Competition Act, 2002 — Section 2(r), 2(s), 2(t), 2(i), 2(h)3, 3(1), 4, 4(1), 4(2), 4(2)(c), 4(2)(a)(i), 4(2)(d), 19(1)(a), 19(5), 19(6), 19(7), 26(1), 48Companies Act, 1956 — Section 25

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Tribunals and Commissions05 May 2013Allowed

Prasar Bharti (Broadcasting Corporation Of India)N Vs Tam Media Research Pvt. Ltd.

Competition Commission Of India · (2013) 05 CCI CK 0002

Competition Act, 2002 — Section 2(r), 2(t), 2(s), 4, 4(2)(b)(i), 4(2)(b)(ii) 19(5), 19(6), 19(7), 26(1)Companies Act, 1956 — Section 48

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Tribunals and Commissions30 Apr 2013Dismissed

Kuldeep Singh s/o Balwant Sing Boora Vs PAL Infrastructure And Developers Pvt. Ltd

Competition Commission Of India · (2013) 04 CCI CK 0001

Competition Act, 2002 — Section 4, 19(4) 26(1), 26(2)

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Tribunals and Commissions16 Apr 2013

Shailesh Kumar Vs M/S Tata Chemicals Limited And Ors

Competition Commission Of India · (2013) 04 CCI CK 0004

Competition Act, 2002 — Section 3, 3(1), 3(2), 3(3), 3(1)(3)(a), 3(1)(3)(b), 3(1)(3)(c), 3(1)(3)(d), 19(1)(a), 26(1)

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Tribunals and Commissions10 Apr 2013Dismissed

Tushar Kanti Dhingra Vs M/S Universal Buildwell Pvt. Ltd.

Competition Commission Of India · (2013) 04 CCI CK 0003

Competition Act, 2002 — Section 2(r), 2(t), 2(s), 3, 3(3), 3(4), 4, 19(4), 19(5), 26(1), 26(2)

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Tribunals and Commissions10 Apr 2013Dismissed

Keerthy Krishnan & Others Vs Bharat Petroleum Corporation Limited (BPCL) Mumbai

Competition Commission Of India · (2013) 04 CCI CK 0002

Competition Act, 2002 — Section 3, 3(4)(c), 3(4), 4, 26(2)

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Tribunals and Commissions21 Mar 2013Disposed Of

Yogesh Ganeshlaji Somani Vs . Zee Turner Ltd.

Competition Commission Of India · (2013) 03 CCI CK 0004

Competition Act, 2002 — Section 2(t), 3(3), 3(3)(a), 3(3)(b), 3(3)(h), 3(3)(a), 4, 19(4), 19(7), 19(1)(a), 26(1), 26(6)

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Tribunals and Commissions21 Mar 2013Dismissed

A’xykno Capital Services Ltd Vs Chhattisgarh Mineral Development Corporation Ltd.

Competition Commission Of India · (2013) 03 CCI CK 0001

Competition Act, 2002 — Section 2(r), 2(t), 2(s), 4, 19(5), 26, 26(1), 26(2), 27

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Tribunals and Commissions19 Mar 2013Dismissed

Sonam Sharma Vs Apple Inc. USA (OP1) And Ors

Competition Commission Of India · (2013) 03 CCI CK 0005

Competition Act, 2002 — Section 2(r), 2(s), 2(t), 3, 3(4), 3(4)(a), 3(4)(c), 4, 4(2)(a), 4(2)(b), 4(2)(c), 4(2)(e), 19(1)(a), 19(3), 19(4), 19(5), 19(6), 19(7), 26(1)

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Tribunals and Commissions19 Mar 2013Dismissed

Jitendra P. Agarwal Vs M/S. Macrotech Constructions Pvt. Ltd.

Competition Commission Of India · (2013) 03 CCI CK 0003

Competition Act, 2002 — Section 3, 4, 26(2)

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Tribunals and Commissions05 Mar 2013Dismissed

Manoj Hirasingh Pardeshi Vs Gilead Sciences Inc., Usa

Competition Commission Of India · (2013) 03 CCI CK 0002

Competition Act, 2002 — Section 2(r), 3, 3(1), 3(4), 4, 19(3), 262)

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Tribunals and Commissions28 Feb 2013Allowed

Dhanraj Pillay And Ors Vs Hockey India

Competition Commission Of India · (2013) 02 CCI CK 0007

Competition Act, 2002 — Section 2(l), 2(h), 2(u), 3, 3(1), 3(2), 3(3)(b), 3(4), 3(4)(b), 4, 4(1), 4(2)(a)(i), 4(2)(e), 4(2)(c), 18, 19, 19(3), 19(4), 19(4)(g), 19(4)(f), 20, 26, 27, 29, 30, 32, 33Constitution Of India, 1950 — Article 19(1)(g)

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Tribunals and Commissions19 Feb 2013Dismissed

Karan Sehgal Vs M/S Lakme Lever Private Limited

Competition Commission Of India · (2013) 02 CCI CK 0004

Competition Act, 2002 — Section 2(t), 2(s), 3, 4, 19(6), 19(7), 19(1)(a), 26(2)

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