Tribunals and Commissions06 Sept 2016Dismissed
Sameer Agarwal Vs Bestech India Pvt. Ltd.
Competition Commission Of India · (2016) 09 CCI CK 0004
Competition Act, 2002 — Section 3, 3(1), 3(3), 4, 19(1)(a)
COURT ARCHIVE
Competition Commission Of India judgments, 2016
63 judgments · page 2 of 4
Tribunals and Commissions31 Aug 2016Dismissed
Vilakshan Kumar Yadav Vs Ani Technologies Private Limited
Competition Commission Of India · (2016) 08 CCI CK 0005
Competition Act, 2002 — Section 2(t), 4, 4(2)(a)(ii), 19(1)(a), 26(1), 26(2)
Tribunals and Commissions31 Aug 2016Dismissed
Usha Roy Vs M/S Ans Developers Pvt. Ltd.
Competition Commission Of India · (2016) 08 CCI CK 0002
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions09 Aug 2016Dismissed
Eskay Video Pvt. Ltd. Vs Real Image Media Technologies Pvt. Ltd.
Competition Commission Of India · (2016) 08 CCI CK 0004
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)
Tribunals and Commissions09 Aug 2016Dismissed
Xyz Vs Hscc (India) Ltd. And Anr
Competition Commission Of India · (2016) 08 CCI CK 0003
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions26 Jul 2016Dismissed
Mr. Deepak Verma Vs Clues Network Pvt. Ltd. And Ors
Competition Commission Of India · (2016) 07 CCI CK 0005
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(3), 33
Tribunals and Commissions26 Jul 2016Dismissed
M/S Rex Propbuild Pvt. Ltd. Vs M/S Parsvnath Developers Ltd.
Competition Commission Of India · (2016) 07 CCI CK 0004
Competition Act, 2002 — Section 2(r), 2(t), 2(s), 3, 3(1), 3(3), 3(4), 4, 19(1)(a), 26(2)
Tribunals and Commissions26 Jul 2016Dismissed
Gajinder Singh Kohli Vs Genius Propbuild Private Limited
Competition Commission Of India · (2016) 07 CCI CK 0003
Competition Act, 2002 — Section 2(t), 2(s), 2(r), 4, 19(1)(a)
Tribunals and Commissions14 Jul 2016Dismissed
Kailash Chander Sharma Vs Coal India Ltd. And Ors
Competition Commission Of India · (2016) 07 CCI CK 0006
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions05 Jul 2016Dismissed
Vinay Kala And Smt. Mina Kala Vs Dlf Ltd.
Competition Commission Of India · (2016) 07 CCI CK 0002
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)
Tribunals and Commissions28 Jun 2016Disposed Off
P.E.C. Usha Furniture Vs Military Engineer Services, Officials Working Under Ce (Navy)
Competition Commission Of India · (2016) 06 CCI CK 0010
Competition Act, 2002 — Section 3, 3(1), 3(3), 3(3)(d), 4, 19(1)(a), 26(2)
Tribunals and Commissions28 Jun 2016Dismissed
Prime Mag. Subscription Services Pvt. Ltd. Vs Wiley India Pvt. Ltd.
Competition Commission Of India · (2016) 06 CCI CK 0004
Competition Act, 2002 — Section 3, 3(4), 4, 19(1)(a), 26(1)
Tribunals and Commissions18 Jun 2016Dismissed
Sumit Kumar Vs Kamp Developers Pvt. Ltd
Competition Commission Of India · (2016) 06 CCI CK 0005
Competition Act, 2002 — Section 2(t), 2(s), 2(r), 3, 3(1), 3(3), 3(4), 4, 19(1)(a), 26(2)
Tribunals and Commissions08 Jun 2016Dismissed
Indian Paint & Coating Association Vs Kanoria Chemicals & Industries Limited
Competition Commission Of India · (2016) 06 CCI CK 0007
Competition Act, 2002 — Section 2(r), 2(s), 2(t), 4, 4(1), 4(2)(a)(ii), 4(2)(b)(i), 4(2)(c), 19(6) , 19(7), 19(1)(a), 26(2)Companies Act, 1956 — Section
Tribunals and Commissions07 Jun 2016Allowed
M/S Mineral Enterprises Limited Vs Ministry Of Railways, Union Of India
Competition Commission Of India · (2016) 06 CCI CK 0009
Competition Act, 2002 — Section 2(h), 4, 18, 19(5), 19(6), 19(7), 19(1)(a)Railways Act, 1989 — Section 31
Tribunals and Commissions07 Jun 2016Dismissed
Jolly Diclause Vs General Manager Sterling Vehicle Sales Pvt. Ltd
Competition Commission Of India · (2016) 06 CCI CK 0008
Competition Act, 2002 — Section 4, 4(4), 19(1)(a), 26(2)
Tribunals and Commissions02 Jun 2016Dismissed
Kamble Sayabanna Kallappa Vs Bennett Coleman And Company Limited
Competition Commission Of India · (2016) 06 CCI CK 0006
Competition Act, 2002 — Section 4, 4(2)(a)(i), 19(1)(a), 26(2)
Tribunals and Commissions01 Jun 2016Dismissed
A. S. Sharma Vs M/S Prateek Realtors India Pvt. Ltd.
Competition Commission Of India · (2016) 06 CCI CK 0003
Competition Act, 2002 — Section 4, 4(8), 19(1)(a), 26(2)
Tribunals and Commissions05 May 2016Dismissed
XYZ Vs REC Power Distribution Company Ltd.
Competition Commission Of India · (2016) 05 CCI CK 0006
Competition Act, 2002 — Section 2(s), 2(r), 2(h), 2(t), 4, 4(2)(b), 4(2)(c), 4(2)(e), 5, 19(1)(a), 19(4), 19(6), 26(1)Electricity Act, 2003 — Section 4, 5, 6
Tribunals and Commissions05 May 2016Dismissed
Vishwambhar M. Doiphode Vs Vodafone India Limited
Competition Commission Of India · (2016) 05 CCI CK 0004
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)