COURT ARCHIVE

Competition Commission Of India judgments, 2020

42 judgments · page 2 of 3

Tribunals and Commissions05 Jun 2020

Cartelisation In Industrial And Automotive Bearings Vs Abc Bearings Limited (Now Amalgamated With Timken India Limited) And Ors

Competition Commission Of India · (2020) 06 CCI CK 0002

Competition Commission Of India (Lesser Penalty) Regulations, 2009 — Regulation 5Competition Act, 2002 — Section 2(c), 3, 3(1), 3(3), 3(3)(a), 3(3)(b), 3(3)(c), 3(3)(d), 19, 19(1), 19(3), 26(1), 27, 27(a), 46, 48, 48(1), 48(2)Evidence Act, 1872 — Section 65(B)

Tribunals and Commissions22 May 2020

Lakshmi Sharma Vs Punjab National Bank (‘Pnb’)

Competition Commission Of India · (2020) 05 CCI CK 0001

Competition Act, 2002 — Section 4, 4(2), 13, 19(1)(a), 26(2)

Tribunals and Commissions14 May 2020

M/S Rh Agro Private Limited Vs State Bank Of India, (‘Sbi’) And Ors

Competition Commission Of India · (2020) 05 CCI CK 0002

Competition Act, 2002 — Section 3, 3(3), 3(3)(d), 4, 19(1), 19(1)(a), 26(1), 26(2), 62Securitisation And Reconstruction Of Financial Assets And Enforcement Of Securities Interest Act, 2002 — Section 13, 35

Tribunals and Commissions11 May 2020

Accessories World Car Audio Private Limited Vs Sony India Private Limited And Anr

Competition Commission Of India · (2020) 05 CCI CK 0005

Competition Act, 2002 — Section 2(b), 3, 3(1), 3(4), 3(4)(b), 3(4)(c), 3(4)(d), 4, 4(2)(a)(i), 4(2)(c), 19(1)(a), 19(3), 26(2)

Tribunals and Commissions11 May 2020

Multix Owners And Users Welfare Society Vs Eicher Polaris Pvt. Ltd. And Ors

Competition Commission Of India · (2020) 05 CCI CK 0004

Competition Act, 2002 — Section 3, 3(3)(a), 3(3)(b), 3(4)(d), 4, 4(2)(a), 4(2)(b), 4(2)(c), 4(2)(d), 26(2)

Tribunals and Commissions11 May 2020

XYZ Vs Directorate Of State Lotteries, West Bengal And Anr

Competition Commission Of India · (2020) 05 CCI CK 0003

Competition Act, 2002 — Section 2(i), 2(h), 2(u), 3, 3(1), 4, 19(1)(a), 26(2)

Tribunals and Commissions08 May 2020

Travel Agents Association Of India Vs Department Of Expenditure, Ministry Of Finance And Ors

Competition Commission Of India · (2020) 05 CCI CK 0006

Competition Act, 2002 — Section 2(b), 2(h), 2(l), 3, 3(1), 3(3), 3(4), 4, 19(1)(a), 26(1), 26(2)

Tribunals and Commissions06 May 2020

Ved Prakash Tripathi Vs Director General Armed Forces Medical Services And Ors

Competition Commission Of India · (2020) 05 CCI CK 0007

Competition Act, 2002 — Section 3, 3(1), 3(3)(d), 4, 19(1)(a), 26(2)

Tribunals and Commissions05 May 2020

M/S Venkateswara Agencies Vs Kerala Agro Machinery Corporation Ltd.

Competition Commission Of India · (2020) 05 CCI CK 0008

Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)Indian Penal Code, 1860 — Section 306, 420, 448

Tribunals and Commissions28 Feb 2020

Abhiraj Associates Private Limited Vs Eastern Railways, Kolkata

Competition Commission Of India · (2020) 02 CCI CK 0002

Constitution Of India, 1950 — Article 19(1)(g)Competition Act, 2002 — Section 2(b), 3, 3(1), 3(3), 3(4), 4, 4(2), 19(1)(a), 26(2)Railways Act, 1890 — Section 45, 70

Tribunals and Commissions24 Feb 2020

Rubtub Solutions Pvt. Ltd. Vs Makemytrip India Pvt. Ltd. (Mmt) And Ors

Competition Commission Of India · (2020) 02 CCI CK 0001

Competition Commission Of India (General) Regulations, 2009 — Regulation 27(1)Competition Act, 2002 — Section 3, 3(1), 3(4), 4, 4(1), 4(2)(a)(i) , 4(2)(a)(ii), 4(2)(c), 19(1)(a), 19(3), 26(1)

Tribunals and Commissions21 Feb 2020

Cp Cell, Directorate General Ordnance Service Vs M/S Avr Enterprises And Anr

Competition Commission Of India · (2020) 02 CCI CK 0005

Competition Act, 2002 — Section 3, 3(1), 3(3)(d), 19, 19(1)(b), 26(1), 26(2)

Tribunals and Commissions21 Feb 2020

Cp Cell, Directorate General Ordnance Service Vs M/S Hp State Handicraft And Handloom Corporation And Ors

Competition Commission Of India · (2020) 02 CCI CK 0004

Competition Act, 2002 — Section 3, 19(1)(b), 26(1), 26(2)

Tribunals and Commissions21 Feb 2020

Cp Cell, Directorate General Ordnance Service Vs M/S Ncfd And Ors

Competition Commission Of India · (2020) 02 CCI CK 0003

Competition Act, 2002 — Section 3, 3(1), 3(3)(d), 19(1)(b), 26(1), 26(2)

Tribunals and Commissions10 Feb 2020

Ajinder Singh Vs Vodafone Idea Limited (Formerly Known As Idea Cellular Limited) And Ors

Competition Commission Of India · (2020) 02 CCI CK 0007

Competition Act, 2002 — Section 3, 4, 19(1)(a), 21(A), 26(2)

Tribunals and Commissions10 Feb 2020

Ambalal V. Patel Vs Central Medical Service Society And Ors

Competition Commission Of India · (2020) 02 CCI CK 0006

Competition Act, 2002 — Section 2(h), 2(r), 4, 19(1)(a), 26(2)

Tribunals and Commissions07 Feb 2020

Makarand Anant Mhaskar Vs Usv Private Limited And Ors

Competition Commission Of India · (2020) 02 CCI CK 0008

Competition Act, 2002 — Section 4, 4(2), 4(2)(a), 19(1)(a), 26(2)

Tribunals and Commissions06 Feb 2020

Assam Plywood Manufacturers Association Vs Assam Petrochemicals Ltd.

Competition Commission Of India · (2020) 02 CCI CK 0009

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

Tribunals and Commissions05 Feb 2020

Plasser India Pvt. Ltd. Vs Harbour Sales Pvt. Ltd. And Ors

Competition Commission Of India · (2020) 02 CCI CK 0010

Competition Act, 2002 — Section 3, 3(1), 3(3), 3(3)(d), 19(1)(a), 26(2), 33

Tribunals and Commissions03 Feb 2020

Meet Shah And Anr Vs Union Of India, Ministry Of Railways And Anr

Competition Commission Of India · (2020) 02 CCI CK 0011

Competition Act, 2002 — Section 2(h), 4, 4(2)(a)(i), 19(1)(a), 19(4), 19(4)(k), 26(1), 26(6)Railways Act, 1989 — Section 30, 31