Tribunals and Commissions30 Dec 2024
Bijay Poddar Vs Coal India Limited
Competition Commission Of India · (2024) 12 CCI CK 0003
Competition Act, 2002 — Section 2(r), 2(t), 4, 4(2)(a)(i), 4(2)(a)(ii), 19(1)(a), 19(4), 19(7), 26(2), 33
COURT ARCHIVE
Competition Commission Of India judgments, 2024
37 judgments · page 1 of 2
Tribunals and Commissions11 Dec 2024
XYZ Vs Woodman Electronics India Private Limited
Competition Commission Of India · (2024) 12 CCI CK 0002
Competition Act, 2002 — Section 19(1)(a), 26(2)Consumer Protection Act, 2019 — Section 2(47), 4, 21(2), 36ACompetition Commission of India (General) Regulations, 2024 — Regulation 36(1)
Tribunals and Commissions11 Dec 2024
Insta Astro Technology Pvt. Ltd Vs Astrotalk Services Pvt. Ltd
Competition Commission Of India · (2024) 12 CCI CK 0001
Competition Act, 2002 — Section 3, 3(1), 4, 19(1)(a), 26(2), 33
Tribunals and Commissions28 Nov 2024
Winzo Games Private Limited Vs Google LLC & Others
Competition Commission Of India · (2024) 11 CCI CK 0002
Constitution of India, 1950 — Article 19(1)(g)Competition Act, 2002 — Section 4, 4(2)(a)(i), 4(2)(b)(i), 4(2)(c), 19(1)(a), 26(1), 26(2A), 27, 33, 57
Tribunals and Commissions19 Nov 2024Dismissed
Anurag Gupta & Rashmi Gupta Vs Greenbay Infrastructure Pvt. Ltd
Competition Commission Of India · (2024) 11 CCI CK 0003
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2), 33
Tribunals and Commissions11 Nov 2024Dismissed
Harish Kumar Vs M/s S B Telecommunication & Others
Competition Commission Of India · (2024) 11 CCI CK 0001
Competition Act, 2002 — Section 3(1), 3(3)(d), 19(1)(a), 26(2), 27, 33, 48(1), 48(2)
Tribunals and Commissions08 Oct 2024
Kalpit Sultania Vs IREL (India) Ltd
Competition Commission Of India · (2024) 10 CCI CK 0001
Competition Act, 2002 — Section 2(h), 2(t), 4, 4(2)(a)(i), 4(2)(a)(ii), 4(2)(b)(i), 19(1)(a), 19(4), 19(6), 19(7), 26(1), 27(b), 57Competition Commission of India (General) Regulations, 2009 — Regulation 35
Tribunals and Commissions25 Sept 2024Dismissed
M/s Vande Mataram Cable TV Network & Others Vs Union of India & Others
Competition Commission Of India · (2024) 09 CCI CK 0002
Competition Act, 2002 — Section 3, 3(3), 4, 19(1)(a), 26(2), 33
Tribunals and Commissions10 Sept 2024Disposed Of
Sabine S Vs Mitera Hospital
Competition Commission Of India · (2024) 09 CCI CK 0001
Competition Act, 2002 — Section 4, 26(2), 33
Tribunals and Commissions20 Aug 2024
Extreme Infocom Pvt. Ltd Vs National Internet Exchange of India (NIXI)
Competition Commission Of India · (2024) 08 CCI CK 0002
Constitution of India, 1950 — Article 39(b)Competition Act, 2002 — Section 3(3)(b), 4(2)(a)(ii), 4(2)(c), 19(1)(a), 19(4), 19(5), 19(6), 19(7), 21A, 26(1), 26(2)Companies Act, 2013 — Section 8
Tribunals and Commissions09 Aug 2024Dismissed
Vijay Halder Vs Chetan and Others
Competition Commission Of India · (2024) 08 CCI CK 0001
Competition Act, 2002 — Section 3(3), 19(1)(a), 26(2), 33
Tribunals and Commissions30 Jul 2024
Gubba Cold Private Ltd Vs Vishakapatnam Port Logistics Park Ltd. And Other
Competition Commission Of India · (2024) 07 CCI CK 0005
Competition Act, 2002 — Section 3, 4, 26(2), 33
Tribunals and Commissions26 Jul 2024
Col. Arvind Kumar Vs One97 Communications Ltd. And Others
Competition Commission Of India · (2024) 07 CCI CK 0006
Competition Act, 2002 — Section 3, 19(1)(a), 26(2)
Tribunals and Commissions22 Jul 2024
XYZ Vs Saint Gobain India Pvt. Ltd. And Other
Competition Commission Of India · (2024) 07 CCI CK 0004
Competition Act, 2002 — Section 3(4), 3(4)(b), 3(4)(d), 3(4)(e), 4, 4(2)(a)(i), 4(2)(a)(ii), 4(2)(b)(i), 4(2)(c), 19(1)(a), 26(1), 26(2), 26(6), 57
Tribunals and Commissions22 Jul 2024
Anil Bansal Vs Indiabulls Housing Finance Limited. And Others
Competition Commission Of India · (2024) 07 CCI CK 0003
Competition Act, 2002 — Section 3(1), 3(2), 4, 4(2)(a)(ii), 4(2)(c), 19(1)(a), 19(3), 19(4), 26(2), 33
Tribunals and Commissions12 Jul 2024
Balbir Singh Nagpal Vs Toyota Kirloskar Motors Private Limited & Other
Competition Commission Of India · (2024) 07 CCI CK 0002
Competition Act, 2002 — Section 3, 3(4), 4, 4(2)(a), 4(2)(a)(ii), 4(2)(c), 19(1), 26(1), 26(2), 33
Tribunals and Commissions12 Jul 2024
XYZ Vs PCMM, Integral Coach Factory (ICF), Chennai & Others
Competition Commission Of India · (2024) 07 CCI CK 0001
Competition Act, 2002 — Section 3, 4, 4(2)(a)(i), 19(1)(a), 26(2), 27, 57
Tribunals and Commissions24 Jun 2024Dismissed
Ms. Rachna Khaira Vs Google India Private Limited
Competition Commission Of India · (2024) 06 CCI CK 0003
Competition Act, 2002 — Section 4, 4(2)(b), 19(1)(a), 26(2), 27, 33
Tribunals and Commissions11 Jun 2024
Kannada Film Chamber of Commerce And Others Vs Karnataka Film Chamber of Commerce
Competition Commission Of India · (2024) 06 CCI CK 0002
Competition Act, 2002 — Section 3, 3(1), 3(3), 4, 4(1), 4(2), 19(1)(a), 26(2), 27, 33, 42(3)
Tribunals and Commissions05 Jun 2024Dismissed
Mr. Uday B. Bhatt Vs Mr. Sarfarazbhai Rafique Bhai Ravani & Others
Competition Commission Of India · (2024) 06 CCI CK 0001
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2), 33