COURT ARCHIVE

Competition Commission Of India judgments, 2013

70 judgments · page 2 of 4

Tribunals and Commissions16 Sept 2013Dismissed

Om Prakash Vs Central Bureau Of Narcotics And Ors

Competition Commission Of India · (2013) 09 CCI CK 0006

Competition Act, 2002 — Section 2(h), 19(1)(a), 26(1), 26(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 4, 5, 9, 10

Tribunals and Commissions16 Sept 2013Dismissed

K. Madhusudhan Rao Vs M/S Lodha Healthy Constructions

Competition Commission Of India · (2013) 09 CCI CK 0005

Competition Act, 2002 — Section 2(r), 4, 4(2)(a), 19(4), 19(5), 26(2)

Tribunals and Commissions04 Sept 2013Dismissed

Lt. Col. Anjani Kumar Singh Vs City Corporation Ltd.

Competition Commission Of India · (2013) 09 CCI CK 0007

Competition Act, 2002 — Section 4, 26(2), 30

Tribunals and Commissions04 Sept 2013Allowed

M/S Financial Software And System Private Limited Vs M/S Aci Worldwide Solutions Private Limited And Ors

Competition Commission Of India · (2013) 09 CCI CK 0001

Competition Act, 2002 — Section 3, 3(4), 4, 4(1), 4(2)(c), 4(2)(d), 4(2)(e), 4(2)(a)(i), 4(2)(b)(i), 4(2)(b)(ii), 19(1)(a), 26(1)

Tribunals and Commissions03 Sept 2013Dismissed

Achyut P. Rao Vs M/S. Designarch Infrastructure Pvt. Ltd.

Competition Commission Of India · (2013) 09 CCI CK 0003

Competition Act, 2002 — Section 2(r), 2(t), 2(s), 3, 4, 19(4), 19(5), 19(1)(a), 26(1), 26(2)Uttar Pradesh Apartment (Promotion Of Construction, Ownership And Maintenance) Act, 2010 — Section 4(2)(a), 4(2)(b), 4(2)(c)

Tribunals and Commissions03 Sept 2013Dismissed

Vikrant Bhagi Vs M/S Media Video Limited And Anr

Competition Commission Of India · (2013) 09 CCI CK 0002

Competition Act, 2002 — Section 2(r), 2(t), 2(s), 4, 19(4), 19(5), 26(1), 26(2)

Tribunals and Commissions02 Sept 2013Dismissed

Casa Paradiso Owner?S Welfare Association Vs M/S Sanathnagar Enterprises Ltd.

Competition Commission Of India · (2013) 09 CCI CK 0004

Competition Act, 2002 — Section 4, 26(2)

Tribunals and Commissions06 Aug 2013Disposed Off

Vineet Kumar Vs Ministry Of Civil Aviation

Competition Commission Of India · (2013) 08 CCI CK 0001

Competition Act, 2002 — Section 2(h), 4, 19(1)(a), 26(2)

Tribunals and Commissions31 Jul 2013Dismissed

Rajiv Kumar Chauhan Vs M/S Bptp Ltd., Bptp Crest, Plot No.15,

Competition Commission Of India · (2013) 07 CCI CK 0010

Competition Act, 2002 — Section 4, 26(2)

Tribunals and Commissions23 Jul 2013Allowed

Sponge Iron Manufacturers Association (Sima) Vs Coal India Ltd. (Cil) And Ors

Competition Commission Of India · (2013) 07 CCI CK 0001

Competition Act, 2002 — Section 4, 26(1), 48

Tribunals and Commissions05 Jul 2013Dismissed

Dipak Nath, Sivasagra, Assam Vs M/S Oil And Natural Gas Corporation Ltd., New Delhi.

Competition Commission Of India · (2013) 07 CCI CK 0006

Competition Act, 2002 — Section 3, 3(3), 4, 19(4), 19(1)(a), 26(2)

Tribunals and Commissions05 Jul 2013Allowed

West Bengal Power Development Corporation Limited Vs Coal India Limited And Ors

Competition Commission Of India · (2013) 07 CCI CK 0002

Competition Act, 2002 — Section 2(r), 4, 19(1)(a), 26(1), 48

Tribunals and Commissions04 Jul 2013Dismissed

Sumit Sahni Vs Sumel Heights Pvt. Limited,

Competition Commission Of India · (2013) 07 CCI CK 0007

Competition Act, 2002 — Section 3, 4, 26(1), 26(2)

Tribunals and Commissions01 Jul 2013Dismissed

Advertising Agencies Guild Vs Indian Broadcasting Foundation & Its Members

Competition Commission Of India · (2013) 07 CCI CK 0011

Competition Act, 2002 — Section 2(c), 3, 3(1), 3(3), 25, 26(2)

Tribunals and Commissions01 Jul 2013Dismissed

V. Senthilnathan, Chartered Accountant Vs M/S. United India Insurance Co. Ltd. And Ors

Competition Commission Of India · (2013) 07 CCI CK 0009

Competition Act, 2002 — Section 2(r), 2(t), 2(s), 3, 4, 19(3), 19(5), 26(2)

Tribunals and Commissions01 Jul 2013Dismissed

Dlf City Club Members Welfare Association Vs Dlf Recreational Foundation Ltd. And Ors

Competition Commission Of India · (2013) 07 CCI CK 0008

Competition Act, 2002 — Section 4, 19(1), 19(4), 26(1), 26(2)

Tribunals and Commissions01 Jul 2013Dismissed

Kanwal Jit Singh Vs India Yamaha Motors Pvt. Limited

Competition Commission Of India · (2013) 07 CCI CK 0005

Competition Act, 2002 — Section 2(s), 3, 4, 19(1)(a), 26(2)

Tribunals and Commissions01 Jul 2013Dismissed

Oracle Drugs & Ors. Vs Secretary, Department Of Health & Family Welfare,

Competition Commission Of India · (2013) 07 CCI CK 0004

Competition Act, 2002 — Section 4, 26(2)

Tribunals and Commissions01 Jul 2013Allowed

Raghuvinder Singh Vs Jai Prakash Associate Ltd.

Competition Commission Of India · (2013) 07 CCI CK 0003

Competition Act, 2002 — Section 4, 26(1)

Tribunals and Commissions11 Jun 2013Dismissed

Transparent Energy Systems Pvt. Ltd. Vs TECPRO Systems Ltd.

Competition Commission Of India · (2013) 06 CCI CK 0002

Competition Act, 2002 — Section 2(t), 2(s), 4, 4(1), 4(2)(a)(ii), 4(b), 19(4), 26(2)