COURT ARCHIVE

Competition Commission Of India judgments, 2015

103 judgments · page 1 of 6

Tribunals and Commissions22 Dec 2015Dismissed

Meru Travel Solutions Private Limited (Mtspl) Vs Uber India Systems Pvt. Ltd And Ors

Competition Commission Of India · (2015) 12 CCI CK 0002

Competition Act, 2002 — Section 2(r), 2(s), 3, 3(4), 4, 19(1)(a), 19(4), 19(6), 19(7), 26(2)

Tribunals and Commissions17 Dec 2015Dismissed

M/S Nutan Barter Pvt. Ltd. Vs M/S Imperial Housing Ventures Pvt. Ltd.

Competition Commission Of India · (2015) 12 CCI CK 0004

Competition Act, 2002 — Section 2(r), 2(t), 3, 4, 19(1)(a), 26(2)

Tribunals and Commissions15 Dec 2015Dismissed

Laxmikant Dhyani Vs Omaxe Ltd. And Ors

Competition Commission Of India · (2015) 12 CCI CK 0003

Competition Act, 2002 — Section 2(r), 2(t), 2(s), 3, 3(4), 4, 4(2)(a), 4(2)(b), 4(2)(c), 4(2)(d), 4(2)(e), 19(1)(a), 26(2)

Tribunals and Commissions15 Dec 2015Dismissed

Vineet Arya And Mrs. Pratibha Arya & Ors. Vs Prestige Estates Projects Ltd.

Competition Commission Of India · (2015) 12 CCI CK 0001

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

Tribunals and Commissions10 Dec 2015Dismissed

Jatin Kumar Vs Estate Officer

Competition Commission Of India · (2015) 12 CCI CK 0005

Competition Act, 2002 — Section 2(h), 2(r), 3, 4, 19(1)(a), 26(2), 33

Tribunals and Commissions29 Nov 2015Dismissed

Ramesh Mehta Vs M/s North Star Apartments Pvt. Ltd.

Competition Commission Of India · (2015) 11 CCI CK 0007

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

Tribunals and Commissions19 Nov 2015Dismissed

Trend Electronics Vs Hewlett Packard India Sales Pvt. Ltd.

Competition Commission Of India · (2015) 11 CCI CK 0016

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

Tribunals and Commissions19 Nov 2015Dismissed

Astha Power Corporation Pvt. Ltd. Vs Reliance Gas Transportation Infrastructure Ltd.

Competition Commission Of India · (2015) 11 CCI CK 0004

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

Tribunals and Commissions18 Nov 2015Dismissed

Tarun Patel Vs Haria Lakhamshi Govindji Rotary Hospital And Ors

Competition Commission Of India · (2015) 11 CCI CK 0005

Competition Act, 2002 — Section 3, 3(3)(a), 3(3)(b), 4, 19(1)(a), 26(2)

Tribunals and Commissions17 Nov 2015Disposed Off

Db Power Limited Vs Coal India Limited And Anr

Competition Commission Of India · (2015) 11 CCI CK 0017

Competition Act, 2002 — Section 4, 4(2)(a)(i), 19(1)(a), 26(1), 26(2)

Tribunals and Commissions17 Nov 2015Dismissed

Raghavendra Singh Vs Relianceindustries Ltd.

Competition Commission Of India · (2015) 11 CCI CK 0015

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

Tribunals and Commissions17 Nov 2015Dismissed

Manas Enterprises Vs Child Safety India

Competition Commission Of India · (2015) 11 CCI CK 0014

Competition Act, 2002 — Section 3, 4, 19(1)(a)

Tribunals and Commissions17 Nov 2015Dismissed

Dr. Sudheesh Goel Vs Metropolis Health Care Limited

Competition Commission Of India · (2015) 11 CCI CK 0013

Competition Act, 2002 — Section 3, 4(4), 19(1)(a), 26(2), 27, 33

Tribunals and Commissions17 Nov 2015Dismissed

Eena Sethi Vs Sony India (North Regional Office) And Ors

Competition Commission Of India · (2015) 11 CCI CK 0012

Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)

Tribunals and Commissions17 Nov 2015Dismissed

M/S Kyal Agencies Pvt. Ltd And Ors Vs Utkal Chemists And Druggists Association (Ucda) And Ors

Competition Commission Of India · (2015) 11 CCI CK 0011

Competition Act, 2002 — Section 2(h), 3, 3(1), 3(3), 3(3)(b), 4, 19(1)(a), 26(2)

Tribunals and Commissions17 Nov 2015Dismissed

Airline Operators Committee (Aoc), Delhi Vs Delhi International Airport Pvt. Ltd. (Dial)

Competition Commission Of India · (2015) 11 CCI CK 0010

Competition Act, 2002 — Section 4, 4(2)(a), 4(2)(b), 19(1)(a), 26 (2)

Tribunals and Commissions17 Nov 2015Dismissed

UPSE Securities Limited Vs National Stock Exchange Of India Limited

Competition Commission Of India · (2015) 11 CCI CK 0009

Competition Act, 2002 — Section 4, 26(1)

Tribunals and Commissions17 Nov 2015Dismissed

Arpit Batra Vs Haryana State Co-operative Supply And Ors

Competition Commission Of India · (2015) 11 CCI CK 0008

Competition Act, 2002 — Section 3, 3(3), 4, 19(1)(a), 26(2)

Tribunals and Commissions17 Nov 2015Dismissed

Shrishail Rana Vs M/S Symantec Corporation

Competition Commission Of India · (2015) 11 CCI CK 0006

Competition Act, 2002 — Section 3, 4, 4(2)(c), 19(1)(a), 26(2)

Tribunals and Commissions17 Nov 2015Dismissed

Polimer Media Private Limited Vs Tam Media Research Private Limited

Competition Commission Of India · (2015) 11 CCI CK 0003

Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)