Tribunals and Commissions11 Mar 2014Disposed Of
Revanasiddeshwar Automobiles (Sra) Vs M/S Heromotocorp Limited And Anr
Competition Commission Of India · (2014) 03 CCI CK 0008
Competition Act, 2002 — Section 19(1)(a), 26(2)
COURT ARCHIVE
Competition Commission Of India judgments, 2014
98 judgments · page 4 of 5
Tribunals and Commissions11 Mar 2014Disposed Off
Arvind Kumar Sachdev Vs M/S. Emaar Mgf Land Limited And Ors
Competition Commission Of India · (2014) 03 CCI CK 0006
Competition Act, 2002 — Section 4, 4(2)(a)(i), 4(2)(a)(ii), 26(2)
Tribunals and Commissions11 Mar 2014Dismissed
Tristar Trading Private Limited And Ors Vs M/S Nissan Motors India Private Limited And Ors
Competition Commission Of India · (2014) 03 CCI CK 0005
Competition Act, 2002 — Section 4, 4(2), 19(1)(a), 26(2)
Tribunals and Commissions11 Mar 2014Dismissed
Tata Power Delhi Distribution Limited Vs M/S Gail (India) Limited
Competition Commission Of India · (2014) 03 CCI CK 0004
Competition Act, 2002 — Section 4, 4(2)(a)(i), 19(1)(a), 26(1), 26(2)
Tribunals and Commissions11 Mar 2014Allowed
M/S Ghcl Limited Vs M/S Coal India Limited
Competition Commission Of India · (2014) 03 CCI CK 0002
Competition Act, 2002 — Section 4, 4(2)(a)(i), 19(1)(a)
Tribunals and Commissions11 Mar 2014Allowed
M/S Bull Machines Pvt. Ltd. Vs M/S Jcb India Ltd.
Competition Commission Of India · (2014) 03 CCI CK 0001
Competition Act, 2002 — Section 2(t), 2(s), 4, 19(1)(a)Code Of Civil Procedure, 1908 — Order 39 Rule 4
Tribunals and Commissions06 Mar 2014Dismissed
Dish Tv India Limited Vs Hathway Cable & Datacom Limited And Ors
Competition Commission Of India · (2014) 03 CCI CK 0003
Competition Act, 2002 — Section 2(1), 4, 4(1), 4(2), 4(2)(a)(i), 4(2)(c), 4(2)(b)(i), 5, 26(1), 26(2)
Tribunals and Commissions04 Mar 2014Dismissed
M/S Moran Plantation Pvt. Ltd. Vs M/S Ambience Private Limited And Anr
Competition Commission Of India · (2014) 03 CCI CK 0007
Competition Act, 2002 — Section 4, 19(1)(a), 26(2)
Tribunals and Commissions28 Feb 2014Disposed Off
Jeetender Gupta Vs Bmw India Ltd
Competition Commission Of India · (2014) 02 CCI CK 0015
Competition Act, 2002 — Section 4, 4(2), 4(2)(c), 4(2)(d), 4(2)(e), 19(5), 19(1)(a), 26(2)
Tribunals and Commissions28 Feb 2014Allowed
Arun Anandagiri Vs Institute Of Chartered Accountants Of India
Competition Commission Of India · (2014) 02 CCI CK 0002
Competition Act, 2002 — Section 2(h), 2(u), 4, 19(1)(a), 27
Tribunals and Commissions28 Feb 2014Allowed
Sharad Kumar Jhunjhunwala Vs Union Of India, Ministry Of Railways
Competition Commission Of India · (2014) 02 CCI CK 0001
Competition Act, 2002 — Section 2(r), 2(t), 2(s), 4, 19(5), 19(1)(a)
Tribunals and Commissions27 Feb 2014Allowed
Ashutosh Bhardwaj Vs M/S. Dlf Limited
Competition Commission Of India · (2014) 02 CCI CK 0003
Competition Act, 2002 — Section 4, 4(2)(d), 4(2)(a)(i), 19(1)(a), 26(1)
Tribunals and Commissions12 Feb 2014Disposed Off
Anonymous Vs Bengal Greenfield Housing Dev. Co. Ltd And Ors
Competition Commission Of India · (2014) 02 CCI CK 0013
Competition Act, 2002 — Section 2(b), 3, 4, 19(1)(a), 26(2)
Tribunals and Commissions12 Feb 2014Dismissed
Wedkumar B. Kapoor Vs Metlife India Insurance Co. Ltd.
Competition Commission Of India · (2014) 02 CCI CK 0012
Competition Act, 2002 — Section 4, 19(1)(a), 26(1), 26(2)
Tribunals and Commissions12 Feb 2014Dismissed
Tavoy Apparels Limited Vs Export Credit Guarantee Corporation Of India
Competition Commission Of India · (2014) 02 CCI CK 0006
Competition Act, 2002 — Section 3, 3(3), 4, 19(1)(a), 26(2)
Tribunals and Commissions11 Feb 2014Disposed Of
Manufacturers Of Asbestos Cement Products
Competition Commission Of India · (2014) 02 CCI CK 0017
Competition Act, 2002 — Section 3, 3(1), 3(3), 19(1), 26(6)
Tribunals and Commissions11 Feb 2014Dismissed
North East India Petroleum Dealers Association Vs Ministry Of Petroleum & Natural Gas And Ors
Competition Commission Of India · (2014) 02 CCI CK 0014
Competition Act, 2002 — Section 3(4), 3(4)(a)(e), 3(1), 4, 4(2)(d), 5, 19(3), 19(1)(a), 26(2)Constitution Of India, 1950 — Article 19(1)(g)
Tribunals and Commissions11 Feb 2014Disposed Off
Rahul S Dudhe Vs Dr. Batra?S Positive Health Clinic Pvt Ltd.
Competition Commission Of India · (2014) 02 CCI CK 0011
Competition Act, 2002 — Section 3, 3(1), 3(4), 4, 26(2)
Tribunals and Commissions05 Feb 2014Disposed Of
Anay Choksey Vs Religare Securities Limited
Competition Commission Of India · (2014) 02 CCI CK 0016
Competition Act, 2002 — Section 3, 3(4), 4, 19(1)(a), 19(3), 26(2)
Tribunals and Commissions05 Feb 2014Dismissed
Ramamurthy Rajagopal Vs Doctor’s Associates Inc
Competition Commission Of India · (2014) 02 CCI CK 0010
Competition Act, 2002 — Section 3, 3(4)(b), 3(4)(d), 4, 4(2)(a)(i), 4(2)(a)(ii), 19(1)(a), 26(1), 26(2)