COURT ARCHIVE

Competition Commission Of India judgments, 2015

103 judgments · page 6 of 6

Tribunals and Commissions13 Jan 2015Allowed

M/S Jasper Lnfotech Private Limited (Snapdeal) Vs M/S Kaff Appliances (India) Pvt. Ltd.

Competition Commission Of India · (2015) 01 CCI CK 0002

Competition Act, 2002 — Section 3, 3(1), 3(4), 3(3)(a), 3(4)(e), 3(3)(c), 3(3)(b), 3(4)(d), 19(3), 19(1)(a), 26(1)

Tribunals and Commissions13 Jan 2015Allowed

Competition Commission Of India · (2015) 01 CCI CK 0001

Competition Act, 2002 — Section 4, 4(2)(e), 4(2)(c), 19(1)(a)

Tribunals and Commissions12 Jan 2015Disposed Off

Competition Commission Of India · (2015) 01 CCI CK 0009

Competition Act, 2002 — Section 2(h), 4, 19(1)(a), 26(2)