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Competition Commission Of India judgments, 2013

70 judgments · page 4 of 4

Tribunals and Commissions19 Feb 2013Dismissed

Sponge Iron Manufacturers Association Vs National Mineral Development Corporation And Ors

Competition Commission Of India · (2013) 02 CCI CK 0002

Competition Act, 2002 — Section 2(r), 3, 3(3)(a), 3(3)(b), 4, 4(2)(a)(i), 19(4), 19(5), 19(1)(a), 26(2)

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Tribunals and Commissions15 Feb 2013Dismissed

M/S Shahi Exports Pvt. Ltd. Vs Lakshmi Machine Works Ltd.

Competition Commission Of India · (2013) 02 CCI CK 0003

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Tribunals and Commissions15 Feb 2013Dismissed

Dr. Anoopbhagat Vs M/S. Spectra Medical System India Pvt. Ltd.

Competition Commission Of India · (2013) 02 CCI CK 0001

Competition Act, 2002 — Section 3, 3(1), 3(4), 3(4)(c), 4, 4(2), 19(1)(a), 19(3), 26(2)

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Tribunals and Commissions11 Feb 2013Dismissed

Global Tax Free Traders. Vs William Grant & Sons Ltd.

Competition Commission Of India · (2013) 02 CCI CK 0006

Competition Act, 2002 — Section 4(2)(a)(ii), 26(2)

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Tribunals and Commissions06 Feb 2013Dismissed

H.L.S. Asia Limited, New Delhi Vs Schlumberger Asia Services Ltd. Gurgaon

Competition Commission Of India · (2013) 02 CCI CK 0005

Competition Act, 2002 — Section 4

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Tribunals and Commissions16 Jan 2013Allowed

All India Tyre Dealers’ Federation Vs Tyre Manufacturers

Competition Commission Of India · (2013) 01 CCI CK 0004

Competition Act, 2002 — Section 3, 4, 5(b), 27, 38, 38(2)(b)

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Tribunals and Commissions16 Jan 2013Allowed

Raaj Kamal Film International Vs M/S Tamil Nadu Theatre Owners Association

Competition Commission Of India · (2013) 01 CCI CK 0001

Competition Act, 2002 — Section 3(1), 3(3)(b), 26(1)

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Tribunals and Commissions09 Jan 2013Dismissed

Merino Panel Products Limited Vs Gujarat State Fertilizers And Chemicals Limited

Competition Commission Of India · (2013) 01 CCI CK 0003

Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)

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Tribunals and Commissions03 Jan 2013Disposed Of

Film & Television Producers Guild Of India Vs Multiplex Association Of India (Mai), Mumbai And Ors

Competition Commission Of India · (2013) 01 CCI CK 0005

Competition Act, 2002 — Section 2(h), 2(c), 2(t), 3, 3(1), 3(3)(a), 3(3)(b), 4, 4(2)(a), 4(2)(c), 5, 19(3), 26, 33

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Tribunals and Commissions03 Jan 2013Allowed

Sanjay Kumar Gupta Vs M/S Dlf Ltd. Anr.

Competition Commission Of India · (2013) 01 CCI CK 0002

Competition Act, 2002 — Section 2(u), 2(s), 3, 4(2)(c), 4, 26(1)

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