Competition Commission Of India Judgments 2010

Competition Act, 2002 — Section 2(f), 3, 3(3), 4, 4(2)(b), 4(2)(c), 19, 19(3), 26(1), 26(2)Insurance Regulatory And Development Authority (Third Party Administrators — Health Services) Regulations, 2001 — Regulation 13, 14(7), 21, 21(2)(d)

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Tribunals and Commissions02 Dec 2010Disposed Of

Neeraj Malhotra Vs Deustche Post Bank Home Finance Ltd. And Ors.

Competition Commission Of India · (2010) 12 CCI CK 0008

Banking Regulation Act, 1949 — Section 21ACompetition Act, 2002 — Section 16, 18, 19, 19(1), 19(1)(a), 19(3), 19(3) (d), 19(3)(a), 19(3)(d), 2(b), 2(m), 26, 26(1), 26(2), 26(3), 26(4), 26(5), 26(6), 26(7), 26(8), 27, 27(a), 27(b), 3, 3 (3), 3(1), 3(2), 3(3), 3(3) (a), 3(3) (b), 3(3)(a), 3(3)(b), 3(4), 4, 4(1), 4(2)(a)(i), 5, 60, 61, 62Indian Contract Act, 1872 — Section 19(3), 2(b), 2(c), 3, 3(1), 3(2), 3(3), 3(3)(a), 3(3)(b), 60, 61, 62, 73, 74

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Tribunals and Commissions02 Dec 2010Disposed Of

Best Xerox Centre And Anr Vs Xerox Modi India Limited

Competition Commission Of India · (2010) 12 CCI CK 0004

Competition Act, 2002 — Section 3, 3(3), 4, 19, 19(3), 19(4), 26(1), 26(2)Monopolies And Restrictive Trade Practices Act, 1969 — Section 36(A)

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Tribunals and Commissions27 Sept 2010Disposed Of

Quoprro Global Services Pvt. Ltd And Anr Vs Consular Passport And Ors

Competition Commission Of India · (2010) 09 CCI CK 0006

Competition Act, 2002 — Section 4(1), 4(2)(a)(i), 4(2)(b)(i), 4(2)(c), 19, 26(2)

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Tribunals and Commissions26 Sept 2010Disposed Of

Pramod Kumar Arora Vs New Look Retailers And Anr.

Competition Commission Of India · (2010) 09 CCI CK 0007

Competition Act, 2002 — Section 3, 4, 19, 26(2)

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Tribunals and Commissions24 Sept 2010Disposed Of

Roger Williams, Ceo Us Pharamacopecia And Ors Vs

Competition Commission Of India · (2010) 09 CCI CK 0005

Competition Act, 2002 — Section 3(1), 3(4), 3(4)(c), 19, 19(3)(a), 19(3)(b), 19(3)(c), 19(3)(d), 19(3)(e), 19(3)(f), 26(1), 26(2), 33

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Tribunals and Commissions21 Sept 2010Disposed Of

Suresh Goel Vs Seagate Singapore International Headquarter Pvt. Ltd RESPONDENT

Competition Commission Of India · (2010) 09 CCI CK 0001

Monopolistic And Restrictive Trade Practice Under Act, 1969 — Section 11(2)Competition Act, 2002 — Section 66(6)

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Tribunals and Commissions16 Sept 2010Dismissed

Valves Manufacturers Association Vs Superintending Engineer And Ors

Competition Commission Of India · (2010) 09 CCI CK 0004

Competition Act, 2002 — Section 66

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Tribunals and Commissions15 Sept 2010Dismissed

Travel Agents Association Of India Vs Balmer Lawrie And Co. Ltd. And Anr

Competition Commission Of India · (2010) 09 CCI CK 0003

Competition Act, 2002 — Section 2(h), 3, 3(3), 3(4), 4, 19, 19(4), 26(2), 33

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Tribunals and Commissions03 Sept 2010Dismissed

Travel Agents Federation Of India Vs Lufthansa Airlines

Competition Commission Of India · (2010) 09 CCI CK 0002

Competition Act, 2002 — Section 66(6)

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Tribunals and Commissions31 Aug 2010Disposed Of

M/S Kishan Cold Storage, Vs United Bank Of India

Competition Commission Of India · (2010) 08 CCI CK 0001

Competition Act, 2002 — Section 3, 4, 19, 26(1), 26(2)

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Tribunals and Commissions06 Jul 2010Disposed Of

Harish Kumar B. Roongta Vs Thomas Cook India Limited (Tcil)

Competition Commission Of India · (2010) 07 CCI CK 0001

Competition Act, 2002 — Section 4, 26(2), 66, 66(6)

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Tribunals and Commissions29 Jun 2010Dismissed

Internet Service Providers Association Of India (Ispai) Vs Department Of Telecommunications (Dot)

Competition Commission Of India · (2010) 06 CCI CK 0008

Competition Act, 2002 — Section 2(h), 3, 3(1), 3(3), 4, 26(2)Indian Telegraph Act, 1885 — Section 4

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Tribunals and Commissions18 Jun 2010Dismissed

All India Distillers' Association Vs Haldyn Glass Gujarat Ltd. And Ors

Competition Commission Of India · (2010) 06 CCI CK 0007

Competition Act, 2002 — Section 66(6)Monopolies And Restrictive Trade Practices Act, 1969 — Section 11(2)

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Tribunals and Commissions16 Jun 2010Dismissed

Geeta Chatterjee, W/O Late Shri Phani Bhushan Chatterjee Vs Bongaon Gas Service (Indian Gas Distributor) And Anr

Competition Commission Of India · (2010) 06 CCI CK 0006

Companies Act, 1956 — Section 617Competition Act, 2002 — Section 26(1), 66

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Tribunals and Commissions15 Jun 2010Dismissed

O.M. Debara Vs Society Of Indian Automobiles Manufacturers (Siam) And Ors

Competition Commission Of India · (2010) 06 CCI CK 0005

Competition Act, 2002 — Section 3, 3(3), 4, 4(2)(e), 19(1)(a), 26(2)

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Competition Commission Of India judgments, 2010