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Competition Commission Of India judgments, 2013

70 judgments · page 1 of 4

Tribunals and Commissions12 Dec 2013Dismissed

Federation Of Indian Publishers Vs M/S A.H. Wheeler And Co. Pvt. Ltd.

Competition Commission Of India · (2013) 12 CCI CK 0003

Competition Act, 2002 — Section 4, 4(2)(a)(i), 4(2)(a)(ii), 4(2)(b)(ii), 4(2)(b)(i), 4(2)(c), 19(1)(a), 26(1), 26(2)

Tribunals and Commissions12 Dec 2013Allowed

Magnus Graphics Vs M/S Nilpeter India Pvt. Ltd. And Ors

Competition Commission Of India · (2013) 12 CCI CK 0001

Competition Act, 2002 — Section 2(b), 3, 3(1), 3(2), 3(4), 4 (2)(a)(i), 19(1)(a), 27(g), 48

Tribunals and Commissions11 Dec 2013Allowed

Surendra Prasad Vs M/s Maharashtra State Power Generation Co. Ltd And Anr

Competition Commission Of India · (2013) 12 CCI CK 0002

Competition Act, 2002 — Section 3, 3(d)(3), 4, 4(c)(2), 19(1)(a), 26, 26(2)

Tribunals and Commissions27 Nov 2013Dismissed

R. Rajaraman Vs Commissioner And Ors

Competition Commission Of India · (2013) 11 CCI CK 0006

Competition Act, 2002 — Section 3(1), 3(3), 19, 26(1), 26(2)

Tribunals and Commissions19 Nov 2013Dismissed

Jhs Svendgaard Laboratories Limited Vs Procter And Gamble Home Products Limited And Anr

Competition Commission Of India · (2013) 11 CCI CK 0004

Competition Act, 2002 — Section 3(4), 3(4)(a), 3(4)(b), 3(4)(c), 19(1), 26(1), 26(2)

Tribunals and Commissions18 Nov 2013Allowed

Bijay Poddar Vs M/S Coal India Ltd And Its Subsidiaries

Competition Commission Of India · (2013) 11 CCI CK 0001

Competition Act, 2002 — Section 4, 4(1), 4(2), 4(2)(a)(i), 19(1), 26(1)

Tribunals and Commissions16 Nov 2013Dismissed

Larry Lee Mccallister Vs M/s Pangea3 Legal Database Systems Pvt. Ltd. And Ors

Competition Commission Of India · (2013) 11 CCI CK 0007

Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)

Tribunals and Commissions12 Nov 2013Dismissed

Hardeep Singh Anand Vs Dainik Bhaskar, The Publisher & Owner, Shri Kailash Agrawal And Ors

Competition Commission Of India · (2013) 11 CCI CK 0008

Competition Act, 2002 — Section 26(2)

Tribunals and Commissions12 Nov 2013Allowed

Micromax Informatics Limited Vs Telefonaktiebolaget Lm Ericsson (Publ)

Competition Commission Of India · (2013) 11 CCI CK 0002

Competition Act, 2002 — Section 3(5), 4(1), 4(2), 19(1)(a), 26(1), 48, 62

Tribunals and Commissions07 Nov 2013Dismissed

Pankaj Bhardwaj Vs M/S. Media Video Limited

Competition Commission Of India · (2013) 11 CCI CK 0005

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

Tribunals and Commissions06 Nov 2013Dismissed

Citizen Grievances Redressal Foundation Vs Dr.Geeta Gouri And Ors

Competition Commission Of India · (2013) 11 CCI CK 0003

Competition Act, 2002 — Section 2(h), 4, 26(1), 26(2)

Tribunals and Commissions24 Oct 2013Dismissed

M/S Hng Float Glass Ltd Vs M/S Saint Gobain Glass India Ltd.

Competition Commission Of India · (2013) 10 CCI CK 0007

Competition Act, 2002 — Section 2(r), 2(t), 2(s), 4, 4(2), 4(2)(a)(ii), 19(4), 19(1)(a), 19(5), 26(6)

Tribunals and Commissions24 Oct 2013Dismissed

M/s HNG Float Glass India Ltd. Vs M/s Saint Gobain Glass India Ltd.

Competition Commission Of India · (2013) 10 CCI CK 0006

Competition Act, 2002 — Section 4, 4(1), 19(4)

Tribunals and Commissions23 Oct 2013

South City Group Housing Apartment Owners Association Vs Larsen &Tubro (L&T) And Anr

Competition Commission Of India · (2013) 10 CCI CK 0008

Competition Act, 2002 — Section 2(t), 3, 4, 19(1)(a), 19(4), 19(7), 26(1), 26(6), 26(7)

Tribunals and Commissions08 Oct 2013Disposed Off

Shubham Srivastava Vs Department Of Industrial Policy And Promotion

Competition Commission Of India · (2013) 10 CCI CK 0005

Competition Act, 2002 — Section 2(h), 2(r), 2(s), 2(t), 3, 4, 19(4), 19(1)(a), 19(5), 19(6), 19(7), 26(2)Constitution Of India, 1950 — Article 77(3)

Tribunals and Commissions08 Oct 2013Dismissed

Amit Auto Agencies Vs King Kaveri Trading Co.

Competition Commission Of India · (2013) 10 CCI CK 0004

Competition Act, 2002 — Section 3, 3(3)(a), 3(4), 4, 4(2)(a), 19(1), 19(3), 19(4), 26(2)

Tribunals and Commissions08 Oct 2013Dismissed

Shubham Srivastava Vs Department Of Industrial Policy & Promotion (Dipp) And Anr

Competition Commission Of India · (2013) 10 CCI CK 0002

Competition Act, 2002 — Section 2(h), 26(1), 26(2)Constitution Of India, 1950 — Article 77(3)

Tribunals and Commissions03 Oct 2013Dismissed

A Resident Of Eldeco Elegance Vs Eldeco Housing And Industries Ltd. And Ors

Competition Commission Of India · (2013) 10 CCI CK 0003

Competition Act, 2002 — Section 2(r), 4, 4(2), 19(1)(a), 19(4), 19(5), 26(1), 26(2)

Tribunals and Commissions03 Oct 2013Dismissed

Association Of Indian Mini Blast Furnaces Vs National Mineral Development Corporation Limited

Competition Commission Of India · (2013) 10 CCI CK 0001

Competition Act, 2002 — Section 2(r), 4, 4(2)(a)(i), 4(2)(a)(ii), 19(5), 19(1)(a), 26(1), 26(2)

Tribunals and Commissions19 Sept 2013Disposed Of

All Odisha Steel Federation Vs Odisha Mining Corporation Limited

Competition Commission Of India · (2013) 09 CCI CK 0008

Competition Act, 2002 — Section 2(r), 2(h), 2(s), 4, 4(2)(a)(i), 4(2)(a)(ii), 19(1)(a), 19(4), 19(4)(a), 19(4)(b), 19(4)(c), 19(4)(d), 19(4)(e), 19(4)(f), 19(4)(g), 19(4)(h), 19(4)(i), 19(4)(j), 19(4)(k), 19(4)(l), 19(4)(m), 26(1)Mines And Minerals (Development And Regulation) Act 1957 — Section 17A