Competition Commission Of India Judgments 2025

Tribunals and Commissions16 Dec 2025Disposed Of

ILD Housing Projects Private Limited Vs Department of Town and Country Planning, Government of Haryana

Competition Commission Of India · (2025) 12 CCI CK 1121

Competition Act, 2002- Section 4, 4(2)(a)(i), 4(2)(d), 19(1)(a), 26(1), 26(2), 33, 42Haryana Urban Development Authority Act, 1977- Section 2, 2(g), 2(h), 2(i), 3, 5, 51(1), 24, 62(3), 72, 73

Read judgment

Tribunals and Commissions11 Dec 2025

XYZ (Confidential) Vs Maharashtra Wine Merchants Association

Competition Commission Of India · (2025) 12 CCI CK 1122

Competition Act, 2002- Section 2(b), 3, 3(1), 3(3), 3(3)(a), 3(3)(b), 4, 4(2), 19(1)(a), 26(1), 27, 27(a), 48, 57Evidence Act, 1872- Section 60, 65B

Read judgment

Tribunals and Commissions25 Nov 2025Disposed Of

Elite Pro Basketball Private Limited Vs Basketball Federation of India

Competition Commission Of India · (2025) 11 CCI CK 1626

Competition Act, 2002- Section 2(h), 2(r), 2(t), 2(s), 3, 3(4)(c), 3(4)(d), 4, 4(1), 4(2)(b)(i), 4(2)(c), 19(1)(a), 19(4), 26(1), 27(b), 48

Read judgment

Tribunals and Commissions19 Nov 2025Disposed Of

Universal Gauges and Instruments Vs Singareni Collieries Company Limited

Competition Commission Of India · (2025) 11 CCI CK 1628

Competition Act, 2002- Section 3(3)(d), 19(1)(a), 26(2)

Read judgment

Tribunals and Commissions10 Nov 2025Disposed Of

Nagrik Chetna Manch Vs Fortified Security Solutions Opposite Party No. 1 Ecoman Enviro Solutions Pvt. Ltd

Competition Commission Of India · (2025) 11 CCI CK 1627

Competition Act, 2002- Section 3, 3(1), 3(3), 3(3)(d), 19(1)(a), 26(1), 27, 27(b), 46, 48

Read judgment

Tribunals and Commissions31 Jul 2025Disposed Of

Deepika Vs Calcutta Electric Supply Corporation and Others

Competition Commission Of India · (2025) 07 CCI CK 0427

Competition Act, 2002 - Section 3, 3(3), 19(1), 19(1), 26(1), 26(2)

Read judgment

Tribunals and Commissions07 Jul 2025Dismissed

P. R. Ganesan Vs Cholamandalam MS General Insurance And Anr

Competition Commission Of India · (2025) 07 CCI CK 0426

Competition Act, 2002 - Section 3(4), 4, 19(1), 19(1)(a), 26(2), 33

Read judgment

Tribunals and Commissions07 Jul 2025Disposed Of

P. R. Ganesan Vs Cholamandalam MS General Insurance Company Limited

Competition Commission Of India · (2025) 07 CCI CK 0424

Competition Act, 2002 - Section 3(4), 4, 19(1), 19(1)(a), 26(2), 33

Read judgment

Tribunals and Commissions01 Jul 2025

Pranav Gupta Vs Federation of Publishers' and Booksellers' Association in India

Competition Commission Of India · (2025) 07 CCI CK 0425

Competition Act, 2002 - Section 2(c), 3(1), 3(3), 3(3)(a), 3(3)(b), 19(1)(a), 19(3), 26(1), 26(4), 27, 27(b), 27(g), 42, 43(b), 45, 48, 48(1)Competition Commission of India (General) Regulations, 2009 - Regulation 20(4)

Read judgment

Tribunals and Commissions01 Jul 2025Disposed Of

Grasim Industries Ltd. (Birla Paints Division) Vs Asian Paints Ltd

Competition Commission Of India · (2025) 07 CCI CK 0423

Competition Act, 2002 - Section 2(h), 4, 4(1), 4(2)(a), 4(2)(a)(i), 4(2)(b)(ii), 4(2)(b), 4(2)(c), 4(2)(d), 19(1)(a), 19(4), 26(1)

