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Competition Commission Of India judgments, 2025

26 judgments · page 2 of 2

Tribunals and Commissions03 Mar 2025

XYZ (Confidential) Vs Navodaya Vidyalaya Samiti

Competition Commission Of India · (2025) 03 CCI CK 0438

Competition Act, 2022 - Section 2(h), 3, 4, 4(2)(b)(i), 19(1)(a), 19(7), 26(2), 33, 57Competition Commission of India (General) Regulations, 2009 - Regulation 35Competition Commission of India (General) Regulations, 2024

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Tribunals and Commissions03 Mar 2025

Moses Pinto Vs Victor Hospital

Competition Commission Of India · (2025) 03 CCI CK 0437

Competition Act, 2022 - Section 3, 4, 19(1)(a), 26(2), 33

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Tribunals and Commissions04 Feb 2025

XYZ Vs HP India Sales Private Limited & Others

Competition Commission Of India · (2025) 02 CCI CK 0807

Competition Act, 2022 - Section 3, 19(1)(a), 26(2)

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Tribunals and Commissions04 Feb 2025

ADGST (SM) Army Purchase Organisation Vs M/s Gokul Agro Resources Ltd

Competition Commission Of India · (2025) 02 CCI CK 0806

Competition Act, 2022 - Section 3, 3(3)(d), 19(1)(b), 26(2)

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Tribunals and Commissions17 Jan 2025

Beach Mineral Producers Association Vs IREL (India) Ltd

Competition Commission Of India · (2025) 01 CCI CK 1545

Competition Act, 2022 - Section 2(h), 4, 4(2)(a)(i), 4(2)(a)(ii), 4(2)(b)(i), 4(2)(c), 19(1)(a), 19(4), 19(6), 19(7), 26(1), 26(2), 57

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Tribunals and Commissions08 Jan 2025

Mr. Maulik Surani Vs Alphabet Inc

Competition Commission Of India · (2025) 01 CCI CK 1544

Competition Act, 2022 - Section 3(4), 4, 4(2)(a)(i), 4(2)(b)(i), 19(1)(a), 26(1)

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