Tribunals and Commissions13 Dec 2016Dismissed
M/s Shree Hari Inn Pvt. Ltd. Vs M/s Mercedes Benz India Pvt. Ltd.
Competition Commission Of India · (2016) 12 CCI CK 0005
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
COURT ARCHIVE
Competition Commission Of India judgments, 2016
63 judgments · page 1 of 4
Tribunals and Commissions06 Dec 2016Dismissed
M/S Rishabraj Logistics Limited, Vs Orix Auto Infrastructure Services Limited And Ors
Competition Commission Of India · (2016) 12 CCI CK 0006
Competition Act, 2002 — Section 2(r), 3, 3(3), 3(4), 4, 19(1)(a), 26(2)
Tribunals and Commissions05 Dec 2016Dismissed
Abdul Waseem Vs Dlf Universal Ltd.
Competition Commission Of India · (2016) 12 CCI CK 0004
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions05 Dec 2016Dismissed
Rakesh Sanghi Vs Bennett, Coleman And Company Ltd.
Competition Commission Of India · (2016) 12 CCI CK 0003
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions05 Dec 2016Dismissed
Veer Pratap Naik Vs Aveva Information Technology India Pvt. Ltd.
Competition Commission Of India · (2016) 12 CCI CK 0002
Competition Act, 2002 — Section 3, 3(3)(a), 3(3)(b), 4, 4(2)(a)(i), 4(2)(a)(ii), 4(2)(b)(i), 4(2)(c), 19(1)(a), 26(2)
Tribunals and Commissions05 Dec 2016Dismissed
N. K. Prakash Babu Vs President, South Indian Film Chamber Of Commerce And Ors
Competition Commission Of India · (2016) 12 CCI CK 0001
Competition Act, 2002 — Section 3, 3(5)(i)(a), 4, 19(1)(a), 26(2)
Tribunals and Commissions10 Nov 2016Dismissed
Mahendra Kumar Rathore Vs M/S Super Cassettes Industries Pvt. Ltd.
Competition Commission Of India · (2016) 11 CCI CK 0008
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)
Tribunals and Commissions10 Nov 2016Dismissed
Shiv Ram Sharma And Ors Kalptaru Buildtech Corporation Limited And Ors
Competition Commission Of India · (2016) 11 CCI CK 0007
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)
Tribunals and Commissions10 Nov 2016Dismissed
M/S Indiacan Education Pvt. Ltd. Vs M/S Aldine Ventures Pvt. Ltd. And Ors
Competition Commission Of India · (2016) 11 CCI CK 0005
Competition Act, 2002 — Section 3, 3(3), 4, 19(1)(a), 26(2)
Tribunals and Commissions10 Nov 2016Dismissed
Suntec Energy Systems Vs National Dairy Development Board
Competition Commission Of India · (2016) 11 CCI CK 0004
Competition Act, 2002 — Section 3, 3(3), 19(1)(a), 26(2)
Tribunals and Commissions10 Nov 2016Dismissed
Prem Pal And Shri Amrish Vs Ndian Oil Corporation Ltd. And Anr
Competition Commission Of India · (2016) 11 CCI CK 0003
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions10 Nov 2016Dismissed
Dr. S. K. Mittal Vs Hp Inc.
Competition Commission Of India · (2016) 11 CCI CK 0002
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)
Tribunals and Commissions10 Nov 2016Allowed
XYX Vs Association Of Man-Made Fibre Industry Of India
Competition Commission Of India · (2016) 11 CCI CK 0001
Competition Act, 2002 — Section 4, 4(2)(e), 19(1)(a), 26(1)
Tribunals and Commissions09 Nov 2016Dismissed
Mathew K. P. Vs Mr. Joy Alukas And Ors
Competition Commission Of India · (2016) 11 CCI CK 0006
Competition Act, 2002 — Section 3, 3(1), 3(2), 19(1)(a), 26(2)
Tribunals and Commissions25 Oct 2016Disposed Of
Dr. Ar Subramanian Vs Mohit Arora, Managing Director
Competition Commission Of India · (2016) 10 CCI CK 0004
Competition Act, 2002 — Section 2(r), 2(t), 2(s), 3, 4, 19(1)(a), 26(2)
Tribunals and Commissions25 Oct 2016Disposed Off
Anant @ Shyam Damodar Patkar Vs Pam Infrastructure
Competition Commission Of India · (2016) 10 CCI CK 0003
Competition Act, 2002 — Section 2(t), 2(s), 4, 19(1)(a), 26(2)Development Control Regulation, 2001 — Section 4.3.2
Tribunals and Commissions25 Oct 2016Disposed Of
M/S Picasso Animation Private Limited (Papl) Vs M/S. Picasso Digital Media Pvt. Limited (Pdmpl)
Competition Commission Of India · (2016) 10 CCI CK 0002
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)Companies Act, 2013 — Section 16
Tribunals and Commissions03 Oct 2016Allowed
Rico Auto Industries Limited Vs Gail (India) Limited
Competition Commission Of India · (2016) 10 CCI CK 0001
Competition Act, 2002 — Section 4, 4(2)(a)(i), 4(2)(b)(i), 19(1)(a), 26(1)
Tribunals and Commissions21 Sept 2016Dismissed
Vijay Bishnoi Vs M/S Responsive Industries Ltd. And Ors
Competition Commission Of India · (2016) 09 CCI CK 0006
Competition Act, 2002 — Section 3, 3(1), 3(3)(a), 3(3)(d), 19(1)(b), 26(1), 26(6)
Tribunals and Commissions21 Sept 2016Disposed Of
Prem Prakash Vs Power Grid Corporation Of India Ltd.
Competition Commission Of India · (2016) 09 CCI CK 0005
Competition Act, 2002 — Section 4, 4(1), 19(1)(a), 26(2)