COURT ARCHIVE

Competition Commission Of India judgments, 2016

63 judgments · page 3 of 4

Tribunals and Commissions03 May 2016Disposed Off

Southwest India Machine Trading Pvt. Ltd. Vs Case New Holland Construction Equipment (India) Pvt. Ltd.

Competition Commission Of India · (2016) 05 CCI CK 0005

Competition Act, 2002 — Section 3(3), 3(4), 4, 19(1)(a), 26(1), 26(2)

Tribunals and Commissions03 May 2016Dismissed

Bosco Joseph Vs Union Of India And Ors

Competition Commission Of India · (2016) 05 CCI CK 0003

Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)Companies Act, 2013 — Section 8

Tribunals and Commissions03 May 2016Dismissed

Confederation Of Real Estate Brokers’ Association Of India Vs Magicbricks.Com And Ors

Competition Commission Of India · (2016) 05 CCI CK 0002

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)Companies Act, 2013 — Section 8

Tribunals and Commissions03 May 2016Dismissed

Actuate Business Consulting Pvt. Ltd. Vs Ambika Trading & Construction Co. Pvt. Ltd.

Competition Commission Of India · (2016) 05 CCI CK 0001

Competition Act, 2002 — Section 4, 19(1)(a), 26(2), 33

Tribunals and Commissions01 Apr 2016Dismissed

Gujarat State Fertilisers & Chemicals Ltd. Vs Gail (India) Ltd.

Competition Commission Of India · (2016) 04 CCI CK 0001

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

Tribunals and Commissions29 Mar 2016Dismissed

Tamilnadu Consumer Products Distributors Association Vs Britannia Industries Ltd. And Ors

Competition Commission Of India · (2016) 03 CCI CK 0005

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

Tribunals and Commissions29 Mar 2016Disposed Off

Registrars Association Of India (Rain) Vs National Securities Depository Ltd. (Nsdl) And Ors

Competition Commission Of India · (2016) 03 CCI CK 0004

Competition Act, 2002 — Section 3, 4, 19(1)(a), 21A, 26(1), 26(2)

Tribunals and Commissions29 Mar 2016Dismissed

Mukul Kumar Govil Vs Et Infra Developers Pvt. Ltd.

Competition Commission Of India · (2016) 03 CCI CK 0003

Competition Act, 2002 — Section 2(r), 3, 4, 19(1)(a), 26(1), 26(2)

Tribunals and Commissions16 Mar 2016Dismissed

R. S. Malik Vs Inder Singh And Ors

Competition Commission Of India · (2016) 03 CCI CK 0002

Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)

Tribunals and Commissions25 Feb 2016Disposed Of

Prasar Bharati (Broadcasting Corporation Of India) Vs TAM Media Research Private Limited

Competition Commission Of India · (2016) 02 CCI CK 0009

Competition Act, 2002 — Section 4, 4(2), 4(2)(a)(i), 4(2)(a)(ii), 4(2)(b)(ii), 4(2)(c), 19(1)(a), 19(4), 26(1), 26(3)

Tribunals and Commissions25 Feb 2016Dismissed

M. M. Mittal Vs M/S Paliwal Developers Ltd.

Competition Commission Of India · (2016) 02 CCI CK 0004

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

Tribunals and Commissions10 Feb 2016Dismissed

Smt. Sarita Punia W/O Shri P. D. Punia Vs Tulip Housing Private Limited

Competition Commission Of India · (2016) 02 CCI CK 0008

Competition Act, 2002 — Section 2(r), 4, 19(1)(a), 26(2), 33

Tribunals and Commissions10 Feb 2016Dismissed

Anand Parkash Agarwal Vs Dakshin Haryana Bijli Vitran Nigam

Competition Commission Of India · (2016) 02 CCI CK 0007

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

Tribunals and Commissions10 Feb 2016Dismissed

Meru Travel Solutions Private Limited (Mtspl) Vs Uber India Systems Pvt. Ltd. And Ors

Competition Commission Of India · (2016) 02 CCI CK 0006

Competition Act, 2002 — Section 2(r), 2(s), 2(t), 3, 3(1), 3(2), 3(4), 4, 4(2)(b)(i), 4(2)(c), 4(2)(a)(ii), 19(6), 19(7), 19(1)(a), 26(2)

Tribunals and Commissions10 Feb 2016Dismissed

Air India Limited Vs Interglobe Aviation Limited

Competition Commission Of India · (2016) 02 CCI CK 0003

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

Tribunals and Commissions09 Feb 2016Dismissed

M/S Mega Cabs Pvt. Ltd. Vs M/S Ani Technologies Pvt. Ltd.

Competition Commission Of India · (2016) 02 CCI CK 0005

Competition Act, 2002 — Section 3, 4, 4(1), 4(2), 4(2)(a)(ii), 19(1)(a), 26(2)

Tribunals and Commissions27 Jan 2016Dismissed

Belarani Bhattacharyya Vs M/S Asian Paints Ltd.

Competition Commission Of India · (2016) 01 CCI CK 0003

Competition Act, 2002 — Section 3, 3(1), 3(3), 3(4), 3(4)(a), 4, 19(1)(a), 26(2), 53B(2)

Tribunals and Commissions07 Jan 2016Dismissed

Vimal Singh Rajput Vs Maruti Suzuki India Ltd.

Competition Commission Of India · (2016) 01 CCI CK 0008

Competition Act, 2002 — Section 4, 4(2)(a)(i), 4(2)(c), 4(2)(d), 19(1)(a), 26(1), 26(2)

Tribunals and Commissions07 Jan 2016Dismissed

Raghubir Mertia Vs M/S Aura Real Estate Pvt. Ltd. And Ors

Competition Commission Of India · (2016) 01 CCI CK 0006

Competition Act, 2002 — Section 2(r), 4, 19(1)(a), 26(2)

Tribunals and Commissions07 Jan 2016Dismissed

Turbo Aviation Pvt. Ltd. Vs Bangalore International Airport Ltd.

Competition Commission Of India · (2016) 01 CCI CK 0004

Competition Act, 2002 — Section 2(r), 3, 3(1), 4, 4(2)(b), 4(2)(c), 4(2)(e), 26(2), 33Airports Authority Of India Act, 1994 — Section 42Aircraft Rules, 1937 — Rule 92