Tribunals and Commissions13 Dec 2012Dismissed
Kaushal K. Rana Vs Dlf Commercial Complexes Ltd.
Competition Commission Of India · (2012) 12 CCI CK 0001
Competition Act, 2002 — Section 2(r), 2(t), 2(s), 4, 19(1)(a), 19(4), 19(5), 26(2)
COURT ARCHIVE
Competition Commission Of India judgments, 2012
18 judgments · page 1 of 1
Tribunals and Commissions29 Nov 2012Dismissed
M/S Srmb Srijan Limited Vs Crisil Limited
Competition Commission Of India · (2012) 11 CCI CK 0005
Competition Act, 2002 — Section 2(r), 4, 19(1)(a), 19(4), 19(5), 26(2)SEBI (Credit Rating Agencies) Regulations, 1999 — Regulation 14(c), 14(d), 15(1), 15(2), 16(3)
Tribunals and Commissions29 Nov 2012Dismissed
Vijay Rice & General Mills Vs Punjab State Civil Supplies Corporation Limited
Competition Commission Of India · (2012) 11 CCI CK 0004
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions22 Nov 2012Dismissed
M/S Nextenders (India) Private Limited Vs Ministry Of Communication And Information Technology
Competition Commission Of India · (2012) 11 CCI CK 0003
Competition Act, 2002 — Section 2(r), 2(s), 2(t), 4, 19(6), 19(7), 25, 26(1), 26(2)
Tribunals and Commissions07 Nov 2012Disposed Off
Accreditation Commission For Conformity Assessment Bodies Pvt. Ltd. Vs Quality Council Of India/National Accreditation Board For Certification Bodies (Op.1) And Ors
Competition Commission Of India · (2012) 11 CCI CK 0002
Competition Act, 2002 — Section 2(h), 4, 4(2)(c)
Tribunals and Commissions07 Nov 2012Dismissed
Iata Agents Association Of India Vs Federation Of Indian Airlines And Others
Competition Commission Of India · (2012) 11 CCI CK 0001
Competition Act, 2002 — Section 3, 4, 26(2), 33
Tribunals and Commissions05 Nov 2012Dismissed
Ajay Devgn Films Vs Yash Raj Films Private Limited And Ors
Competition Commission Of India · (2012) 11 CCI CK 0006
Competition Act, 2002 — Section 3, 3(4), 3(4)(a), 3(4)(b), 3(4)(d), 4, 4(2)(a), 19(1)(a), 19(3), 19(4), 26(2)
Tribunals and Commissions30 Oct 2012Disposed Of
All India Tyre Dealers’ Federation Vs Tyre Manufacturers
Competition Commission Of India · (2012) 10 CCI CK 0004
Competition Act,2002 — Section 2(b), 2(c) 3(1), 3(a), 3(b), 3(3), 3(3)(a), 3(3)(b), 19, 19(3), 26(1), 26(2), 27, 62, 66, 66(3), 66(6)Companies Act, 1956 — Section 25Code Of Civil Procedure, 1908 — Section 11
Tribunals and Commissions18 Oct 2012Dismissed
Ram Niwas Gupta And Ors Vs M/s Omaxe Ltd,
Competition Commission Of India · (2012) 10 CCI CK 0005
Competition Act, 2002 — Section 3(1), 3(3), 3(4), 4(a), 19(a), 26(1), 26(3)Haryana Development And Regulation Of Urban Area Act, 1975 — Section 3(3)(a)(iii), 6(5), 6(6)
Tribunals and Commissions18 Oct 2012Dismissed
All India Genset Manufacturer Association Vs Chief Secretary, Government Of Haryana
Competition Commission Of India · (2012) 10 CCI CK 0001
Competition Act, 2002 — Section 2(h), 3, 4, 4(2)(a), 4(2)(b), 4(2)(c), 26(2)
Tribunals and Commissions11 Oct 2012Dismissed
Pda Trade Fairs (A Division Of Pradeep Deviah & Associates Pvt. Ltd.) Vs India Trade Promotion Organization
Competition Commission Of India · (2012) 10 CCI CK 0003
Competition Act, 2002 — Section 2(r), 3, 4, 19(1)(a), 19(5), 19(6), 29(r)
Tribunals and Commissions11 Oct 2012Dismissed
A.K. Jain, Gurgaon, Haryana Vs Dwarkadhis Projects Pvt. Ltd., Delhi
Competition Commission Of India · (2012) 10 CCI CK 0002
Competition Act, 2002 — Section 3, 4, 19(4), 19(1)(a), 26(1), 26(2)
Tribunals and Commissions19 Sept 2012Dismissed
Dr.Naveen Karnwal Vs State Of U.P., Through Secretary, Department Of Geology And Mines And Ors
Competition Commission Of India · (2012) 09 CCI CK 0001
Competition Act, 2002 — Section 3(1), 3(3), 5, 19(1)(a), 26(2)
Tribunals and Commissions05 Sept 2012Dismissed
Big Cbs Networks & Anr. Vs Tata Sky Ltd.
Competition Commission Of India · (2012) 09 CCI CK 0002
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions14 Aug 2012Disposed of
Arshiya Rail Infrastructure Limited (ARIL) Vs Ministry Of Railways (MoR) through the Chairman, Railway Board (RB)
Competition Commission Of India · (2012) 08 CCI CK 0001
Competition Act, 2002 — Section 2(r), 2(s), 2(t), 3, 3(1), 3(4), 4, 4(2)(e), 4(2)(a)(i), 4(2)(a)(ii), 4(2)(b)(i), 4(2)(c), 5, 18, 19(4), 19(5), 19(6), 19(7), 27Arbitration And Conciliation Act 1996 — Section 8Competition Act, 2002 — Section 60, 62, 617
Tribunals and Commissions26 Jul 2012Allowed
India Glycols Limited Vs Indian Oil Corporation Ltd. And Ors
Competition Commission Of India · (2012) 07 CCI CK 0001
Competition Act, 2002 — Section 2(h), 3(3), 3(3)(a), 3(3)(b), 3(3)(c), 4(2)(a), 4(2)(e), 19Constitution Of India, 1950 — Article 72, 73
Tribunals and Commissions03 May 2012Dismissed
Sanjeev Pandey Vs Mahendra & Mahendra & Ors.
Competition Commission Of India · (2012) 05 CCI CK 0001
Competition Act, 2002 — Section 3, 4, 4(2), 19(1), 26(1), 26(2), 27
Tribunals and Commissions03 Jan 2012Dismissed
Sanjay Kumar Gupta Vs Dlf Ltd.
Competition Commission Of India · (2012) 01 CCI CK 0001
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)