Tribunals and Commissions02 Jun 2015Dismissed
Dhanvir Food Product Vs Bank Of Baroda
Competition Commission Of India · (2015) 06 CCI CK 0003
Competition Act, 2002 — Section 3, 3(1), 3(3)(b), 4, 4(1), 19(1)(a), 26(2)
COURT ARCHIVE
Competition Commission Of India judgments, 2015
103 judgments · page 4 of 6
Tribunals and Commissions28 May 2015Dismissed
Rooster Info. Pvt. Ltd. Vs Maruti Suzuki India Ltd.
Competition Commission Of India · (2015) 05 CCI CK 0006
Competition Act, 2002 — Section 3, 3(1), 3(3)(b), 3(3)(a), 3(4)(a) , 4, 4(2)(a)(i), 4(2)(b), 19(1)(a), 26(2)
Tribunals and Commissions22 May 2015Dismissed
Sanjay Goel Vs Greater Noida Industrial Development Authority And Anr
Competition Commission Of India · (2015) 05 CCI CK 0005
Competition Act, 2002 — Section 2(u), 4, 19(1)(a), 26(2)
Tribunals and Commissions21 May 2015Dismissed
Nitesh Forest Hills Apartment Owners Vs Nitesh Estates Limited
Competition Commission Of India · (2015) 05 CCI CK 0003
Competition Act, 2002 — Section 3(3)(b), 3(1), 4, 19(1)(a), 26(2)
Tribunals and Commissions21 May 2015Allowed
Naveen Kataria Vs Jaypee Greens
Competition Commission Of India · (2015) 05 CCI CK 0001
Competition Act, 2002 — Section 4, 4(2)(a)(i), 19(1)(a), 26(1)
Tribunals and Commissions19 May 2015Dismissed
Nitin Radheyshyam Agarwal Vs Bombay Dyeing & Manufacturing Company Limited
Competition Commission Of India · (2015) 05 CCI CK 0007
Competition Act, 2002 — Section 3, 3(1), 3(3), 19(1)(a), 26(1), 26(2)
Tribunals and Commissions12 May 2015Disposed Of
Builders Association Of India (Kerala Chapter) Vs State Of Kerala Government Secretariat And Ors
Competition Commission Of India · (2015) 05 CCI CK 0008
Competition Act, 2002 — Section 2(h), 2(r), 2(t), 2(s), 3, 3(1), 3(3), 3(4), 3(3)(d), 4, 19(6), 19(7), 19(1)(a), 26(3)
Tribunals and Commissions12 May 2015Allowed
M/S Best It World (India) Private Limited (Iball) And Anr Vs M/S Telefonaktiebolaget L M Ericsson (Publ) And Anr
Competition Commission Of India · (2015) 05 CCI CK 0002
Competition Act, 2002 — Section 4, 19(1)(a), 48
Tribunals and Commissions07 May 2015Dismissed
Ashok Kumar Sharma Vs Agni Devices Pvt. Ltd.
Competition Commission Of India · (2015) 05 CCI CK 0004
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(1), 26(2)
Tribunals and Commissions24 Apr 2015Dismissed
Ravinder Pal Singh Vs Bptp Limited & Others
Competition Commission Of India · (2015) 04 CCI CK 0007
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions24 Apr 2015Dismissed
Matha Timbers Private Ltd. Vs Tamil Nad Mercantile Bank Ltd.
Competition Commission Of India · (2015) 04 CCI CK 0004
Competition Act, 2002 — Section 2(r), 4, 19(1)(a), 26(2)
Tribunals and Commissions24 Apr 2015Allowed
Rajat Verma Vs Public Works (B&R) Department And Ors
Competition Commission Of India · (2015) 04 CCI CK 0002
Competition Act, 2002 — Section 2(h), 4(2)(a), 4(2)(a)(i), 4, 19(1)(a), 26(1), 26(2)
Tribunals and Commissions24 Apr 2015Allowed
M/S Fast Track Call Cab Private Limited Vs M/S Ani Technologies Pvt. Ltd.
Competition Commission Of India · (2015) 04 CCI CK 0001
Competition Act, 2002 — Section 3, 4, 4(2)(a)(i), 19(1)(a), 26(1)
Tribunals and Commissions23 Apr 2015Disposed Of
M/S Saint Gobain Glass India Limited Vs M/S Gujarat Gas Company Limited
Competition Commission Of India · (2015) 04 CCI CK 0012
Competition Act, 2002 — Section 2(r), 2(t), 2(s), 4, 4(2)(c), 4(2)(a)(i), 4(2)(b)(i), 4(2)(a)(ii), 19(6), 19(7), 19(1)(a), 26(1), 26(3)Arbitration And Conciliation Act, 1996 — Section 7, 10Constitution Of India, 1950 — Article 14
Tribunals and Commissions23 Apr 2015Dismissed
Mohit Manglani Vs M/S Flipkart India Private Limited And Ors
Competition Commission Of India · (2015) 04 CCI CK 0010
Competition Act, 2002 — Section 3(1), 3(4), 3(4)(b), 3(4)(c), 4(1), 4(2), 4(a)(i), 4(b)(i), 4(b)(ii), 19(1)(a), 19(3), 26(2)
Tribunals and Commissions23 Apr 2015Dismissed
Mahadev Buildtech Pvt. Ltd. Vs Hema Surgicals Pvt. Ltd. And Ors
Competition Commission Of India · (2015) 04 CCI CK 0008
Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)
Tribunals and Commissions23 Apr 2015Dismissed
Brajesh Asthana Vs Uflex Limited
Competition Commission Of India · (2015) 04 CCI CK 0006
Competition Act, 2002 — Section 4, 4(2)(a)(i), 19(1)(a), 26(2)
Tribunals and Commissions23 Apr 2015Dismissed
Jitendra M. Malkan Vs M/s Godrej Properties Ltd
Competition Commission Of India · (2015) 04 CCI CK 0005
Competition Act, 2002 — Section 2(r), 3, 4, 19(1)(a), 26(2)
Tribunals and Commissions23 Apr 2015Allowed
Sunrise Resident Welfare Association Vs Delhi Development Authority (Dda)
Competition Commission Of India · (2015) 04 CCI CK 0003
Competition Act, 2002 — Section 4, 19(1)(a), 26(1), 27, 48
Tribunals and Commissions22 Apr 2015Dismissed
M/S. K Sera Sera Digital Cinema Pvt. Ltd. Vs Digital Cinema Initiatives. Llc. And Ors
Competition Commission Of India · (2015) 04 CCI CK 0009
Competition Act, 2002 — Section 3, 3(3)(a), 3(3)(b), 4, 4(2)(b), 4(2)(c), 4(2)(e), 19(1)(a), 26(1), 26(2), 33