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Competition Commission Of India judgments, 2015

103 judgments · page 2 of 6

Tribunals and Commissions17 Nov 2015Dismissed

Geeta Kapoor Vs Dlf Qutab Enclave Complex Educational Charitable Trust And Anr

Competition Commission Of India · (2015) 11 CCI CK 0002

Competition Act, 2002 — Section 3, 4, 4(2)(a)(i), 4(2)(a)(ii), 5, 19(1)(a), 26(2)Haryana Development and Regulation Of Urban Areas Rules, 1976 — Rule 4, 11

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Tribunals and Commissions17 Nov 2015Allowed

Vivek Sharma Vs M/S Becton Dickinson India (P) Ltd. And Anr

Competition Commission Of India · (2015) 11 CCI CK 0001

Competition Act, 2002 — Section 2(r), 3, 3(1), 4, 4(2)(a)(ii), 19(1)(a), 26(1)

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Tribunals and Commissions27 Oct 2015Allowed

Royal Agency Vs Chemists & Druggists Association, Goa

Competition Commission Of India · (2015) 10 CCI CK 0006

Competition Act, 2002 — Section 2(b), 3, 3(1), 3(3), 3(3)(a), 3(3)(b), 3(4), 3(4)(d), 19(1)(a), 26(1), 27, 33, 42, 48

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Tribunals and Commissions27 Oct 2015Dismissed

Mohan Meakin Limited Vs Gail (India) Ltd.

Competition Commission Of India · (2015) 10 CCI CK 0001

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

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Tribunals and Commissions26 Oct 2015Allowed

Sunil Bansal Vs Jaiprakash Associates Ltd.

Competition Commission Of India · (2015) 10 CCI CK 0007

Competition Act, 2002 — Section 2(s), 2(1), 2(u), 2(f), 2(r), 4, 4(2)(a), 4(2)(e), 4(2)(a)(i), 19(4), 19(5), 19(6), 19(7), 19(1)(a), 20(4), 26(1), 26(5), 26(7), 27, 62Finance Act, 1994 — Section 65(105)Evidence Act, 1872 — Section 115

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Tribunals and Commissions21 Oct 2015Dismissed

M/S Applesoft (Through Its C.E.O. Sri N. Anbarasan) Vs Chief Secretary To The Government Of Karnataka And Ors

Competition Commission Of India · (2015) 10 CCI CK 0004

Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)

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Tribunals and Commissions21 Oct 2015Dismissed

Vijaya Pal Singh Vs M/S Universal Buildwell (P) Ltd.

Competition Commission Of India · (2015) 10 CCI CK 0003

Competition Act, 2002 — Section 4, 19(1)(a), 19(4), 26(2)

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Tribunals and Commissions15 Oct 2015Dismissed

Galvanizers& Fabricators Pvt. Ltd. Vs Kec International Ltd. And Ors

Competition Commission Of India · (2015) 10 CCI CK 0002

Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)

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Tribunals and Commissions07 Oct 2015Dismissed

Taj Pharmaceuticals Ltd. And Ors Vs Facebook And Ors

Competition Commission Of India · (2015) 10 CCI CK 0005

Competition Act, 2002 — Section 2(h), 4, 19(1)(a), 26(2)

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Tribunals and Commissions29 Sept 2015Disposed Off

Makkal Tholai Thodarpu Kuzhumam Ltd Vs Tamil Nadu Arasu Cable Tv Corporation Ltd.

Competition Commission Of India · (2015) 09 CCI CK 0009

Competition Act, 2002 — Section 3, 3(3)(a), 3(3)(b), 4(2)(a)(i), 4(2)(a)(ii), 4, 19(1)(a), 26(2)

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Tribunals and Commissions29 Sept 2015Dismissed

M/S Taj Pharmaceuticals Ltd. And Ors Vs Department Of Sale Tax/ Professional Tax And Anr

Competition Commission Of India · (2015) 09 CCI CK 0006

Competition Act, 2002 — Section 2(h), 4, 19(1)(a), 26(1), 26(2), 33Constitution Of India, 1950 — Article 276

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Tribunals and Commissions29 Sept 2015Dismissed

Navin K Trivedy Vs M. R. Proview Realtech Pvt. Ltd. And Ors

Competition Commission Of India · (2015) 09 CCI CK 0005

Competition Act, 2002 — Section 4, 4(2)(a), 19(1)(a), 26(2)

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Tribunals and Commissions29 Sept 2015Dismissed

Arvind Sood Vs Hyundai Motor India Ltd.

Competition Commission Of India · (2015) 09 CCI CK 0004

Competition Act, 2002 — Section 3, 3(1), 3(3), 4, 19(1)(a), 26(2)

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Tribunals and Commissions29 Sept 2015Dismissed

Cloudwalker Streaming Technologies Private Limited, Vs Bennett, Coleman And Co. Ltd,

Competition Commission Of India · (2015) 09 CCI CK 0003

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

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Tribunals and Commissions28 Sept 2015Dismissed

Baby Nandini Garg Vs Management Of Shikshantar School And Ors

Competition Commission Of India · (2015) 09 CCI CK 0007

Competition Act, 2002 — Section 4, 19(1)(a), 26(2), 33

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Tribunals and Commissions09 Sept 2015Dismissed

Hardev Singh Vs S.M.V. Agencies Pvt. Ltd.

Competition Commission Of India · (2015) 09 CCI CK 0002

Competition Act, 2002 — Section 4, 4(2)(a)(i), 19, 19(1)(a), 26(2)

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Tribunals and Commissions09 Sept 2015Dismissed

Shubham Sanitarywares Vs HSIL Limited

Competition Commission Of India · (2015) 09 CCI CK 0001

Competition Act, 2002 — Section 3(4), 3(1), 4, 19(1)(a), 19(6), 26(2)

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Tribunals and Commissions08 Sept 2015Allowed

Deputy Chief Materials Manager Vs M/S Faiveley Transport India Limited And Anr

Competition Commission Of India · (2015) 09 CCI CK 0010

Competition Act, 2002 — Section 3(1), 3(3)(d), 19(1)(b), 26(1)

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Tribunals and Commissions08 Sept 2015Disposed Off

M/S Gujarat Industries Power Company Limited (Gipcl) Vs M/S Gail (India) Limited

Competition Commission Of India · (2015) 09 CCI CK 0008

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

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Tribunals and Commissions25 Aug 2015Dismissed

Deepak Khandelwal Vs Ireo Grace Realtech Pvt. Ltd.

Competition Commission Of India · (2015) 08 CCI CK 0005

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

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