Read judgment

Tribunals and Commissions30 May 2025Dismissed

Airen Metals Private Limited (Through M/s Bakbone Recovery and Consultancy Pvt. Ltd.) Vs Hindalco Industries Limited (Unit: Birla Copper)

Competition Commission Of India · (2025) 05 CCI CK 0311

Competition Act, 2002 - Section 3, 4, 26(2), 33

Read judgment

Tribunals and Commissions19 May 2025Dismissed

M/s KSD Zonne Energie LLP Vs Canara Bank Limited

Competition Commission Of India · (2025) 05 CCI CK 0310

Competition Act, 2002 - Section 2(h), 3, 4, 19(1)(a), 26(1), 26(2), 33

Read judgment

Tribunals and Commissions30 Apr 2025

Umar Javeed Vs Aaqib Javeed And Jammu and Kashmir Bank

Competition Commission Of India · (2025) 04 CCI CK 0371

Competition Act, 2002 - Section 3, 4, 19(1)(a), 26(2)

Read judgment

Tribunals and Commissions30 Apr 2025

CMM/ Loco BLW Varanasi Vs Kharagpur Metal Reforming Industries Private Limited

Competition Commission Of India · (2025) 04 CCI CK 0370

Competition Act, 2002 - Section 3, 3(1), 3(3)(d), 19(1)(b), 26(2)

Read judgment

Tribunals and Commissions25 Mar 2025

Chakra R Prabhakaran Vs Tamil Nadu State Marketing Corporation Limited

Competition Commission Of India · (2025) 03 CCI CK 0444

Competition Act, 2002 - Section 2(h), 4, 4(2)(c), 19(1)(a), 26(1)Tamil Nadu Prohibition Act, 1937 - Section 17(C)(1A)(a), 17(C)(1B)

Read judgment

Tribunals and Commissions21 Mar 2025

Mr. Vinish Khanna Vs M/s A&T Europe SpA; M/s Myrtha Pools India Private Limited; Public Works Division Akola, Maharashtra

Competition Commission Of India · (2025) 03 CCI CK 0442

Competition Act, 2022 - Section 2(h), 2(r), 2(s), 2(t), 3, 4, 19(1)(a), 19(4), 26(2), 33

Read judgment

Tribunals and Commissions20 Mar 2025

Fight Against Corruption (NGO) and Other Vs Airports Authority of India and Others

Competition Commission Of India · (2025) 03 CCI CK 0443

Competition Act, 2022 - Section 4, 4(2)(a)(i), 4(2)(b)(i), 4(2)(c), 4(2)(e), 19(1), 19(1)(a), 26(2), 33, 57Competition Commission of India (General) Regulations, 2009 - Regulation 10(2)(da), 10(2)(g)Evidence Act, 1872 &md

Read judgment

Tribunals and Commissions03 Mar 2025Disposed Of

Kuldeepsinh Mahendrasinh Jadeja Vs Pragyawan Technologies Pvt. Ltd.,KLN Engineering Pvt.Ltd ,Ministry of Micro, Small and Medium Enterprises, The National Small Industries Corporation Ltd & Government e Marketplace

Competition Commission Of India · (2025) 03 CCI CK 0441

Competition Act, 2022 - Section 3, 3(3), 19(1)(a), 26(1), 26(2), 27

Read judgment

Tribunals and Commissions03 Mar 2025

XYZ Vs Microsoft Corporation, Microsoft Corporation (India) Private Limited

Competition Commission Of India · (2025) 03 CCI CK 0440

Competition Act, 2022 - Section 4, 4(2)(a)(i), 4(2)(b)(ii), 4(2)(c), 4(2)(d), 4(2)(e), 19(1)(a), 26(2), 57Competition Commission of India (General) Regulations, 2009 - Regulation 35, 36

Read judgment

Tribunals and Commissions03 Mar 2025

XYZ (Confidential) Vs Aegis Logistics Limited, Indus Petro Chem Limited & Sea Lord Containers Limited

Competition Commission Of India · (2025) 03 CCI CK 0439

Competition Act, 2022 - Section 3(3), 3(3)(d), 19(1)(a), 26(1), 26(2), 48, 57

Read judgment

Competition Commission Of India judgments, 2025