Tribunals and Commissions01 Apr 2015Dismissed
Dominic Da’silva Vs Vatika Group
Competition Commission Of India · (2015) 04 CCI CK 0011
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
COURT ARCHIVE
Competition Commission Of India judgments, 2015
103 judgments · page 5 of 6
Tribunals and Commissions24 Mar 2015Dismissed
Dr. (Col.) Subhash Chandra Talwar Vs Chief Secretary, Govt. Of Haryana And Ors
Competition Commission Of India · (2015) 03 CCI CK 0005
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)
Tribunals and Commissions24 Mar 2015Dismissed
Csc Forum Vs Csc E-Governance Services India Ltd.
Competition Commission Of India · (2015) 03 CCI CK 0003
Competition Act, 2002 — Section 3, 4, 4(2)(c), 19(1)(a), 26(2)
Tribunals and Commissions19 Mar 2015Dismissed
Shrikant Shivram Kale Vs M/s Suzuki Motorcycle India Private Limited
Competition Commission Of India · (2015) 03 CCI CK 0001
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions18 Mar 2015Disposed Off
Brickwork Ratings India Private Limited Vs Crisil Limited, A Standard & Poor’s Company
Competition Commission Of India · (2015) 03 CCI CK 0004
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions18 Mar 2015Dismissed
Kamble Sayabanna Kallappa Vs Lifestyle International Private Ltd.
Competition Commission Of India · (2015) 03 CCI CK 0002
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions26 Feb 2015Disposed Off
Amitabh Vs M/S Kent Ro Systems
Competition Commission Of India · (2015) 02 CCI CK 0007
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions24 Feb 2015Dismissed
Bharat Garage Vs Indian Oil Corporation Ltd.
Competition Commission Of India · (2015) 02 CCI CK 0005
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)
Tribunals and Commissions17 Feb 2015Dismissed
M/S Vidaysagar Realtors Pvt. Ltd. Vs M/S Bestech India Pvt. Ltd.
Competition Commission Of India · (2015) 02 CCI CK 0003
Competition Act, 2002 — Section 2(r), 4, 19(1)(a), 26(2)
Tribunals and Commissions11 Feb 2015Dismissed
M/S Bhasin Motors (India) Private Limited Vs M/S Volkswagen Group Sales India Private Limited
Competition Commission Of India · (2015) 02 CCI CK 0004
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions05 Feb 2015Allowed
Vijay Kapoor Vs Dlf Universal Limited
Competition Commission Of India · (2015) 02 CCI CK 0001
Competition Act, 2002 — Section 4, 4(2)(a)(i), 19(1)(a)
Tribunals and Commissions04 Feb 2015Dismissed
Sanjay Goel Vs Chief Executive Officer
Competition Commission Of India · (2015) 02 CCI CK 0006
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions04 Feb 2015Allowed
Amit Mittal Vs Dlf Limited
Competition Commission Of India · (2015) 02 CCI CK 0002
Competition Act, 2002 — Section 4, 4(2)(a)(i), 19(1)(a)
Tribunals and Commissions30 Jan 2015Dismissed
Abhinandan Kumar Vs Mvl Limited
Competition Commission Of India · (2015) 01 CCI CK 0004
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions29 Jan 2015Dismissed
XYZ….. Vs Hiralal Sharma
Competition Commission Of India · (2015) 01 CCI CK 0008
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions29 Jan 2015Dismissed
Ravinder Kaur Sethi Vs Dlf Universal Limited And Ors
Competition Commission Of India · (2015) 01 CCI CK 0007
Competition Act, 2002 — Section 2(r), 3, 4, 19(1)(a), 19(6), 19(7), 26(2), 33
Tribunals and Commissions29 Jan 2015Dismissed
Balbit Singh Jamwal Vs Paras Buildtech India Pvt. Ltd.
Competition Commission Of India · (2015) 01 CCI CK 0006
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)
Tribunals and Commissions29 Jan 2015Dismissed
Brihan Mumbai Electric Supply Vs Tata Power Company Limited
Competition Commission Of India · (2015) 01 CCI CK 0005
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)Electricity Act, 2003 — Section 2(17), 14, 33(1), 33(2), 40
Tribunals and Commissions29 Jan 2015Dismissed
Gautam Dhawan Vs M/S. Parsvanath Hessa Developers Pvt. Ltd.
Competition Commission Of India · (2015) 01 CCI CK 0003
Competition Act, 2002 — Section 4, 4(2)(a)(i), 4(2)(a)(ii), 19(1)(a), 26(2)
Tribunals and Commissions13 Jan 2015Allowed
Financial Software And Systems Private Limited Vs M/S Aci Worldwide Solutions Private Limited
Competition Commission Of India · (2015) 01 CCI CK 0010
Competition Act, 2002 — Section 2(r), 2(t), 2(s), 3, 3(1), 3(4), 3(4)(a), 3(4)(b), 3(5), 3(5)(1), 4, 4(2), 4(2)(d), 4(2)(c), 4(2)(e), 4(2)(a)(i), 4(2)(b)(i), 4(2)(b)(ii), 5, 19(3), 19(4), 19(6), 19(7), 19(1)(a), 19(3), 19(4), 26(1), 33Payment And Settlement Act, 2007 — Section 2(c)