Singh Vs Nanuan’s (Nanuan Travels), Shaheed Bhagat Singh International Airport

Competition Commission Of India · (2026) 06 CCI CK 0408

Competition Act, 2002- Section 3, 4, 19(1)(a), 26(1), 26(2), 27(b), 33

Tribunals and Commissions04 Jun 2026Disposed Of

Dinesh Kumar Dadsena Vs Whitesheep Technology Pvt. Ltd.

Competition Commission Of India · (2026) 06 CCI CK 0409

Competition Act, 2002- Section 4, 4(2)(a), 4(2)(a)(i), 4(2)(b)(i), 4(2)(c), 4(2)(e), 19(1)(a), 26(1), 26(2)