Tribunals and Commissions05 Jan 2026Disposed Of
Adv Utkarsh Tiwari and another Vs Eros International Media Ltd.
Competition Commission Of India · (2026) 01 CCI CK 1350
Competition Act, 2002- Section 3, 3(3), 4, 19(1)(a), 26(2), 33
COURT ARCHIVE
Competition Commission Of India judgments, 2026
42 judgments · page 3 of 3
Tribunals and Commissions02 Jan 2026Dismissed
CP Cell Master General Of Ordanance Service Vs M/S KKK Mills And Another
Competition Commission Of India · (2026) 01 CCI CK 1352
Competition Act, 2002- Section 3, 3(1), 3(3)(d), 19(1)(b), 26(1), 26(2), 27, 27(b), 35, 48, 57Competition Commission of India (General) Regulations, 2024- Regulation 36