Tribunals and Commissions05 Feb 2014Dismissed
Tom Joseph Vs Chairman, Steel Authority Of India And Ors
Competition Commission Of India · (2014) 02 CCI CK 0009
Competition Act, 2002 — Section 3, 3(1), 3(3), 4, 4(1), 19(1)(a), 26(1), 26(2)
COURT ARCHIVE
Competition Commission Of India judgments, 2014
98 judgments · page 5 of 5
Tribunals and Commissions05 Feb 2014Dismissed
Raj Kamal Bhatia Vs M/S. Supertech Limited
Competition Commission Of India · (2014) 02 CCI CK 0008
Competition Act, 2002 — Section 19(1)(a), 26(1), 26(2)
Tribunals and Commissions05 Feb 2014Dismissed
Nagole Auto Drivers Welfare Association Vs M/S. Abhinandan Motors (P) Ltd. And Ors
Competition Commission Of India · (2014) 02 CCI CK 0007
Competition Act, 2002 — Section 3, 3(1), 3(2), 3(3), 4, 4(1), 4(2), 19(1)(a), 26(2)Motor Vehicles Act, 1988 — Section 41(4)Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 37
Tribunals and Commissions05 Feb 2014Dismissed
Karnataka Iron And Steel Manufacturer’s Association (Kisma) Vs National Mineral Development Corporation Limited (Nmdc)
Competition Commission Of India · (2014) 02 CCI CK 0005
Competition Act, 2002 — Section 19(1)(a), 26(2)
Tribunals and Commissions05 Feb 2014Dismissed
M/S Nanavati Wheels Pvt. Ltd. Vs M/S. Hyundai Motor India Ltd
Competition Commission Of India · (2014) 02 CCI CK 0004
Competition Act, 2002 — Section 3, 3(4), 3(4)(c), 4, 19(1)(a), 26(2)
Tribunals and Commissions23 Jan 2014Dismissed
Mr. Naresh Bansal And Anr Vs M/S Omaxe Limited
Competition Commission Of India · (2014) 01 CCI CK 0008
Competition Act, 2002 — Section 3, 3(3), 3(4), 4, 19(1)(a), 19(4), 26(1), 26(2)
Tribunals and Commissions22 Jan 2014Allowed
Wardha Power Company Limited Vs Western Coalfields Limited
Competition Commission Of India · (2014) 01 CCI CK 0001
Competition Act, 2002 — Section 4, 19(1), 48
Tribunals and Commissions16 Jan 2014Disposed Of
M/S Esys Information Technologies Pvt. Ltd. Vs Intel Corporation (Intel Inc.)
Competition Commission Of India · (2014) 01 CCI CK 0012
Competition Act, 2002 — Section 2(r), 2(t), 2(s), 3, 3(4), 3(4)(a), 3(4)(b), 3(4)(e), 4, 4(2)(c), 4(2)(d), 4(2)(e), 4(2)(a)(i), 4(2)(a)(ii), 19(4), 19(1)(a), 26(1), 27
Tribunals and Commissions16 Jan 2014Dismissed
Pan India Infra Projects Private Limited Vs Board Of Control For Cricket In India
Competition Commission Of India · (2014) 01 CCI CK 0011
Competition Act, 2002 — Section 2(h), 3, 4, 4(2)(c), 4(2)(e), 19(1)(a), 26(2), 27, 27(b), 42
Tribunals and Commissions16 Jan 2014Dismissed
M. K. Shrivastava Vs M/S Bharti Airtel Limited, And Ors
Competition Commission Of India · (2014) 01 CCI CK 0003
Competition Act, 2002 — Section 19(1)(a), 26(1), 26(2)
Tribunals and Commissions16 Jan 2014Allowed
Intex Technologies (India) Limited Vs Telefonaktiebolaget Lm Ericsson (Publ)
Competition Commission Of India · (2014) 01 CCI CK 0002
Competition Act, 2002 — Section 4, 26(1), 48
Tribunals and Commissions02 Jan 2014Dismissed
Surinder Saini Vs Delhi Metro Rail Corporation Ltd. And Ors
Competition Commission Of India · (2014) 01 CCI CK 0010
Competition Act, 2002 — Section 3, 3(3)(d), 4, 19(1)(a), 26(2), 27
Tribunals and Commissions02 Jan 2014Dismissed
Tunuguntla Chandra Shekar Vs M/S S.G. Estates Limited
Competition Commission Of India · (2014) 01 CCI CK 0009
Competition Act, 2002 — Section 4, 5, 19(1)(a), 26(1), 26(2)
Tribunals and Commissions02 Jan 2014Disposed Off
Awadh Bihari Singh Vs Petroleum And Natural Gas
Competition Commission Of India · (2014) 01 CCI CK 0007
Competition Act, 2002 — Section 11(e), 11(i), 19(1)(a), 61(1), 61(2), 62Petroleum And Natural Gas Regulatory Board Act, 2006 — Section 16
Tribunals and Commissions02 Jan 2014Dismissed
M/S. Nk Natural Foods Pvt. Ltd Vs M/S Akshaya Private Ltd.
Competition Commission Of India · (2014) 01 CCI CK 0006
Competition Act, 2002 — Section 3, 3(4), 4, 26(2)
Tribunals and Commissions02 Jan 2014Dismissed
Mr. Shyam Lal Gupta Vs Cravatex Ltd.
Competition Commission Of India · (2014) 01 CCI CK 0005
Competition Act, 2002 — Section 4, 26(2)
Tribunals and Commissions02 Jan 2014Dismissed
Ca Sreeram Mushty, Chartered Accountant Vs Shriram Chits Limited
Competition Commission Of India · (2014) 01 CCI CK 0004
Competition Act, 2002 — Section 4, 4(2)(a)(i), 26(2)
Tribunals and Commissions01 Jan 2014Disposed Of
Alleged Cartelization By Steel Producers
Competition Commission Of India · (2014) 01 CCI CK 0013
Competition Act, 2002 — Section 2(b), 3, 3(1), 3(2), 3(3), 3(3)(a), 3(3)(b), 19(5), 26(1), 41(1), 66(1A), 66(6), 66(10)