Tribunals and Commissions29 Jan 2020
Satyen Narendra Bajaj Vs Payu Payments Private Limited And Anr
Competition Commission Of India · (2020) 01 CCI CK 0002
Competition Act, 2002 — Section 3, 4, 4(2), 19(1)(a), 26(1), 26(2), 33
COURT ARCHIVE
Competition Commission Of India judgments, 2020
42 judgments · page 3 of 3
Tribunals and Commissions14 Jan 2020
Jsw Paints Private Limited Vs Asian Paints Limited
Competition Commission Of India · (2020) 01 CCI CK 0001
Competition Act, 2002 — Section 2(t), 2(s), 3(1), 3(4), 3(4)(b), 3(4)(d), 4, 4(1), 4(2)(c), 19(1)(a), 19(3), 26(1), 27