Competition Commission Of India Judgments 2022

Tribunals and Commissions25 Oct 2022

Swapan Dey Vs Vifor International (AG)

Competition Commission Of India · (2022) 10 CCI CK 0009

Competition Act, 2022 — Section 3, 3(4), 3(4)(d), 3(5), 4, 4(2), 4(2)(a)(ii), 4(2)(e), 19(1)(a), 26(1), 26(2), 33, 45, 57Patents Act, 1970 — Section 83, 84, 105

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Tribunals and Commissions19 Oct 2022Dismissed

Mr. V. Radhakrishnan Vs M/s Medcina Community Pharmacy and Others

Competition Commission Of India · (2022) 10 CCI CK 0008

Competition Act, 2022 — Section 4, 19(1)(a), 26(2), 33

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Tribunals and Commissions19 Oct 2022Dismissed

Ravinder Singh Bawa Vs M/s Oil and Natural Gas Corporation Limited and Others

Competition Commission Of India · (2022) 10 CCI CK 0007

Competition Act, 2022 — Section 4, 4(2), 19(1)(a), 26(2), 33

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Tribunals and Commissions18 Oct 2022

Beach Mineral Producers Association Vs IREL (India) Ltd

Competition Commission Of India · (2022) 10 CCI CK 0006

Competition Act, 2022 — Section 2(h), 3, 4, 4(2), 4(2)(a)(i), 4(2)(a)(ii), 4(2)(b)(i), 4(2)(c), 19(1)(a), 26(1), 33Atomic Energy Act, 1962 — Section 3, 14

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Tribunals and Commissions14 Oct 2022

Mr. Pinesh S. Doriwala Vs Sanofi India Limited

Competition Commission Of India · (2022) 10 CCI CK 0004

Competition Act, 2022 — Section 3, 3(1), 3(4)(d), 19(1)(a), 26(1), 26(2)

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Tribunals and Commissions13 Oct 2022Disposed Of

In Re: Alleged cartelisation for increasing pulse prices in India Vs Viterra India Private Limited And Others

Competition Commission Of India · (2022) 10 CCI CK 0005

Competition Act, 2022 — Section 2(b), 3, 3(1), 3(2), 3(3), 3(3)(a), 3(3)(b), 3(3)(c), 3(3)(d), 19(1), 26(1), 48Companies Act 2013 — Section 8

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Tribunals and Commissions11 Oct 2022

Mr. Rakesh Khare Chief Materials Manager (Stores), Eastern Railway Vs Krishna Engineering Works & Others

Competition Commission Of India · (2022) 10 CCI CK 0003

Competition Act, 2022 — Section 3, 3(1), 3(3), 3(3)(a), 3(3)(d), 4, 19(1)(b), 19(3), 26(1), 27, 27(a), 46, 48, 48(1)Evidence Act, 1872 — Section 65BCompetition Commission of India (Lesser Penalty) Regulations, 2009 — Regulation 5, 5(2)

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Tribunals and Commissions11 Oct 2022Dismissed

Medicos Legal Action Group Trust (Regd.) Vs Punjab Medical Council & Another

Competition Commission Of India · (2022) 10 CCI CK 0002

Competition Act, 2022 — Section 2(h), 3, 4, 13(a), 13(b), 19(1)(a), 26(2), 33

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Tribunals and Commissions06 Oct 2022

News Broadcasters & Digital Association Vs Alphabet, Inc and Others

Competition Commission Of India · (2022) 10 CCI CK 0001

Competition Act, 2022 — Section 4, 19(1)(a), 26(1)

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Tribunals and Commissions19 Sept 2022

International Spirits and Wines Association of India Vs Prohibition & Excise Department, Government of Andhra Pradesh

Competition Commission Of India · (2022) 09 CCI CK 0006

Constitution of India, 1950 — Areticle 47, 246Competition Act, 2002 — Section 2(h), 2(r), 4, 4(1), 4(2)(a)(i), 4(2)(b)(i), 19(1)(a), 19(4), 26, 26(2), 57Competition Commission of India (General) Regulations, 2009 — Regulation 35, 35(8)

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Tribunals and Commissions15 Sept 2022

