COURT ARCHIVE

Competition Commission Of India judgments, 2024

37 judgments · page 2 of 2

Tribunals and Commissions29 May 2024Disposed Of

Metallurgical Products India Private Limited (�MPIL�) Vs Government of India through The Secretary, Department of Atomic Energy (�DEA�) & Other

Competition Commission Of India · (2024) 05 CCI CK 0003

Competition Act, 2002 — Section 2(h), 4, 4(2)(a), 4(2)(b)(i), 4(2)(c), 5, 6, 26(1), 26(2), 27, 33

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Tribunals and Commissions13 May 2024

A V Satheeshkumar Vs The Chief Manager/CEO, Catholic Syrian Bank Ltd

Competition Commission Of India · (2024) 05 CCI CK 0001

Competition Act, 2002 — Section 19(1)(a), 26(2), 33Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 34

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Tribunals and Commissions06 May 2024

Harmit Ahuja Vs Maruti Suzuki India Limited

Competition Commission Of India · (2024) 05 CCI CK 0002

Competition Act, 2002 — Section 4, 19(1)(a), 26(2), 27, 33

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Tribunals and Commissions29 Apr 2024

Ravi Shankar Tiwari Vs Automattic Inc

Competition Commission Of India · (2024) 04 CCI CK 0005

Competition Act, 2002 — Section 4, 4(2)(b)(ii), 4(2)(c), 19(1)(a), 26(2), 33, 57

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Tribunals and Commissions25 Apr 2024

Somnath Banerjee Vs Apex Lab & Others

Competition Commission Of India · (2024) 04 CCI CK 0004

Competition Act, 2002 — Section 3(), 3(4), 26(2), 33

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Tribunals and Commissions05 Apr 2024

Prem Kumar G Vs Mrs. T. Karpagavalli & Others

Competition Commission Of India · (2024) 04 CCI CK 0003

Competition Act, 2002 — Section 19(1)(a), 26(2), 33

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Tribunals and Commissions05 Apr 2024

Association of Indian Laboratories (�AOIL�) Vs National Accreditation Board for Testing and Calibration Laboratories (�NABL�)

Competition Commission Of India · (2024) 04 CCI CK 0002

Competition Act, 2002 — Section 3, 4, 4(2)(c), 26(2), 33

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Tribunals and Commissions05 Apr 2024Dismised

Buchi Ramarao Valury Vs Covai Property Centre (India) Private Limited (Covai) & Others

Competition Commission Of India · (2024) 04 CCI CK 0001

Competition Act, 2002 — Section 2(h), 2(r), 2(t), 3, 3(4), 4, 19(4), 26(2), 33

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Tribunals and Commissions20 Mar 2024Dismised

Indian Broadcasting and Digital Foundation & Another Vs Alphabet Inc. & Others

Competition Commission Of India · (2024) 03 CCI CK 0004

Competition Act, 2002 — Section 4, 4(2)(a), 4(2)(b), 4(2)(c), 19(1)(a), 26(1), 33

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Tribunals and Commissions15 Mar 2024

People Interactive India Private Limited Vs Alphabet Inc. & Others

Competition Commission Of India · (2024) 03 CCI CK 0003

Competition Act, 2002 — Section 4, 4(2)(a), 4(2)(a)(i), 4(2)(a)(ii), 4(2)(b), 4(2)(b)(ii), 4(2)(c), 4(2)(e), 19(1)(a), 26(1), 27, 42, 57

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Tribunals and Commissions12 Mar 2024

Manohar Rawat Vs Laerdal Medical Private Limited & Others

Competition Commission Of India · (2024) 03 CCI CK 0002

Competition Act, 2002 — Section 3, 3(1), 3(3)(d), 26(2)

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Tribunals and Commissions12 Mar 2024Disposed Of

Rekha Oberoi & Others Vs MGF Development Ltd. & Others

Competition Commission Of India · (2024) 03 CCI CK 0001

Competition Act, 2002 — Section 3, 3(1), 3(2), 3(3), 3(3)(a), 3(3)(b), 3(3)(c), 3(4), 4, 4(1), 4(2)(a)(i), 4(2)(b)(ii), 4(2)(c), 26(2), 27, 33

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Tribunals and Commissions08 Feb 2024

Vivek Gupta Vs New Okhla Industrial Development Authority

Competition Commission Of India · (2024) 02 CCI CK 0001

Competition Act, 2002 — Section 4, 26(2), 33

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Tribunals and Commissions23 Jan 2024

XYZ Vs Ola Electric Limited & Others

Competition Commission Of India · (2024) 01 CCI CK 0002

Competition Act, 2002 — Section 2(r), 2(s), 2(t), 4, 19(1)(a), 19(4), 26(2), 33Competition Commission of India (General) Regulations, 2009 — Regulation 35(1)

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Tribunals and Commissions22 Jan 2024

Mr. Shine P.Sasidhar, Advocate Vs Kerala State Road Transport Corporation

Competition Commission Of India · (2024) 01 CCI CK 0003

Competition Act, 2002 — Section 4, 19(1)(a), 26(2), 33Motor Vehicles Act, 1988 — Section 67(1), 67(2), 100(2)

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Tribunals and Commissions16 Jan 2024

Jarnail Singh Vs Madhav KRG Ltd & Another

Competition Commission Of India · (2024) 01 CCI CK 0004

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

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Tribunals and Commissions03 Jan 2024

Yogesh Pratap Singh Vs PVR Ltd

Competition Commission Of India · (2024) 01 CCI CK 0001

Competition Act, 2002 — Section 3, 3(4), 4, 19(1)(a), 26(2), 33, 57Competition Commission of India (General) Regulations, 2009 — Regulation 35

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