Competition Commission Of India Judgments 2014

Tribunals and Commissions30 Dec 2014Dismissed

Muthoot Mercantile Limited Vs State Bank Of India (Through The Chairman) And Ors

Competition Commission Of India · (2014) 12 CCI CK 0009

Competition Act, 2002 — Section 3, 3, 3(3)(b), (3)(a), 19(1)(a), 26(2)

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Tribunals and Commissions30 Dec 2014Dismissed

Ankit Jain Vs M/S Bptp Limited And Ors

Competition Commission Of India · (2014) 12 CCI CK 0007

Competition Act, 2002 — Section 2(d), 4, 19(1)(a), 26(2)

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Tribunals and Commissions29 Dec 2014Dismissed

XYZ....... Cccc Bengal Ambuja Housing Development Limited, And Anr

Competition Commission Of India · (2014) 12 CCI CK 0003

Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)

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Tribunals and Commissions29 Dec 2014Allowed

Saurabh Tripathy Vs M/S Great Eastern Energy Corporation Ltd.

Competition Commission Of India · (2014) 12 CCI CK 0001

Competition Act, 2002 — Section 4, 19(1)(a)

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Tribunals and Commissions23 Dec 2014Dismissed

Siddhartha Upadhyaya Vs Sushil Ansal And Shri Pranav Ansal

Competition Commission Of India · (2014) 12 CCI CK 0008

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

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Tribunals and Commissions22 Dec 2014Dismissed

Mohan Dharamshi Madhvi Vs Chairman And Managing Director And Ors

Competition Commission Of India · (2014) 12 CCI CK 0006

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Tribunals and Commissions22 Dec 2014Dismissed

Umesh Chaudhary Vs Csc E-Governance Services India Ltd. And Ors

Competition Commission Of India · (2014) 12 CCI CK 0005

Competition Act, 2002 — Section 3(1), 4, 4(2)(c), 4(2)(e), 19(1)(a), 26(2)

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Tribunals and Commissions05 Dec 2014Dismissed

Uday Sakharam Yadav Vs Excise, Entertainment & Luxury Tax Department

Competition Commission Of India · (2014) 12 CCI CK 0004

Competition Act, 2002 — Section 2(h), 4, 19(1)(a), 26(2)

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Tribunals and Commissions05 Dec 2014Dismissed

Dr. Rajender Kumar Gupta Vs B.D. Park, Managing Director,

Competition Commission Of India · (2014) 12 CCI CK 0002

Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)

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Tribunals and Commissions02 Dec 2014Disposed Of

Magnus Graphics Vs M/s Nilpeter India Pvt. Ltd And Anr

Competition Commission Of India · (2014) 12 CCI CK 0010

Competition Act, 2002 — Section 2(r), 2(t), 2(s), 3(4), 3(4)(d), 4, 4(2)(a)(i), 19(4), 19(1)(a), 19(4), 19(6), 19(7), 26(1)

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Tribunals and Commissions21 Nov 2014Dismissed

Ohm Forex Services Ltd.(Ofsl) Vs Icici Bank Limite And Ors

Competition Commission Of India · (2014) 11 CCI CK 0004

Competition Act, 2002 — Section 3, 4, 19(1)(a), 26(2)

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Tribunals and Commissions21 Nov 2014Dismissed

‘XYZ’ Vs M/S Super Smelters Limited

Competition Commission Of India · (2014) 11 CCI CK 0003

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

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Tribunals and Commissions20 Nov 2014Dismissed

Om Prakash And Ors Vs Media Video Limited (Mvl) And Anr

Competition Commission Of India · (2014) 11 CCI CK 0002

Competition Act, 2002 — Section 4, 19(1)(a), 26(2)

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Tribunals and Commissions20 Nov 2014Allowed

St. Antony’s Cars Pvt. Ltd. Vs Hyundai Motor India Ltd.

Competition Commission Of India · (2014) 11 CCI CK 0001

Competition Act, 2002 — Section 3, 3(1), 3(4), 19(3), 19(1)(a)

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Tribunals and Commissions19 Nov 2014Disposed Of

Xyz Vs Penna Cements And Ors

Competition Commission Of India · (2014) 11 CCI CK 0006

Competition Act, 2002 — Section 3, 19(1)(b), 26(2)

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Tribunals and Commissions18 Nov 2014Disposed Of

Malwa Industrial & Marketing Ferti-Chem Co-Operative Society Ltd. (Mifco) Vs Registrar, Co-Operative Societies, Punjab And Ors

Competition Commission Of India · (2014) 11 CCI CK 0005

Competition Act, 2002 — Section 2(h), 3, 4, 19(1)(a), 26(2)

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Tribunals and Commissions29 Oct 2014Disposed Of

M/S Span Communications

Competition Commission Of India · (2014) 10 CCI CK 0005

Competition Act, 2002 — Section 19(1)(a), 26(2)

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Tribunals and Commissions29 Oct 2014Dismissed

XYZ Vs Principal Secretary

Competition Commission Of India · (2014) 10 CCI CK 0004

Competition Act, 2002 — Section 2(h), 3, 4, 4(2)(a)(i), 19(1)(a), 26(2)

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Tribunals and Commissions01 Oct 2014Dismissed

Anil K Jain And Ors Vs Yamuna Expressway Industrial Development Authority

Competition Commission Of India · (2014) 10 CCI CK 0003

Competition Act, 2002 — Section 2(h), 3, 3(1), 3(3), 4, 4(2)(a), 4(2)(d), 19(1)(a), 26()Uttar Pradesh Industrial Development Act, 1976 — Section 7

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Tribunals and Commissions01 Oct 2014Dismissed

Manoj Kumar Gupta Vs Haryana State Industrial & Infrastructure

Competition Commission Of India · (2014) 10 CCI CK 0002

Competition Act, 2002 — Section 4, 19(1)(a), 26(2), 33

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Competition Commission Of India judgments, 2014