Tamarai Technologies Pvt. Ltd Vs Teesta Distributors and Others

Competition Commission Of India · (2022) 09 CCI CK 0005

Competition Act, 2002 — Section 3, 3(1), 3(3)(a), 3(3)(b), 3(3)(d), 4, 19(1)(a), 26(1), 26(2)

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Tribunals and Commissions15 Sept 2022

Shri. Nadie Jauhri Vs Shri. Sanjay Mehrotra, Chairman, The Futkar Dawa Vyapar Mandal, Kanpur And Another

Competition Commission Of India · (2022) 09 CCI CK 0004

Competition Act, 2002 — Section 3, 3(1), 3(3)(b), 26(2), 27, 33

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Tribunals and Commissions13 Sept 2022

Consumer Unity & Trust Society Vs PVR Limited and Another

Competition Commission Of India · (2022) 09 CCI CK 0003

Competition Act, 2002 — Section 3, 3(1), 4, 5, 19(1)(a), 19(3), 26(2)

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Tribunals and Commissions09 Sept 2022

Dr. Supratik Sanatani And Another Vs National Insurance Company Limited And Others

Competition Commission Of India · (2022) 09 CCI CK 0002

Competition Act, 2002 — Section 3, 3(1), 3(3), 3(3)(a), 3(3)(d), 4, 4(2)(a)(i), 4(2)(c), 19(1)(a), 19(4)(g), 21(a), 26(1), 26(2), 33, 42(1)Insurance Regulatory and Development Authority of India (Health Insurance) Regulations, 2016 — Regulation 20(i), 30, 31Insurance Regulatory and Development Authority of India (Protection of Policyholders� Interests) Regulations, 2017 — Regulation 12(vi)

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Tribunals and Commissions08 Sept 2022Disposed Of

JSW Paints Private Limited Vs Asian Paints Limited

Competition Commission Of India · (2022) 09 CCI CK 0001

Competition Act, 2002 — Section 3(1), 3(4), 3(4)(b), 3(4)(d), 4, 4(2)(a), 4(2)(c), 4(2)(d), 19(1)(a), 19(3), 19(4), 26(1), 26(2), 27, 57Competition Commission of India (General) Regulations, 2009 — Regulation 27, 35

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Tribunals and Commissions24 Aug 2022

Apaar Infratech Private Limited Vs Maharashtra State Road Development Corporation Limited And Others

Competition Commission Of India · (2022) 08 CCI CK 0001

Competition Act, 2002 — Section 3, 3(1), 3(3), 3(3)(a), 3(3)(b), 3(3)(d), 4, 4(2)(a)(i), 4(2)(c), 19(1)(a), 26(2)

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Tribunals and Commissions20 Jul 2022

National Association Of Container Freight Stations, Chennai Chapter Vs Trailer Owners Association And Others

Competition Commission Of India · (2022) 07 CCI CK 0005

Competition Act, 2002 — Section 3, 3(1), 3(3), 3(3)(a), 3(3)(b), 19(1)(a), 26(1), 27, 57Competition Commission of India (General) Regulations, 2009 — Regulation 35

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Tribunals and Commissions06 Jul 2022

Hiveloop Technology Pvt. Ltd Vs Parle Products Private Limited

Competition Commission Of India · (2022) 07 CCI CK 0003

Constitution of India, 1950 — Article 19(1)(g)Competition Act, 2002 — Section 3, 3(1), 3(4), 3(4)(c), 3(4)(d), 4, 4(2), 4(2)(b)(i), 4(2)(b)(ii), 4(2)(c), 19(1)(a), 19(3), 19(4), 19(6), 19(7)(b), 19(7)(c), 19(7), 26(2)

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Tribunals and Commissions05 Jul 2022

In Re: Alleged anti-competitive practices by the Chhattisgarh Chemist and Druggist Association in limiting supply of drugs/medicines in the State of Chhattisgarh Vs

Competition Commission Of India · (2022) 07 CCI CK 0004

Competition Act, 2002 — Section 3, 3(1), 3(3), 3(3)(b), 26(1), 48Evidence Act, 1872 — Section 65B

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Tribunals and Commissions01 Jul 2022Dismissed

Pankaj Rai Vs NIIT Ltd

Competition Commission Of India · (2022) 07 CCI CK 0002

Constitution of India, 1950 — Article 32, 226Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2), 36(2)(a)Code of Civil Procedure, 1908 — Section 151

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Competition Commission Of India judgments, 2022