Tribunals and Commissions25 Aug 2015Dismissed
Bharti Verma Vs Global Information Systems Technology Pvt. Ltd.
Competition Commission Of India · (2015) 08 CCI CK 0004
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
COURT ARCHIVE
Competition Commission Of India judgments, 2015
103 judgments · page 3 of 6
Tribunals and Commissions20 Aug 2015Dismissed
Ohm Value Services Limited Vs Janta Land Promoters Limited
Competition Commission Of India · (2015) 08 CCI CK 0003
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions20 Aug 2015Dismissed
Mukesh Brothers Vs Jaguar & Co. Pvt. Ltd And Ors
Competition Commission Of India · (2015) 08 CCI CK 0002
Competition Act, 2002 — Section 3, 4, 19(6), 19(1)(a), 26(2)
Tribunals and Commissions11 Aug 2015Dismissed
M/S Sri Rama Agency Vs M/S Mondelez India Foods Private Limited And Anr
Competition Commission Of India · (2015) 08 CCI CK 0006
Competition Act, 2002 — Section 2(r), 3, 3(1), 3(4), 4, 4(2)(e), 4(2)(a)(i), 19(1)(a), 26(1), 26(2)
Tribunals and Commissions10 Aug 2015Allowed
Sharad Kumar Jhunjunwala And Ors Vs Union Of India And Ors
Competition Commission Of India · (2015) 08 CCI CK 0007
Competition Act, 2002 — Section 3, 3(1), 3(2), 3(4)(a), 4, 4(2)(a)(ii), 4(2)(b)(ii), 5, 18, 19(1)(a), 19(4), 19(7), 26(1), 26(6), 27Indian Railways Act, 1989 — Section 60(g), 144, 147
Tribunals and Commissions05 Aug 2015Dismissed
Ranbir Singh Vs Department Of Information And Public Relations And Ors
Competition Commission Of India · (2015) 08 CCI CK 0001
Competition Act, 2002 — Section 2(h), 2(u), 3, 4, 4(2)(a)(i), 4(2)(b)(i), 4(2)(c), 4(2)(d), 19(1)(a), 26(1), 26(2)
Tribunals and Commissions02 Jul 2015Dismissed
Vijay Malhotra Vs Milestone Capital Advisors Limited
Competition Commission Of India · (2015) 07 CCI CK 0002
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions02 Jul 2015Dismissed
Babita Roy Vs M/S Swadesh Developers And Colonisers
Competition Commission Of India · (2015) 07 CCI CK 0001
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)
Tribunals and Commissions01 Jul 2015Disposed Of
Chief Materials Manager Vs M/S Milton Industries Ltd. And Ors
Competition Commission Of India · (2015) 07 CCI CK 0003
Competition Act, 2002 — Section 3, 3(1), 3(3), 19(1)(b), 26(1), 26(6)
Tribunals and Commissions30 Jun 2015Dismissed
Dreams Aakruti Vs Dreams Group And Ors
Competition Commission Of India · (2015) 06 CCI CK 0008
Competition Act, 2002 — Section 3(4), 4, 19(3), 19(1)(a), 26(2)
Tribunals and Commissions30 Jun 2015Dismissed
K. Rajarajan Vs Mahindra & Mahindra Ltd. And Ors
Competition Commission Of India · (2015) 06 CCI CK 0002
Competition Act, 2002 — Section 3, 19(1)(a), 26(2)
Tribunals and Commissions25 Jun 2015Dismissed
Preetam Chhabra Vs Ansal Properties & Infrastructure Ltd.
Competition Commission Of India · (2015) 06 CCI CK 0009
Competition Act, 2002 — Section 19(1)(a), 26(2)Consumer Protection Act, 1986 — Section 27
Tribunals and Commissions25 Jun 2015Dismissed
Udit Gupta Vs Interglobe Aviation Limited
Competition Commission Of India · (2015) 06 CCI CK 0006
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)
Tribunals and Commissions24 Jun 2015Dismissed
Rambir Singh Vs Puri Constructions Pvt. Ltd
Competition Commission Of India · (2015) 06 CCI CK 0004
Competition Act, 2002 — Section 3, 4(a), 4(2)(a)(i), 19(1)(a), 26(2)
Tribunals and Commissions23 Jun 2015Dismissed
Rahul Sharma Vs Terra Group Alias Adinath Properties Pvt. Ltd.
Competition Commission Of India · (2015) 06 CCI CK 0011
Competition Act, 2002 — Section 2(r), 3, 4, 19(1)(a), 26(2)
Tribunals and Commissions23 Jun 2015Dismissed
Vikas Kumar Goel Vs Standard Chartered Bank
Competition Commission Of India · (2015) 06 CCI CK 0010
Competition Act, 2002 — Section 2(r), 4, 19(1)(a), 26(2), 33
Tribunals and Commissions10 Jun 2015Dismissed
Surana And Surana Vs M/S Dell India Private Limited
Competition Commission Of India · (2015) 06 CCI CK 0007
Competition Act, 2002 — Section 2(r), 3, 3(4), 4, 4(2)(c), 19(3), 19(1)(a), 26(2)
Tribunals and Commissions04 Jun 2015Disposed off
Air Cargo Agents Association Of India Vs International Air Transport Association (IATA)
Competition Commission Of India · (2015) 06 CCI CK 0012
Competition Act, 2002 — Section 2(c), 3, 3(1), 3(3), 3(3)(a), 3(3)(b), 4, 19(1)(a), 19(3), 26(1)
Tribunals and Commissions04 Jun 2015Dismissed
M/S K Sera Sera Digital Cinema Pvt. Ltd. Vs M/S Nbc Universal Media Distribution And Ors
Competition Commission Of India · (2015) 06 CCI CK 0005
Competition Act, 2002 — Section 3, 3(3), 4, 19(1)(a), 26(1), 26(2)
Tribunals and Commissions04 Jun 2015Dismissed
Aayush Garg Vs K.D.P. Infrastructure Private Ltd.
Competition Commission Of India · (2015) 06 CCI CK 0001
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)