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Competition Commission Of India judgments, 2022

48 judgments · page 3 of 3

Tribunals and Commissions22 Mar 2022Dismissed

Manav Seva Dham Vs Maruti Suzuki India Ltd and Others

Competition Commission Of India · (2022) 03 CCI CK 0007

Competition Act, 2002 — Section 3, 3(4)(a), 4, 26(2), 33

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Tribunals and Commissions11 Mar 2022

Re: Allegations pertaining to private label brands related to Amazon sold on Amazon India marketplace Vs

Competition Commission Of India · (2022) 03 CCI CK 0006

Competition Act, 2002 — Section 57

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Tribunals and Commissions08 Mar 2022Dismissed

Cryogas Equipment Private Limited Vs Inox India Private Limited

Competition Commission Of India · (2022) 03 CCI CK 0005

Competition Act, 2002 — Section 3(5), 4, 4(2)(a)(i), 4(2)(c), 19(1)(a), 26(2), 57Copyright Act, 1957 — Section 15(2), 17(c), 55, 60, 63General Regulations, 2009 — Regulation 35

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Tribunals and Commissions03 Mar 2022Dismissed

AIOVA Sellers Association Vs Amazon Seller Services Pvt. Ltd Amazon Seller Services Pvt. Ltd

Competition Commission Of India · (2022) 03 CCI CK 0003

Competition Act, 2002 — Section 3(4), 4, 19(l)(a), 19(1)(a), 19(3), 19(3)(b), 19(3)(c), 19(3)(d), 19(3)(e), 19(3)(f), 26(2), 33Evidence Act, 1872 — Section 65B

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Tribunals and Commissions03 Mar 2022