Tribunals and Commissions17 Nov 2020
XYZ Vs Lakeforest Wines Private Limited And Ors
Competition Commission Of India · (2020) 11 CCI CK 0004
Competition Act, 2002 — Section 3, 3(1), 3(3), 3(3)(b), 3(3)(d), 19(1)(a), 26(1), 26(2), 48
COURT ARCHIVE
Competition Commission Of India judgments, 2020
42 judgments · page 1 of 3
Tribunals and Commissions17 Nov 2020
Sunil Goyal Vs Greater Noida Industrial Development Authority
Competition Commission Of India · (2020) 11 CCI CK 0003
Competition Act, 2002 — Section 4, 19(1)(a), 26(2), 33
Tribunals and Commissions12 Nov 2020
Deepak Sultania Vs Security Printing And Minting Corporation Of India And Anr
Competition Commission Of India · (2020) 11 CCI CK 0002
Competition Act, 2002 — Section 2(r), 2(s), 2(t), 4, 4(2)(a)(i) , 4(2)(c), 19(1)(a), 26(2)
Tribunals and Commissions09 Nov 2020
XYZ Vs Alphabet Inc. And Ors
Competition Commission Of India · (2020) 11 CCI CK 0001
Competition Act, 2002 — Section 3, 3(1), 3(4), 4, 4(1), 4(2), 4(2)(a), 4(2)(a)(i), 4(2)(b), 4(2)(c), 4(2)(e), 18, 19, 19(1), 19(1)(a), 26(1), 26(2), 35, 57
Tribunals and Commissions29 Oct 2020Allowed
Nutan Agrawal And Anr Vs Uppal Chadha Hi-Tech Developers Pvt Ltd. And Anr
Competition Commission Of India · (2020) 10 CCI CK 0003
Competition Act, 2002 — Section 4, 4(2), 19(1)(a), 26(2), 33
Tribunals and Commissions08 Oct 2020Disposed Of
Indian Laminate Manufacturers Association Vs Sachin Chemicals And Ors
Competition Commission Of India · (2020) 10 CCI CK 0002
Competition Act, 2002 — Section 3, 3(1), 3(3)(a), 4, 19(1)(a), 26(1), 43
Tribunals and Commissions08 Oct 2020
XYZ Vs Hindalco Industries Limited And Anr
Competition Commission Of India · (2020) 10 CCI CK 0001
Competition Commission Of India (General) Regulations, 2009 — Regulation 35Competition Act, 2002 — Section 3, 3(1), 3(3)(a), 3(3)(c), 3(3)(d), 19(1)(a), 26(2)
Tribunals and Commissions11 Sept 2020
Lifestyle Equities C.V. And Anr Vs Amazon Seller Services Private Limited. And Ors
Competition Commission Of India · (2020) 09 CCI CK 0002
Competition Act, 2002 — Section 3, 3(1), 3(3), 3(4), 4, 4(1), 4(2), 19(1)(a), 26(2)Evidence Act, 1872 — Section 65(B)
Tribunals and Commissions07 Sept 2020
Vijay Chaudhry Vs M/S India Yamaha Motor Private Limited
Competition Commission Of India · (2020) 09 CCI CK 0001
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions26 Aug 2020
In Re: Ginni Industries And Ors Vs
Competition Commission Of India · (2020) 08 CCI CK 0007
Competition Act, 2002 — Section 3, 3(1), 3(3)(d), 26(1), 27
Tribunals and Commissions26 Aug 2020
Devinder Sharma Vs Ashiana Housing Ltd. And Anr
Competition Commission Of India · (2020) 08 CCI CK 0003
Competition Act, 2002 — Section 2(u), 4, 4(1), 4(2)(a)(i), 19(1)(a), 26(1), 26(2), 27Maharashtra Regional And Town Planning Act, 1966 — Section 20(4)
Tribunals and Commissions26 Aug 2020
M/S Dhiraj Gupta Vs Delhi Metro Rail Corporation Limited
Competition Commission Of India · (2020) 08 CCI CK 0002
Competition Act, 2002 — Section 2(h), 2(r), 4, 19(1)(a), 26(2)
Tribunals and Commissions26 Aug 2020
Sowil Limited Vs Hexagon Geosystems India Pvt. Ltd.
Competition Commission Of India · (2020) 08 CCI CK 0001
Competition Act, 2002 — Section 3, 3(1), 3(3), 4, 19(1)(a), 26(2)
Tribunals and Commissions20 Aug 2020
In Re: Ginni Industries And Ors. Vs
Competition Commission Of India · (2020) 08 CCI CK 0006
Competition Act, 2002 — Section 3, 3(1), 3(3), 3(3)(d), 26(1), 27, 48
Tribunals and Commissions18 Aug 2020
Harshita Chawla Vs Whatsapp Inc. And Anr
Competition Commission Of India · (2020) 08 CCI CK 0004
Competition Commission Of India (General) Regulations, 2009 — Regulation 10Competition Act, 2002 — Section 3, 3(1), 3(4), 4, 4(1), 4(2)(a)(i), 4(2)(b)(ii), 4(2)(c), 4(2)(d), 4(2)(e), 18, 19, 19(1), 19(1)(a), 19(4), 26(1), 26(2), 27, 28, 34, 35
Tribunals and Commissions06 Aug 2020
Mainejer Prasad Gupta Vs Bajaj Auto Ltd., And Anr
Competition Commission Of India · (2020) 08 CCI CK 0005
Competition Act, 2002 — Section 3, 3(3), 3(4), 4, 19(3), 26(2)
Tribunals and Commissions10 Jul 2020
Chief Materials Manager, South Eastern Railway Vs Hindustan Composites Limited And Ors
Competition Commission Of India · (2020) 07 CCI CK 0003
Competition Commission Of India (General) Regulations, 2009 — Regulation 27(1), 41(5)Competition Act, 2002 — Section 3, 3(1), 3(3), 3(3)(a), 3(3)(b), 3(3)(c), 3(3)(d), 19, 19(1)(b), 19(3), 26(1), 27, 27(a), 48, 48(1), 48(2), 57Evidence Act, 1872 — Section 65(B)
Tribunals and Commissions08 Jul 2020
Prashant Properties Pvt. Limited Vs Sps Steels Rolling Mills Ltd., And Ors
Competition Commission Of India · (2020) 07 CCI CK 0002
Competition Act, 2002 — Section 4, 19(1)(a), 26, 26(1), 26(2), 27, 33Insolvency And Bankruptcy Code, 2016 — Section 7, 20, 25(j), 30, 31, 31(1), 43, 44, 45, 46, 47, 48, 49, 50, 51, 60(5), 63, 231Companies Act, 2013 — Section 430
Tribunals and Commissions08 Jul 2020
Sandeep Mishra Vs National Highways Authority Of India
Competition Commission Of India · (2020) 07 CCI CK 0001
Competition Act, 2002 — Section 2(h), 2(r), 4, 19(1)(a), 26(2)
Tribunals and Commissions19 Jun 2020
Prachi Agarwal And Anr Vs Swiggy Bundl Technologies Private Limited
Competition Commission Of India · (2020) 06 CCI CK 0001
Competition Act, 2002 — Section 2(r), 2(t), 2(s), 4, 4(2)(a), 4(2)(a)(ii), 19(1)(a), 26(2)Information Technology Act, 2000 — Section 79